COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 25 of 105

Tribunals and Commissions06 Apr 2023Disposed Of

Jagjeevan Singh Vs Punjab Pollution Control Board

National Green Tribunal · (2023) 04 NGT CK 0006

Constitution of India, 1950 — Article 21, 141, 142Air (Prevention and Control of Pollution) Act, 1981 — Section 2, 2(a), 2(b)Environment (Protection) Act, 1986 — Section 6(2), 25

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Tribunals and Commissions06 Apr 2023Disposed Of

Atul Singh Chauhan Vs Ministry of Environment, Forests and Climate Change & Ors

National Green Tribunal · (2023) 04 NGT CK 0005

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Tribunals and Commissions06 Apr 2023Disposed Of

In re : News item published in Times of India dated 16.03.2023 titled �5 including man & son suffocate to death at brick kiln in C�garh� Vs

National Green Tribunal · (2023) 04 NGT CK 0003

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Tribunals and Commissions06 Apr 2023Disposed Of

Manish Singh Vs State of Uttar Pradesh & Ors

National Green Tribunal · (2023) 04 NGT CK 0002

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Tribunals and Commissions31 Mar 2023

Priyadarshini Colony D, residence Welfare Society Vs State of Uttar Pradesh & Ors

National Green Tribunal · (2023) 03 NGT CK 0048

Code Of Criminal Procedure, 1973 — Section 197

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Tribunals and Commissions29 Mar 2023Disposed Of

Ashutosh Mekap Vs State Of Odisha

National Green Tribunal · (2023) 03 NGT CK 0040

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Tribunals and Commissions28 Mar 2023Disposed Of

In re: News item published in Newspaper The Hindu dated 07.03.2023 titled �Three children die during illegal mining in West Bengal� Vs

National Green Tribunal · (2023) 03 NGT CK 0039

Indian Penal Code, 1860 — Section 188, 304Mines and Mineral (Development and Regulation) Act, 1957 — Section 21

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Tribunals and Commissions27 Mar 2023Disposed Of

Sanjay Kumar Vs State of UP & Ors

National Green Tribunal · (2023) 03 NGT CK 0045

Constitution of India, 1950 — Article 19(1)(g), 21, 47, 48A, 51A(g)Environment (Protection) Act, 1986 — Section 3(3)National Green Tribunal Act, 2010 — Section 15, 20

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Tribunals and Commissions24 Mar 2023Dismissed

S.P. Muthuraman Vs Union of India & Ors

National Green Tribunal · (2023) 03 NGT CK 0031

National Green Tribunal Act, 2010 — Section 14, 14(3), 15, 15(1)(c), 18, 20, 33

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Tribunals and Commissions24 Mar 2023Disposed Of

In re: News item published in The Indian Express dated 07.01.2022 titled �Gujarat: At least 06 dead, 20 sick after gas leak at industrial area in Surat� Vs

National Green Tribunal · (2023) 03 NGT CK 0030

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Tribunals and Commissions24 Mar 2023Disposed Of

In re: News item published in The Economic Times dated 21.12.2021 titled �3 dead, 44 injured in flash fire at IOC�s Haldia refinery� Vs

National Green Tribunal · (2023) 03 NGT CK 0029

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Tribunals and Commissions24 Mar 2023Disposed Of

Eagle Continental Foods Pvt. Ltd Vs State of U.P. & Ors

National Green Tribunal · (2023) 03 NGT CK 0028

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Tribunals and Commissions22 Mar 2023Disposed Of

Chanchal Devi Vs Central Pollution Control Board & Ors

National Green Tribunal · (2023) 03 NGT CK 0035

National Green Tribunal Act, 2010 — Section 15

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Tribunals and Commissions22 Mar 2023Disposed Of

Waseem Ahmad Vs State of U.P.

National Green Tribunal · (2023) 03 NGT CK 0034

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Tribunals and Commissions22 Mar 2023Disposed Of

Article Published In The Shillong Times Under The Title 'Poison Flowing In Shillong's Rivers : Water Quality Index' Vs

National Green Tribunal · (2023) 03 NGT CK 0033

Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention & Control of Pollution )Act 1981 — Section 31AMeghalaya Municipal Act, 1973 — Section 201

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Tribunals and Commissions22 Mar 2023Disposed Of