National Green Tribunal Act, 2010 — Section 16(c)(g)Water (Prevention and Control Of Pollution) Act, 1974 — Section 33AAir (Prevention and Control Of Pollution) Act, 1981 — Section 31A

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Tribunals and Commissions16 Dec 2016Allowed

TARUN BHARAT CHAUHAN And Ors Vs UNION OF INDIA And Ors

National Green Tribunal · (2016) 12 NGT CK 0028

Environment Protection Act, 1986 — Section 3, 6, 25Land Acquisition Act, 1894 — Section 4, 6, 14, 15, 18, 19National Green Tribunal Act, 2010 — Section 16, 19

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Tribunals and Commissions15 Dec 2016Disposed Off

Resident’s Welfare Association And Ors Vs New Okhla Industrial Development Authority And Ors

National Green Tribunal · (2016) 12 NGT CK 0004

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Tribunals and Commissions15 Dec 2016Disposed Off

Mahesh Dubey Vs Chattisgarh Environment Conservation Board And Ors

National Green Tribunal · (2016) 12 NGT CK 0003

Environment (Protection) Act, 1986 — Section 6, 8, 25Bio-Medical Waste Management Rules, 2016 — Rule 2, 4, 5, 6, 6(2), 6(5)

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Tribunals and Commissions15 Dec 2016Disposed Off

Smt. Radharani Vajpayee Vs Department Of Mining And Ors

National Green Tribunal · (2016) 12 NGT CK 0002

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Tribunals and Commissions13 Dec 2016Disposed Off

Sarika And Ors Vs State Of Kerala And Ors

National Green Tribunal · (2016) 12 NGT CK 0022

Solid Waste ( Management and Handling) Rules, 2000 — Rule 19Solid Waste Management Rules, 2016 — Rule 11, 12, 15Constitution of India, 1950 — Article 226

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Tribunals and Commissions13 Dec 2016Disposed Off

Exim Knits Pvt. Ltd. Vs Chairman And Ors

National Green Tribunal · (2016) 12 NGT CK 0020

Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 33A, 44, 45

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Tribunals and Commissions09 Dec 2016Disposed Off

Sunder Singh Vs State Of NCT Of Delhi And Ors

National Green Tribunal · (2016) 12 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14(1), 18(1)

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Tribunals and Commissions05 Dec 2016Disposed Off

Reliance Infrastructure Limited Vs Union Of India And Ors

National Green Tribunal · (2016) 12 NGT CK 0023

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Tribunals and Commissions05 Dec 2016Disposed Off

U.K. District Consumers & Citizen Welfare Association And Ors Vs State Of Karnataka And Ors

National Green Tribunal · (2016) 12 NGT CK 0021

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Tribunals and Commissions02 Dec 2016Disposed Off

Additional Ambernath Manufactures Association Vs Maharashtra Pollution Control Board And Ors

National Green Tribunal · (2016) 12 NGT CK 0025

Water (Prevention And Control Of Pollution) Act, 1974 ;— Section 26, 33AAir (Prevention And Control Of Pollution) Act, 1981 l— Section 31A

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Tribunals and Commissions30 Nov 2016Disposed Off

Mr. Suvarnasangeet Vernekar Vs Goa Coastal Zone Management Authority And Ors

National Green Tribunal · (2016) 11 NGT CK 0009

Right To Information (RTI) Act, 2005 — Section 66(3)National Green Tribunal Act, 2010 — Section 15

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Tribunals and Commissions30 Nov 2016Disposed Off

Mr. Kashinath Jairam Shetye Vs State Of Goa And Ors

National Green Tribunal · (2016) 11 NGT CK 0008

National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Water (Prevention And Control Of Pollution) Act, 1974 — Section 6(1)(g), 6Air (Prevention And Control Of Pollution) Act, 1981 — Section 8

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Tribunals and Commissions29 Nov 2016Dismissed

G. Sundarrajan Vs Union Of India And Ors

National Green Tribunal · (2016) 11 NGT CK 0021

Environment (Protection) Act, 1986 — Section 3(i), 3(2)(v)Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 19Indian Penal Code, 1860 — Section 498

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Tribunals and Commissions29 Nov 2016