Tribunals and Commissions11 Jul 2023Disposed Of
Prem Prakash Prajapati Vs Union of India & Ors
National Green Tribunal · (2023) 07 NGT CK 0016
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 20 of 105
Tribunals and Commissions07 Jul 2023Disposed Of
Abhilash Vs State of Telangana & Ors
National Green Tribunal · (2023) 07 NGT CK 0001
Tribunals and Commissions05 Jul 2023Disposed Of
N. S. Yadav & Ors Vs Commissioner, North MCD & Ors
National Green Tribunal · (2023) 07 NGT CK 0002
Tribunals and Commissions04 Jul 2023Disposed Of
Amit Kumar Vs State of Haryana & Ors
National Green Tribunal · (2023) 07 NGT CK 0005
Tribunals and Commissions04 Jul 2023Disposed Of
Raman Sharma & Ors Vs State of Haryana & Ors
National Green Tribunal · (2023) 07 NGT CK 0004
National Green Tribuna (Practice and Procedure) Rules, 2011 — Rule 14
Tribunals and Commissions04 Jul 2023Disposed Of
Naveen Kumar Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 07 NGT CK 0003
Tribunals and Commissions03 Jul 2023Dismissed
Shiv SinghVs State of Rajasthan& Ors
National Green Tribunal · (2023) 07 NGT CK 0007
Tribunals and Commissions03 Jul 2023Disposed Of
Gaurav Sharma Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 07 NGT CK 0006
Constitution of India, 1950 — Article 48 A, 51 ANational Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions31 May 2023Disposed Of
Khemraj Vs Municipal Corporation Faridabad & Anr
National Green Tribunal · (2023) 05 NGT CK 0059
Tribunals and Commissions31 May 2023Disposed Of
Balbir Singh Vs Chief Secretary to Govt. Of Punjab & Ors
National Green Tribunal · (2023) 05 NGT CK 0058
National Green Tribunal Act, 2010 — Section 25(2), 30
Tribunals and Commissions31 May 2023Disposed Of
Khalid Ashraf & Anr Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0057
Tribunals and Commissions31 May 2023Disposed Of
GBA Steels & Metals Pvt. Ltd Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 05 NGT CK 0056
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions31 May 2023Disposed Of
Nirmal Kumar Tripathi Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2023) 05 NGT CK 0055
Tribunals and Commissions31 May 2023Disposed Of
News Item Published In The Hindu Authored By Shri Jacob Koshy Titled More River Stretches Are Now Critically Polluted: CPCB Vs Centeral Pollution Control Board
National Green Tribunal · (2023) 05 NGT CK 0054
National Green Tribunal Act, 2010 — Section 26, 30
Tribunals and Commissions31 May 2023Disposed Of
Manish Bhatnagar Vs Ministry of Environment, Forest & Climate Change
National Green Tribunal · (2023) 05 NGT CK 0053
Constitution of India, 1950 — Article 32
Tribunals and Commissions30 May 2023Disposed Of
Kamlesh Jaiswal Vs Govt. of NCT of Delhi
National Green Tribunal · (2023) 05 NGT CK 0062
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions30 May 2023Disposed Of
Jagdeep Kumar Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 05 NGT CK 0061
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions25 May 2023Disposed Of
Vikas Kumar Vs State of Haryana & Ors
National Green Tribunal · (2023) 05 NGT CK 0042
Tribunals and Commissions25 May 2023Disposed Of
A Lal Vs Govt. of NCT of Delhi
National Green Tribunal · (2023) 05 NGT CK 0041
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions25 May 2023Disposed Of
Sachin Goyal & Anr Vs State of Rajasthan
National Green Tribunal · (2023) 05 NGT CK 0040
National Green Tribunal Act, 2010 — Section 14, 15