COURT ARCHIVE

National Green Tribunal judgments

2,083 judgments · page 23 of 105

Tribunals and Commissions08 May 2023Disposed Of

Jahangir Vs State of Haryana

National Green Tribunal · (2023) 05 NGT CK 0011

Indian Penal Code, 1860 — Section 379Mines and Mineral Development & Regulations Act, 1957 — Section 21(4)(A)Water (Prevention and Control of Pollution) Act, 1974 — Section 32

Tribunals and Commissions08 May 2023Disposed Of

Ishhita Foundation Vs Ministry of Environment, Forests and Climate Change & Ors

National Green Tribunal · (2023) 05 NGT CK 0007

Tribunals and Commissions04 May 2023Disposed Of

Rajveer Vs Govt. Of NCT of Delhi & Ors

National Green Tribunal · (2023) 05 NGT CK 0028

Tribunals and Commissions04 May 2023Disposed Of

Gurdeep Singh Vs State of Punjab & Ors

National Green Tribunal · (2023) 05 NGT CK 0027

Tribunals and Commissions04 May 2023Disposed Of

Ashok Kumar Vs Defence Estate Officer

National Green Tribunal · (2023) 05 NGT CK 0010

National Green Tribunal Act, 2010 — Section 14, 15

Tribunals and Commissions04 May 2023Disposed Of

Compliance of Municipal Solid Waste Management Rules, 2016 and other environmental issues Vs

National Green Tribunal · (2023) 05 NGT CK 0002

National Green Tribunal Act, 2010 — Section 15, 20

Tribunals and Commissions28 Apr 2023Disposed Of

Balbir Dass Vs State of Punjab

National Green Tribunal · (2023) 04 NGT CK 0035

National Green Tribunal Act, 2010 — Section 14, 15

Tribunals and Commissions28 Apr 2023Disposed Of

Gopal Chandra Vanwassi Vs SDM, Ramnagar & Ors

National Green Tribunal · (2023) 04 NGT CK 0034

Tribunals and Commissions28 Apr 2023Disposed Of

Manoj Gupta Vs Govt. Of NCT Of Delhi

National Green Tribunal · (2023) 04 NGT CK 0033

Tribunals and Commissions28 Apr 2023Disposed Of

Vipin Raghav Vs Govt. Of NCT of Delhi

National Green Tribunal · (2023) 04 NGT CK 0030

National Green Tribunal Act, 2010 — Section 14, 15

Tribunals and Commissions28 Apr 2023Disposed Of

Lohit Kaushal Vs State of Punjab

National Green Tribunal · (2023) 04 NGT CK 0029

National Green Tribunal Act, 2010 — Section 14, 15

Tribunals and Commissions28 Apr 2023Disposed Of

Rajinder Kumar Vs Govt. Of NCT of Delhi

National Green Tribunal · (2023) 04 NGT CK 0028

National Green Tribunal Act, 2010 — Section 14, 15

Tribunals and Commissions27 Apr 2023Disposed Of

Gurdyal Verma Vs State of HP & Ors

National Green Tribunal · (2023) 04 NGT CK 0037

Code of Civil Procedure, 1908 — Section 15, Order 16 Rule 10(3)National Green Tribunal Act, 2010 — Section 19(4)(a), 25, 25(2)

Tribunals and Commissions27 Apr 2023Disposed Of

Prasoon Pant Vs Ministry of Environment, Forest & Climate Change

National Green Tribunal · (2023) 04 NGT CK 0036

National Green Tribunal Act, 2010 — Section 14, 15, 18(1), 19, 20Uttar Pradesh Town Planning and Development Act, 1973 — Section 15A(2)Water (Prevention & Pollution ofcontrol) Act, 1974 — Section 25, 26

Tribunals and Commissions27 Apr 2023Disposed Of

Ram Ratan Singh Vs Gov. of NCT of Delhi & Ors

National Green Tribunal · (2023) 04 NGT CK 0032

Code of Criminal Procedure, 1973 — Section 133

Tribunals and Commissions27 Apr 2023Disposed Of

Mohan Singh Vs State of Haryana

National Green Tribunal · (2023) 04 NGT CK 0031

Tribunals and Commissions26 Apr 2023Disposed Of

Joginder Singh & Ors Vs State of H.P

National Green Tribunal · (2023) 04 NGT CK 0041

Tribunals and Commissions26 Apr 2023Disposed Of

Rohit Negi & Ors Vs State of Uttarakhand

National Green Tribunal · (2023) 04 NGT CK 0040

Tribunals and Commissions26 Apr 2023Disposed Of

In re: News item/article published In 'Dainik Bhaskar' dated 14.11.2022 with regard to 'Garbage Heaps: Garbage Piled Up In The City Balrampur Toxis Smoke Coming Out Of Fire� Vs

National Green Tribunal · (2023) 04 NGT CK 0039

Constitution of India, 1950 — Article 21Environment (Protection) Act, 1986 — Section 15

Tribunals and Commissions26 Apr 2023Disposed Of

Jaishree Bansal Vs Ministry of Environment, Forests and Climate Change & Ors

National Green Tribunal · (2023) 04 NGT CK 0038

Constitution of India, 1950 — Article 21Environment (Protection) Act, 1986 — Section 15