Tribunals and Commissions17 May 2023Disposed Of
Deep Kumar Tyagi Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0018
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 22 of 105
Tribunals and Commissions17 May 2023Disposed Of
In re: News item in India TV dated 02.12.2022 titled �Chhattisgarh: Seven dead as part of limestone mine collapse in Bastar Village� Vs
National Green Tribunal · (2023) 05 NGT CK 0017
Tribunals and Commissions16 May 2023Disposed Of
Mohan Chandra Sati Vs State of Uttarakhand
National Green Tribunal · (2023) 05 NGT CK 0021
Tribunals and Commissions16 May 2023Disposed Of
Friends & Anr Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0020
Tribunals and Commissions15 May 2023Disposed Of
Shailesh Singh Vs State of Haryana & Ors
National Green Tribunal · (2023) 05 NGT CK 0026
National Green Tribunal Act, 2010 — Section 33Water (Prevention and Control of Pollution) Act, 1974 — Section 25(6)Water (Prevention and Control of Pollution) Act, 1974 — Section 51
Tribunals and Commissions15 May 2023Disposed Of
Vishwadharma Rakshak Dal Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0025
Tribunals and Commissions15 May 2023Disposed Of
Kiranpal Singh Vs Uttar Pradesh Pollution Control Board
National Green Tribunal · (2023) 05 NGT CK 0024
Tribunals and Commissions15 May 2023Disposed Of
Shailesh Singh Vs M/s Al-Dua Food Processing Pvt. Ltd. & Ors
National Green Tribunal · (2023) 05 NGT CK 0023
National Green Tribunal Act, 2010 — Section 25(2)
Tribunals and Commissions15 May 2023Disposed Of
Mrs. Kaneez Vs Delhi Pollution Control Committee
National Green Tribunal · (2023) 05 NGT CK 0022
Tribunals and Commissions12 May 2023Disposed Of
Anand Vs State Of Haryana
National Green Tribunal · (2023) 05 NGT CK 0015
Tribunals and Commissions12 May 2023Disposed Of
Punjab Small Industries & Corporation Ltd Vs Punjab Pollution Control Board
National Green Tribunal · (2023) 05 NGT CK 0014
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions12 May 2023Disposed Of
M/s Rajchem Global Technologies Private Limited Vs Punjab Pollution Control Board & Ors
National Green Tribunal · (2023) 05 NGT CK 0013
Constitution of India, 1950 — Article 21National Green Tribunal Act, 2010 — Section 16Water (Prevention and Control of Pollution) Act, 1974 — Section 25
Tribunals and Commissions12 May 2023Dismissed
Waseem Ahmad Vs State of U.P.
National Green Tribunal · (2023) 05 NGT CK 0012
Tribunals and Commissions10 May 2023Disposed Of
Kuldeep Singh Vs State of Haryana & Ors
National Green Tribunal · (2023) 05 NGT CK 0016
Mines and Minerals (Development and Regulation) Act, 1957 — Section 21(5)
Tribunals and Commissions10 May 2023Disposed Of
Sudhir Joshi Vs State of Uttarakhand
National Green Tribunal · (2023) 05 NGT CK 0009
Tribunals and Commissions10 May 2023Disposed Of
Pankaj Kumar Mishra Vs Union of India & Ors
National Green Tribunal · (2023) 05 NGT CK 0008
Tribunals and Commissions10 May 2023Disposed Of
Himanshu Sharma Vs Union Territory of J&K
National Green Tribunal · (2023) 05 NGT CK 0003
Tribunals and Commissions09 May 2023Dismissed
Court on its own Motion Vs State of Karnataka
National Green Tribunal · (2023) 05 NGT CK 0006
Constitution of India, 1950 — Article 21National Green Tribunal Act, 2010 — Section 15, 20
Tribunals and Commissions09 May 2023Disposed Of
D. Kupendra Reddy Vs State of Karnataka & Ors
National Green Tribunal · (2023) 05 NGT CK 0005
Constitution of India, 1950 — Article 21National Green Tribunal Act, 2010 — Section 15, 20
Tribunals and Commissions09 May 2023Disposed Of
Kailash Singh & Ors Vs State Of Uttarakhand
National Green Tribunal · (2023) 05 NGT CK 0004