COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 26 of 105

Tribunals and Commissions17 Mar 2023Disposed Of

Sanjeev Kumar Vs Deputy Commissioner, Rupnagar & Ors

National Green Tribunal · (2023) 03 NGT CK 0050

Indian Penal Code, 1860 — Section 379, 425, 441Prevention to Damage to Public Property Act, 1984 — Section 3Indian Forest Act, 1927 — Section 32, 33

Tribunals and Commissions17 Mar 2023Disposed Of

Mr. Brigadier Paramjit Singh Vs State of Haryana

National Green Tribunal · (2023) 03 NGT CK 0049

National Green Tribunal Act, 2010 — Section 14Haryana Shehri Vikas Pradhikaran Act, 1977 — Section 15

Tribunals and Commissions17 Mar 2023Disposed Of

Harpal Singh Rana & Anr Vs State of Uttarakhand & Ors

National Green Tribunal · (2023) 03 NGT CK 0018

Tribunals and Commissions17 Mar 2023Dismissed

Junaid Ayubi Vs State of Uttarakhand

National Green Tribunal · (2023) 03 NGT CK 0017

Tribunals and Commissions16 Mar 2023Disposed Of

Shashikant Sharma Vs State of U.P. & Ors

National Green Tribunal · (2023) 03 NGT CK 0047

Tribunals and Commissions16 Mar 2023Disposed Of

In re: News item in NDTV dated 28.02.2023 titled �2 Dead, 2 Injured in Explosion at Gujarat Pharma Company� Vs

National Green Tribunal · (2023) 03 NGT CK 0027

National Green Tribunal Act, 2010 — Section 15, 17, 33

Tribunals and Commissions16 Mar 2023Disposed Of

Ravi Chouhan Vs State of U.P.

National Green Tribunal · (2023) 03 NGT CK 0026

Tribunals and Commissions14 Mar 2023Disposed Of

M/s Satinder Metal and Craft Vs Delhi Pollution Control Committee

National Green Tribunal · (2023) 03 NGT CK 0025

Tribunals and Commissions13 Mar 2023Disposed Of

Vijay Kumar Vs Govt. Of NCT of Delhi

National Green Tribunal · (2023) 03 NGT CK 0024

National Green Tribunal Act, 2010 — Section 14, 15

Tribunals and Commissions13 Mar 2023Disposed Of

Chakradhar Pandey Vs State of Gujarat

National Green Tribunal · (2023) 03 NGT CK 0023

National Green Tribunal Act, 2010 — Section 14, 15

Tribunals and Commissions13 Mar 2023Disposed Of

Saif Alam Vs State of Maharashtra

National Green Tribunal · (2023) 03 NGT CK 0022

National Green Tribunal Act, 2010 — Section 14, 15

Tribunals and Commissions13 Mar 2023Disposed Of

Dalbir Singh Deswal Vs M/S Tirupati Roadways, Ratewali

National Green Tribunal · (2023) 03 NGT CK 0019

National Green Tribunal Act, 2010 — Section 14, 15Indian Penal Code, 1860 — Section 379, 414, 420Prevention of Corruption Act, 1988 — Section 13(1)(a), 13(1)(d)

Tribunals and Commissions10 Mar 2023Disposed Of

Awadhesh Dikshit Vs Union of India & Ors

National Green Tribunal · (2023) 03 NGT CK 0021

Tribunals and Commissions06 Mar 2023Dismissed

Medical Pollution Control Committee Vs State Of Uttarakhand & Ors

National Green Tribunal · (2023) 03 NGT CK 0015

National Green Tribunal Act, 2010 — Section 16(h)

Tribunals and Commissions06 Mar 2023Disposed Of

Hazi Arif Vs State of Uttar Pradesh & Ors

National Green Tribunal · (2023) 03 NGT CK 0014

Tribunals and Commissions06 Mar 2023Disposed Of

Prem Prakash Prajapati Vs Project Director, PIU Sonipat & Ors

National Green Tribunal · (2023) 03 NGT CK 0013

Tribunals and Commissions06 Mar 2023Disposed Of

Society for Protection of Culture, Heritage, Environment, Traditions and Promotion of National Awareness Vs CPWD & Ors

National Green Tribunal · (2023) 03 NGT CK 0011

Tribunals and Commissions03 Mar 2023Disposed Of

Dilip Kumar & Ors Vs State of Jharkhand & Ors

National Green Tribunal · (2023) 03 NGT CK 0016

Tribunals and Commissions03 Mar 2023Dismissed

KRM Reddy Vs State of A.P.

National Green Tribunal · (2023) 03 NGT CK 0010

National Green Tribunal Act, 2010 — Section 14, 15

Tribunals and Commissions03 Mar 2023Disposed Of

Dr. Aarti Bharadwaj Vs State of Rajasthan

National Green Tribunal · (2023) 03 NGT CK 0009

National Green Tribunal Act, 2010 — Section 14, 15