COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 38 of 105

Tribunals and Commissions20 Sept 2022Disposed Of

In re : News item published in the Telugu Newspaper named, Eenadu, Andhra Pradesh edition dated: 7th August, 2021, titled �Do pollution leaks apply to uranium? in Kadappa District, Andhra Pradesh� Vs

National Green Tribunal · (2022) 09 NGT CK 0030

Water(Prevention and Control of Pollution) Act, 1974 — Section 25, 26Air(Prevention and Control of Pollution) Act, 1931 — Section 21, 22Hazardous Wastes(Management, Handling and Transboundary movement) Rules, 2008 — Rule 5(4)

Tribunals and Commissions19 Sept 2022Disposed Of

Ashok Kumar & Ors Vs State of Haryana

National Green Tribunal · (2022) 09 NGT CK 0050

Environment (Protection) Act, 1986 — Section 5

Tribunals and Commissions19 Sept 2022Disposed Of

Attar Singh & Ors Vs State of Haryana

National Green Tribunal · (2022) 09 NGT CK 0037

Tribunals and Commissions19 Sept 2022Disposed Of

Manoj Mishra & Anr Vs Union of India & Ors

National Green Tribunal · (2022) 09 NGT CK 0036

Tribunals and Commissions19 Sept 2022Disposed Of

Raja Singh Vs Ministry of Housing and Urban Affairs & Anr

National Green Tribunal · (2022) 09 NGT CK 0035

Tribunals and Commissions16 Sept 2022Disposed Of

Vipin Nayyar Vs Union of India & Ors

National Green Tribunal · (2022) 09 NGT CK 0038

National Green Tribunal Act, 2010 — Section 25(2)

Tribunals and Commissions16 Sept 2022Disposed Of

Surender Singh Vs Mittal Tulip City & Ors

National Green Tribunal · (2022) 09 NGT CK 0027

Tribunals and Commissions16 Sept 2022Disposed Of

Prem Mohan Gaur Vs National Highway Authority of India & Ors

National Green Tribunal · (2022) 09 NGT CK 0026

Forest (Conservation) Act, 1980 — Section 2National Green Tribunal Act, 2010 — Section 15

Tribunals and Commissions16 Sept 2022Disposed Of

Vipin Nayyar Vs Union Of India & Ors

National Green Tribunal · (2022) 09 NGT CK 0025

National Green Tribunal Act, 2010 — Section 25(2)

Tribunals and Commissions16 Sept 2022Disposed Of

Chandra Shekhar Vs State Of Uttar Pradesh

National Green Tribunal · (2022) 09 NGT CK 0024

Tribunals and Commissions16 Sept 2022Disposed Of

Ahimsa Trust & Anr Vs Union Of India & Ors

National Green Tribunal · (2022) 09 NGT CK 0022

Tribunals and Commissions14 Sept 2022Disposed Of

Parul Bawa Vs State of Haryana

National Green Tribunal · (2022) 09 NGT CK 0040

Punjab Land Preservation Act, 1900 — Section 4, 5

Tribunals and Commissions14 Sept 2022Disposed Of

Dr. Pawan Kumar Banta Vs Union Of India & Ors

National Green Tribunal · (2022) 09 NGT CK 0019

Tribunals and Commissions14 Sept 2022Disposed Of

Girja Shankar Rai & Ors Vs State Of Uttar Pradesh & Ors

National Green Tribunal · (2022) 09 NGT CK 0018

Uttar Pradesh Urban Development Act, 1973 — Section 27

Tribunals and Commissions14 Sept 2022Disposed Of

T. S. Singh Vs State Of Uttar Pradesh

National Green Tribunal · (2022) 09 NGT CK 0017

Constitution of India, 1950 — Article 243W, 243W, 243YNational Green Tribunal Act, 2010 — Section 15Indian Penal Code, 1860 — Section 409, 419, 420

Tribunals and Commissions13 Sept 2022Disposed Of

In re : News item published in The Hindu dated 25.07.2022 titled �Explosion in Bihar illegal firecracker unit kills five Vs

National Green Tribunal · (2022) 09 NGT CK 0020

Tribunals and Commissions12 Sept 2022Disposed Of

Atul Das Mehant & Anr Vs State of Chhattisgarh

National Green Tribunal · (2022) 09 NGT CK 0039

Tribunals and Commissions09 Sept 2022Dismissed

Col. Sunil Kumar (Retd.) & Anr Vs Union Of India & Ors

National Green Tribunal · (2022) 09 NGT CK 0016

National Green Tribunal (Practice and Procedure) Rules, 2011 — Rule 22

Tribunals and Commissions09 Sept 2022Disposed Of

Rajender Singh Vs State Of Haryana & Ors

National Green Tribunal · (2022) 09 NGT CK 0015

Tribunals and Commissions09 Sept 2022Disposed Of

Dr. Bishwanath Prasad Singh Vs Greater Noida Development Authority & Ors

National Green Tribunal · (2022) 09 NGT CK 0014