COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 72 of 105

Tribunals and Commissions10 Feb 2017Dismissed

Udaya Kumar Mallick And Ors Vs State of Odisha And Ors

National Green Tribunal · (2017) 02 NGT CK 0015

National Green Tribunal Act, 2010 — Section 14, 18Water (Prevention and Control of Pollution) Act, 1974 — Section 25Air (Prevention and Control of Pollution) Act, 1981 — Section 21

Read judgment

Tribunals and Commissions09 Feb 2017Allowed

Satara Municipal Council Vs Ministry of Environment, Forests And Ors

National Green Tribunal · (2017) 02 NGT CK 0009

Environment (Protection) Act, 1986 — Section 1, 3, 3(1), 5National Green Tribunal Act, 2010 — Section 14(1), 14(2), 15, 20Constitution (Forty-second amendment) Act, 1976 — Article 48(A), 51A(g)

Read judgment

Tribunals and Commissions08 Feb 2017Allowed

Sri. Narayana Manjunatha Hegde Ans Ors Vs Union of India And Ors

National Green Tribunal · (2017) 02 NGT CK 0008

Forest (Conservation) Act, 1980 — Section 2, 3Karnataka Forest Act, 1963 — Section 82National Green Tribunal Act, 2010 — Section 2, 2A, 16

Read judgment

Tribunals and Commissions07 Feb 2017Allowed

Narr aNarasimharao Vs Ministry of Environment Forest And Ors

National Green Tribunal · (2017) 02 NGT CK 0011

Read judgment

Tribunals and Commissions03 Feb 2017Disposed Off

Nagri Hakka Sangharsha Samiti And Ors Vs Mira Bhayendar Municipal Corporation And Ors

National Green Tribunal · (2017) 02 NGT CK 0007

Read judgment

Tribunals and Commissions02 Feb 2017Dismissed

M/s Ex-Service Welfare Association Vs Ministry Of Environment, Forests & Climate Change And Ors

National Green Tribunal · (2017) 02 NGT CK 0035

Environment (Protection) Act, 1986 — Section 5

Read judgment

Tribunals and Commissions02 Feb 2017Disposed Off

Sukhdev Vihar Residents Welfare Association And Ors Vs State of NCT of Delhi And Ors

National Green Tribunal · (2017) 02 NGT CK 0001

National Green Tribunal Act, 2010 — Section 14, 16, 17,17(iii), 20, 29, 30, 38(5)Wildlife (Protection) Act, 1972 — Section 18, 29, 35Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 22, 31(A)

Read judgment

Tribunals and Commissions01 Feb 2017Allowed

M/s New Era Poultries Vs State Of Haryana through Principal Secretary And Ors

National Green Tribunal · (2017) 02 NGT CK 0037

National Green Tribunal Act, 2010 — Section 16

Read judgment

Tribunals and Commissions30 Jan 2017Dismissed

M/s. Karni Enterpries And Ors Vs Tamil Nadu Pollution Control Board And Ors

National Green Tribunal · (2017) 01 NGT CK 0019

Read judgment

Tribunals and Commissions30 Jan 2017Disposed Off

M/s. Sripathi Paper & Boards (P) Ltd Vs Chairman And Ors

National Green Tribunal · (2017) 01 NGT CK 0018

Read judgment

Tribunals and Commissions25 Jan 2017Disposed Off

Mr. Kashinath Jairam Shetye And Ors Vs Jaiprakash A. Sirsaikar And Ors

National Green Tribunal · (2017) 01 NGT CK 0023

Environment (Protection) Act, 1986 — Section 5National Green Tribunal Act, 2010 — Section 14, 26Indian Penal Code, 1860 — Section 193, 219

Read judgment

Tribunals and Commissions25 Jan 2017Disposed Off

Gram Sewa Samiti Vs Commissioner South Delhi Municipal Corporation And Ors

National Green Tribunal · (2017) 01 NGT CK 0022

National Highways Act, 1956 — Section 5National Highways Authority Act, 1988 — Section 11

Read judgment

Tribunals and Commissions25 Jan 2017Allowed

Telangana State Pollution Control Board And Ors Vs M/s.Shivraj Reddy Constructions And Ors

National Green Tribunal · (2017) 01 NGT CK 0013

Read judgment

Tribunals and Commissions24 Jan 2017Allowed

G. Ramesh Vs District Collector And Ors

National Green Tribunal · (2017) 01 NGT CK 0021

Read judgment

Tribunals and Commissions19 Jan 2017Disposed Off

Anil Kumar Vs Union of India And Ors

National Green Tribunal · (2017) 01 NGT CK 0020

National Green Tribunal Act, 2010 — Section 14, 15, 18(1)

Read judgment

Tribunals and Commissions19 Jan 2017Disposed Off

Mr. P. Sathiyanarayanan And Ors Vs The District Collector And Ors

National Green Tribunal · (2017) 01 NGT CK 0008

National Green Tribunal Act, 2010 — Section 14

Read judgment

Tribunals and Commissions18 Jan 2017Dismissed

M/S Pmv Maltings Pvt. Ltd Vs Uttrakhand Environment Protection Pollution Control Board & Ors

National Green Tribunal · (2017) 01 NGT CK 0003

National Green Tribunal Act, 2010 — Section 14, 16, 18, 33AWater (Prevention and Control of Pollution) Act, 1974 — Section 3, 18, 18(1)(b), 33A, 16(b), 16(c)

Read judgment

Tribunals and Commissions17 Jan 2017Dismissed

Mantri Shyam Prasad Vs The Secretary And Ors

National Green Tribunal · (2017) 01 NGT CK 0011

National Green Tribunal Act, 2010 — Section 14

Read judgment

Tribunals and Commissions17 Jan 2017Disposed Off

Selva Sakthi Eswarar Koil Trust Vs District Environmental Engineer And Ors

National Green Tribunal · (2017) 01 NGT CK 0004

Read judgment

Tribunals and Commissions13 Jan 2017Disposed Off

Jai Javan Jai Kisan And Ors Vs Vidarbha Cricket Association And Ors

National Green Tribunal · (2017) 01 NGT CK 0005

National Green Tribunal Act, 2010 — Section 14, 15, 16, 18(2)Public Liability Insurance Act, 1991 — Section 1(a), (b), (c)

Read judgment