Tribunals and Commissions09 Feb 2023Disposed Of
Sanjeev Kumar Vs Devendra Singh
National Green Tribunal · (2023) 02 NGT CK 0005
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 29 of 105
Tribunals and Commissions08 Feb 2023Disposed Of
Padma Kodali Vs Central Pollution Control Board & Anr
National Green Tribunal · (2023) 02 NGT CK 0008
Tribunals and Commissions08 Feb 2023Disposed Of
Urvashi Shobhna Kachari Vs Union of India & Ors
National Green Tribunal · (2023) 02 NGT CK 0007
Tribunals and Commissions20 Jan 2023Disposed Of
Himanshu Kapoor Vs State of U.P. & Ors
National Green Tribunal · (2023) 01 NGT CK 0025
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions20 Jan 2023Dismissed
Varun Vs Delhi Pollution Control Committee & Ors
National Green Tribunal · (2023) 01 NGT CK 0024
Tribunals and Commissions18 Jan 2023Disposed Of
In re : News item published in The Hindu dated 23.12.2022 titled �One killed, four injured in fire at NLC Thermal Plant� Vs
National Green Tribunal · (2023) 01 NGT CK 0027
Tribunals and Commissions18 Jan 2023Disposed Of
In re : News item published in Hindustan Times dated 03.06.2022 titled �178 women workers fall ill after gas leak in Andhra�s Visakhapatnam� Vs
National Green Tribunal · (2023) 01 NGT CK 0026
Tribunals and Commissions17 Jan 2023Dismissed
Chitranjan Saproo Vs State of Haryana & Ors
National Green Tribunal · (2023) 01 NGT CK 0029
Tribunals and Commissions16 Jan 2023Disposed Of
Alka Jain Vs North Delhi Municipal Corporation & Ors
National Green Tribunal · (2023) 01 NGT CK 0030
National Green Tribunal Act, 2010 — Section 25, 26, 28
Tribunals and Commissions12 Jan 2023Allowed
M/s Rajchem Global Technologies Private Limited Vs Punjab Pollution Control Board & Others
National Green Tribunal · (2023) 01 NGT CK 0014
National Green Tribunal Act, 2010 — Section 16, 18
Tribunals and Commissions12 Jan 2023Disposed Of
Prasad Vihar Welfare Maintenance Society (Regd.) Vs Uttarakhand Environment Pollution Control Board & Ors
National Green Tribunal · (2023) 01 NGT CK 0013
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions12 Jan 2023Disposed Of
Ram Kripal Gautam Vs State of Uttarakhand
National Green Tribunal · (2023) 01 NGT CK 0012
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions12 Jan 2023Allowed
Ajay Kumar Vs Uttarakhand Pollution Control Board & Ors
National Green Tribunal · (2023) 01 NGT CK 0011
Air (Prevention and Control of Pollution) Act, 1981 — Section 33A
Tribunals and Commissions12 Jan 2023Dismissed
Sanjay Mundhra Vs State Of Punjab & Anr
National Green Tribunal · (2023) 01 NGT CK 0009
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions11 Jan 2023Dismissed
Swami Achyutanand Teerth Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 01 NGT CK 0016
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions11 Jan 2023Disposed Of
Anna Mathai Kalavarakkalayil Vs State of Kerala
National Green Tribunal · (2023) 01 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions10 Jan 2023Disposed Of
Independent School Association Vs Union of India & Ors
National Green Tribunal · (2023) 01 NGT CK 0021
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions10 Jan 2023Disposed Of
Vidit Kumar Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 01 NGT CK 0020
Tribunals and Commissions10 Jan 2023Disposed Of
Mukesh Kumar & Ors Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 01 NGT CK 0018
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions10 Jan 2023Disposed Of
Harish Solanki Vs State of M.P.
National Green Tribunal · (2023) 01 NGT CK 0017
National Green Tribunal Act, 2010 — Section 14, 15