Tribunals and Commissions25 May 2023Dismissed
Ramesh Kumar Nayak Vs State of Odisha
National Green Tribunal · (2023) 05 NGT CK 0039
National Green Tribunal Act, 2010 — Section 14, 15
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 21 of 105
Tribunals and Commissions25 May 2023Disposed Of
Meenu Kanwar Rathore Vs State of Rajasthan
National Green Tribunal · (2023) 05 NGT CK 0038
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions25 May 2023Disposed Of
Adapa Srinivas Vs State of Andhra Pradesh
National Green Tribunal · (2023) 05 NGT CK 0037
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions25 May 2023Disposed Of
Santhan Vellapalem Vs State of Tamil Nadu
National Green Tribunal · (2023) 05 NGT CK 0036
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions25 May 2023Disposed Of
P. Palanisamy Vs State of Tamil Nadu
National Green Tribunal · (2023) 05 NGT CK 0035
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions25 May 2023Disposed Of
Fakir Mohan Patel Vs State of Odisha
National Green Tribunal · (2023) 05 NGT CK 0034
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions25 May 2023Disposed Of
Arti Singh & Ors Vs State Of Bihar
National Green Tribunal · (2023) 05 NGT CK 0033
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions24 May 2023Disposed Of
Nabyendu Moulik Vs State of West Bengal
National Green Tribunal · (2023) 05 NGT CK 0047
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions24 May 2023Disposed Of
Pritam kumar Vs State of Jharkhand
National Green Tribunal · (2023) 05 NGT CK 0046
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions24 May 2023Disposed Of
Mahesh Kumar Vs Govt. of NCT of Delhi
National Green Tribunal · (2023) 05 NGT CK 0045
Tribunals and Commissions24 May 2023Disposed Of
Kuldeep Singh Rathore Vs State of Rajasthan
National Green Tribunal · (2023) 05 NGT CK 0044
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions24 May 2023Disposed Of
K Kumaresan Vs State of Tamil Nadu
National Green Tribunal · (2023) 05 NGT CK 0043
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions23 May 2023Disposed Of
Chandrashekar Khawade Vs State of Jharkhand & Ors
National Green Tribunal · (2023) 05 NGT CK 0048
Tribunals and Commissions22 May 2023Disposed Of
Ravendra Singh Vs National Highways Authority of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0052
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions22 May 2023Disposed Of
Pradeep Kumar Singh Vs State of Jharkhand & Ors
National Green Tribunal · (2023) 05 NGT CK 0051
National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 3, 3(2)
Tribunals and Commissions22 May 2023Dismissed
Hissar Zig Zag Bhatta Association Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0050
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions19 May 2023Disposed Of
Poonam Yadav Vs M/s. Ecogreen Energy Pvt. Ltd. & Ors
National Green Tribunal · (2023) 05 NGT CK 0031
Tribunals and Commissions19 May 2023Disposed Of
News Item Published In Rashtriya Sahara Dated 3 Feb 2023 Titled No Knowledge Of Plants The Game Of Millions In Weeding Vs
National Green Tribunal · (2023) 05 NGT CK 0030
Tribunals and Commissions19 May 2023Disposed Of
Nizamuddin West Association Vs Union Of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0029
Constitution of India, 1950 — Article 239
Tribunals and Commissions17 May 2023Disposed Of
M/s Mak Hosiery Vs Uttar Pradesh Pollution Control Board & Anr
National Green Tribunal · (2023) 05 NGT CK 0019