Tribunals and Commissions17 Oct 2022Disposed Of
Dr. Pentapati Pulla Rao Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0035
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 36 of 105
Tribunals and Commissions17 Oct 2022Disposed Of
Sunil Yadav Vs Govt. of NCT of Delhi
National Green Tribunal · (2022) 10 NGT CK 0034
Tribunals and Commissions17 Oct 2022Disposed Of
Vipin Tyagi & Ors Vs State of U.P
National Green Tribunal · (2022) 10 NGT CK 0026
Tribunals and Commissions17 Oct 2022Disposed Of
Surjeet Singh Vs State of Himachal Pradesh
National Green Tribunal · (2022) 10 NGT CK 0025
Tribunals and Commissions17 Oct 2022Disposed Of
Chander Mohan Sharma & Ors Vs State of Himachal Pradesh & Ors
National Green Tribunal · (2022) 10 NGT CK 0024
Tribunals and Commissions17 Oct 2022Disposed Of
Hari Prasad Sharma Vs State of U.P
National Green Tribunal · (2022) 10 NGT CK 0022
Constitution of India, 1950 — Article 21
Tribunals and Commissions17 Oct 2022Disposed Of
Amit Sharma Vs Vivekanand School
National Green Tribunal · (2022) 10 NGT CK 0021
Tribunals and Commissions14 Oct 2022Disposed Of
Yogendra Mohan Sengupta Vs Union of India & Ors
National Green Tribunal · (2022) 10 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 14(3), 15, 15(1)(c) , 15(3), 18, 20, 25, 26, 28, 33
Tribunals and Commissions14 Oct 2022Disposed Of
Pragati Kumar Vs State of Uttar Pradesh & Ors.
National Green Tribunal · (2022) 10 NGT CK 0003
Tribunals and Commissions14 Oct 2022Disposed Of
Uday Education And Welfare Trust Through Its Authorized Signatory Vs State Of Uttar Pradesh
National Green Tribunal · (2022) 10 NGT CK 0002
Tribunals and Commissions14 Oct 2022Disposed Of
In re: News item published in the Telugu Newspaper named, Eenadu, Andhra Pradesh edition dated: 29th July, 2021, titled �illegal sand mining in Prakasham and Kadapa District, Andhra Pradesh Vs
National Green Tribunal · (2022) 10 NGT CK 0001
Tribunals and Commissions12 Oct 2022Disposed Of
M/s Amaan Tanners Unit 2 Vs Uttar Pradesh Pollution Control Board
National Green Tribunal · (2022) 10 NGT CK 0012
Tribunals and Commissions12 Oct 2022Disposed Of
Ishita Foundation Vs Ministry of Environment, Forests and Climate Change & Ors
National Green Tribunal · (2022) 10 NGT CK 0010
Tribunals and Commissions11 Oct 2022Disposed Of
Khushal Singh and Ors Vs State of H.P.
National Green Tribunal · (2022) 10 NGT CK 0013
Tribunals and Commissions11 Oct 2022Disposed Of
Gurdyal Verma Vs State of HP & Ors
National Green Tribunal · (2022) 10 NGT CK 0009
National Green Tribunal Act, 2010 — Section 19(4)(a), 25, 25(2)Code of Civil Procedure, 1908 — Section 15, Order 16 Rule 10(3)
Tribunals and Commissions11 Oct 2022Disposed Of
Pushpendra Kumar Vs Nagarpanchayat, Kadaura & Ors
National Green Tribunal · (2022) 10 NGT CK 0008
Tribunals and Commissions10 Oct 2022Disposed Of
Narendra Kushwaha Vs State of Uttar Pradesh
National Green Tribunal · (2022) 10 NGT CK 0007
Tribunals and Commissions10 Oct 2022Disposed Of
In re : News in The Arunachal Times dated 15.09.2022 titled �Pollution from factory affecting residents in Lekhi Vs
National Green Tribunal · (2022) 10 NGT CK 0005
Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions30 Sept 2022Disposed Of
Kewal Krishan & Ors Vs State of Himachal Pradesh
National Green Tribunal · (2022) 09 NGT CK 0057
Tribunals and Commissions28 Sept 2022Disposed Of
Daljeet Singh & Anr Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2022) 09 NGT CK 0045
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)