Tribunals and Commissions25 Apr 2023
Dharmendra Kumar Singh Vs Union of India & Ors
National Green Tribunal · (2023) 04 NGT CK 0045
National Green Tribunal Act, 2010 — Section 14
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 24 of 105
Tribunals and Commissions25 Apr 2023Disposed Of
Himanshu Kapoor Vs State of U.P. & Ors
National Green Tribunal · (2023) 04 NGT CK 0042
Tribunals and Commissions20 Apr 2023Disposed Of
Mushtaq Ahmad Malik Vs Ministry of Environment, Forests & Climate Change & Ors
National Green Tribunal · (2023) 04 NGT CK 0019
Environment (Protection) Act, 1986 — Section 3(2), 3(3)
Tribunals and Commissions20 Apr 2023Dismissed
Chandra Shekhar Gupta Vs State Of Uttar Pradesh
National Green Tribunal · (2023) 04 NGT CK 0018
Tribunals and Commissions20 Apr 2023Disposed Of
Mahesh Kumar Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 04 NGT CK 0017
Tribunals and Commissions19 Apr 2023Disposed Of
Anuj Singh Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 04 NGT CK 0021
Tribunals and Commissions19 Apr 2023Disposed Of
Mohd. Shariq Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2023) 04 NGT CK 0020
Tribunals and Commissions18 Apr 2023Disposed Of
International Council for Culture and Languages Foundation Vs District Magistrate & Collector, Chamoli & Ors
National Green Tribunal · (2023) 04 NGT CK 0025
Tribunals and Commissions18 Apr 2023Disposed Of
In re: News item published in Newspaper Times of India dated 01.04.2023 titled �4 dead after blast at a house in Bulandshahr, documents of chemical firm recovered, probe underway� Vs
National Green Tribunal · (2023) 04 NGT CK 0024
Explosive Substances Act, 1908 — Section 5, 9B
Tribunals and Commissions18 Apr 2023Disposed Of
Khalid Ashraf Vs Union Of India
National Green Tribunal · (2023) 04 NGT CK 0023
National Green Tribunal Act, 2010 — Section 26, 30
Tribunals and Commissions18 Apr 2023Disposed Of
Harpal Singh Rana & Anr Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 04 NGT CK 0022
Tribunals and Commissions17 Apr 2023Disposed Of
Vikram Singh Vs Deputy Commissioner / District Magistrate, Rewari & Ors
National Green Tribunal · (2023) 04 NGT CK 0026
Tribunals and Commissions13 Apr 2023Disposed Of
Ajit Yadav Vs State of Uttarakhand & Ors
National Green Tribunal · (2023) 04 NGT CK 0009
Tribunals and Commissions13 Apr 2023Dismissed
Santosh Kumar Singh Vs State Level Environment Impact Assessment Authority Uttar Pradesh
National Green Tribunal · (2023) 04 NGT CK 0008
Tribunals and Commissions13 Apr 2023Disposed Of
Varun Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 04 NGT CK 0007
National Green Tribunal Act, 2010 — Section 15
Tribunals and Commissions12 Apr 2023Disposed Of
Society for Protection of Culture, Heritage, Environment, Traditions & Promotion of National Awareness VsUnion of India & Ors
National Green Tribunal · (2023) 04 NGT CK 0011
Tribunals and Commissions12 Apr 2023Disposed Of
Kalu Ram Yadav Vs State of Rajasthan
National Green Tribunal · (2023) 04 NGT CK 0010
Tribunals and Commissions11 Apr 2023Disposed Of
Mahendra Singh Vs State of U.P. & Ors
National Green Tribunal · (2023) 04 NGT CK 0015
Tribunals and Commissions11 Apr 2023Disposed Of
In re: News item in ABP News dated 22.03.2023 titled �Nine Dead, Several injured in explosion at Firecracker Unit in Kanchipuram� Vs
National Green Tribunal · (2023) 04 NGT CK 0014
Tribunals and Commissions11 Apr 2023Disposed Of
In re: News item published in Newspaper The Hindu dated 17.03.2023 titled �Massive fire in Secunderabad Complex, 6 die of Suffocation� Vs
National Green Tribunal · (2023) 04 NGT CK 0013