Tribunals and Commissions22 Aug 2022Disposed Of
Narender Kumar Sharma & Ors Vs State of U.P.
National Green Tribunal · (2022) 08 NGT CK 0021
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 40 of 105
Tribunals and Commissions22 Aug 2022Dismissed
Dr. (Mrs.) Manorama Sharma & Anr Vs TDI infrastructure Limited & Ors
National Green Tribunal · (2022) 08 NGT CK 0020
Tribunals and Commissions18 Aug 2022Disposed Of
Varun Vs Central Pollution Control Board & Ors
National Green Tribunal · (2022) 08 NGT CK 0013
Tribunals and Commissions17 Aug 2022Disposed Of
Abhay Dahiya & Ors Vs State Of Haryana
National Green Tribunal · (2022) 08 NGT CK 0014
Tribunals and Commissions17 Aug 2022Disposed Of
Pawan Kumar & Anr Vs State of Haryana & Ors
National Green Tribunal · (2022) 08 NGT CK 0011
Constitution of India, 1950 — Article 21
Tribunals and Commissions16 Aug 2022Disposed Of
K K Sharma Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 08 NGT CK 0023
Tribunals and Commissions16 Aug 2022Disposed Of
All India Kaimur People�s Front Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2022) 08 NGT CK 0012
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions16 Aug 2022Disposed Of
Dr. Bharat Jhunjhunwala & Anr Vs Union Of India & Ors
National Green Tribunal · (2022) 08 NGT CK 0010
National Green Tribunal Act, 2010 — Section 16(h)
Tribunals and Commissions10 Aug 2022Dismissed
Sanjay Kumar Vs State Of Uttar Pradesh & Ors
National Green Tribunal · (2022) 08 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14Uttar Pradesh Groundwater (Management and Regulation) Act, 2019 — Section 9
Tribunals and Commissions10 Aug 2022Disposed Of
Raj Kumar Vs State Of U.P. & Ors
National Green Tribunal · (2022) 08 NGT CK 0006
Tribunals and Commissions08 Aug 2022Disposed Of
Kamlapat Vs U. P. State Pollution Control Board & Ors
National Green Tribunal · (2022) 08 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 15, 16, 18(1), 18(2)
Tribunals and Commissions05 Aug 2022Disposed Of
Gyanender Singh Rana Vs Kadir Dairy & Ors
National Green Tribunal · (2022) 08 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)
Tribunals and Commissions04 Aug 2022Disposed Of
M/s. Rathi Special Steels Ltd Vs Commission for Air Quality Management in National Capital Region And Adjoining Areas
National Green Tribunal · (2022) 08 NGT CK 0004
Constitution of India, 1950 — Article 14, 21, 48A, 51A(g)Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 25(7), 26, 33AAir (Prevention and control of pollution) Act, 1981 — Section 21, 21(1), 31A
Tribunals and Commissions02 Aug 2022Disposed Of
Ganesh Alias Sujay Shripad Pai Vs State Of Goa
National Green Tribunal · (2022) 08 NGT CK 0001
National Green Tribunal Act, 2010 — Section 25, 26, 30Code of Civil Procedure, 1908 — Section 37
Tribunals and Commissions01 Aug 2022Disposed Of
Perala Shekhar Rao Vs State Of Telangana
National Green Tribunal · (2022) 08 NGT CK 0009
Tribunals and Commissions29 Jul 2022Disposed Of
Subodh Rana Vs Pawan Kumar Verma
National Green Tribunal · (2022) 07 NGT CK 0035
National Green Tribunal Act, 2010 — Section 14, 15Code of Criminal Procedure, 1973 — Section 156(3)
Tribunals and Commissions29 Jul 2022Dismissed
Amit Kumar Vs Ministry Of Road Transport And Highways
National Green Tribunal · (2022) 07 NGT CK 0034
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions29 Jul 2022Disposed Of
Madhu Sharma Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 07 NGT CK 0033
Tribunals and Commissions26 Jul 2022Disposed Of
Rajat Narayan & Anr Vs Union Of India & Ors
National Green Tribunal · (2022) 07 NGT CK 0030
Tribunals and Commissions26 Jul 2022Disposed Of
M/s 108, Super Complex R.W.A Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2022) 07 NGT CK 0028
National Green Tribunal Act, 2010 — Section 15Awas Vikas Parishad Adhiniyam 1965 — Section 41