Tribunals and Commissions22 Feb 2023Disposed Of
Jagdeep Kumar Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 02 NGT CK 0019
National Green Tribunal Act, 2010 — Section 14, 15
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 28 of 105
Tribunals and Commissions21 Feb 2023Disposed Of
Durgesh Boken & Ors Vs State of Haryana
National Green Tribunal · (2023) 02 NGT CK 0028
Tribunals and Commissions21 Feb 2023Disposed Of
Sunil Vaid & Anr Vs Ministry of Jal Shakti & Ors
National Green Tribunal · (2023) 02 NGT CK 0027
Tribunals and Commissions21 Feb 2023Disposed Of
Saurabh Sejwal Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 02 NGT CK 0026
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions21 Feb 2023Dismissed
R. Raman Vs State of Tamilnadu
National Green Tribunal · (2023) 02 NGT CK 0025
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions20 Feb 2023Disposed Of
Aas Mohammad Vs State of U.P
National Green Tribunal · (2023) 02 NGT CK 0030
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions20 Feb 2023Disposed Of
Sandal Parveen Vs Union of India & Ors
National Green Tribunal · (2023) 02 NGT CK 0029
Tribunals and Commissions16 Feb 2023Disposed Of
In re : News item published in News 18 dated 26.04.2022 titled �Delhi: Massive Fire at Bhalswa Dump Yard, Fourth This Year; 13 Fire Tenders on Spot Vs
National Green Tribunal · (2023) 02 NGT CK 0016
Tribunals and Commissions16 Feb 2023Disposed Of
Indian National Trust for Art & Cultural Heritage Ishika Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2023) 02 NGT CK 0015
Tribunals and Commissions16 Feb 2023Disposed Of
Behari Lal Chaturvedi Vs Ministry of Jal Shakti & Ors
National Green Tribunal · (2023) 02 NGT CK 0013
Tribunals and Commissions16 Feb 2023Dismissed
Prof. Dr. Sanjeev Bagai & Ors Vs Department of Environment, GNCTD & Ors
National Green Tribunal · (2023) 02 NGT CK 0012
National Green Tribunal Act, 2010 — Section 14, 15, 19(4)(f)National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 22, 24
Tribunals and Commissions15 Feb 2023Disposed Of
Amir Yadav & Anr Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 02 NGT CK 0017
Tribunals and Commissions13 Feb 2023Disposed Of
Janak Palta McGilligan & Ors Vs State of Madhya Pradesh
National Green Tribunal · (2023) 02 NGT CK 0011
Forest (Conservation) Act, 1980 — Section 2
Tribunals and Commissions13 Feb 2023Disposed Of
Rama Shanker Awasthi Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 02 NGT CK 0010
Water (Prevention and Control of Pollution) Act, 1974 — Section 33A
Tribunals and Commissions13 Feb 2023Disposed Of
Arvind Pundalik Mhatre Vs Ministry of Environment and Forest & Climate Change & Ors
National Green Tribunal · (2023) 02 NGT CK 0009
Tribunals and Commissions10 Feb 2023Disposed Of
Mandakini Badh Prabhavit Samiti Vs L & T Uttaranchal Hydropower Ltd. & Ors
National Green Tribunal · (2023) 02 NGT CK 0004
Tribunals and Commissions10 Feb 2023Disposed Of
Shri Hazi Ariff Vs State of U.P. & Ors
National Green Tribunal · (2023) 02 NGT CK 0003
National Green Tribunal Act, 2010 — Section 15, 20, 33Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 24(1)(b)
Tribunals and Commissions10 Feb 2023Disposed Of
Manoj Bansal Vs State Of Uttar Pradesh
National Green Tribunal · (2023) 02 NGT CK 0002
Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 24(1)(b)
Tribunals and Commissions10 Feb 2023Disposed Of
Jaishree Bansal Vs Ministry of Environment, Forests and Climate Change & Ors
National Green Tribunal · (2023) 02 NGT CK 0001
Tribunals and Commissions09 Feb 2023Dismissed
Confederation of Trans Hindan RWA�s Ghaziabad Vs U. P. State Pollution Control Board & Ors
National Green Tribunal · (2023) 02 NGT CK 0006