Tribunals and Commissions09 Aug 2023Disposed Of
Rajiv Narayan & Anr Vs Union of India & Ors
National Green Tribunal · (2023) 08 NGT CK 0014
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 18 of 105
Tribunals and Commissions08 Aug 2023Disposed Of
Ram Singh Vs State of Uttarakhand & Ors
National Green Tribunal · (2023) 08 NGT CK 0017
Tribunals and Commissions08 Aug 2023Disposed Of
Dayaram Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 08 NGT CK 0016
Tribunals and Commissions04 Aug 2023Disposed Of
Priya Raghuvanshi Vs State of Uttarakhand
National Green Tribunal · (2023) 08 NGT CK 0002
Tribunals and Commissions03 Aug 2023Disposed Of
Ashwani Saini Vs State of Himachal Pradesh
National Green Tribunal · (2023) 08 NGT CK 0005
Tribunals and Commissions03 Aug 2023Disposed Of
Sudhanshu Rai Vs State of U.P.
National Green Tribunal · (2023) 08 NGT CK 0004
Tribunals and Commissions03 Aug 2023Disposed Of
Gunjan Mittal Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 08 NGT CK 0003
Environment (Protection) Act, 1986 — Section 5
Tribunals and Commissions02 Aug 2023Disposed Of
Raj Kumar Vs State of Haryana
National Green Tribunal · (2023) 08 NGT CK 0006
Tribunals and Commissions27 Jul 2023Disposed Of
Deepak Singh Vs Central Ground Water Authority & Ors
National Green Tribunal · (2023) 07 NGT CK 0037
Constitution of India, 1950 — Article 14, 21
Tribunals and Commissions27 Jul 2023Disposed Of
Gulshan Bhatia Vs Central Ground Water Authority & Ors
National Green Tribunal · (2023) 07 NGT CK 0036
Tribunals and Commissions26 Jul 2023Disposed Of
Rajendra Kumar Vs State of U.P.
National Green Tribunal · (2023) 07 NGT CK 0040
Tribunals and Commissions26 Jul 2023
Ashok Malik Vs Commissioner, Jaipur Municipal Corporation (Greater) & Ors
National Green Tribunal · (2023) 07 NGT CK 0039
Tribunals and Commissions25 Jul 2023Disposed Of
Meenu Devi Vs State of Hayana & Ors
National Green Tribunal · (2023) 07 NGT CK 0043
Constitution of India, 1950 — Article 21, 47, 48A, 51A(g)Environment (Protection) Act, 1986 — Section 3
Tribunals and Commissions25 Jul 2023Disposed Of
Moharram Ali Vs State of Uttar Pradesh
National Green Tribunal · (2023) 07 NGT CK 0042
Code of Civil Procedure, 1908 — Section 151
Tribunals and Commissions25 Jul 2023Disposed Of
Jugendra and Ors Vs State of Rajasthan
National Green Tribunal · (2023) 07 NGT CK 0041
Tribunals and Commissions24 Jul 2023Disposed Of
Sanjana Sharma Vs District Magistrate, Meeruth
National Green Tribunal · (2023) 07 NGT CK 0045
Constitution of India, 1950 — Article 227
Tribunals and Commissions24 Jul 2023Disposed Of
In re: News item published on 21.11.2021 in the Indian Express titled �Lakes of Bengaluru : Industrial effluents, raw sewage; stinky tale of Chandrapura lake Vs
National Green Tribunal · (2023) 07 NGT CK 0044
Tribunals and Commissions20 Jul 2023Disposed Of
Avinash Vidhrohi Vs State of H.P. & Ors
National Green Tribunal · (2023) 07 NGT CK 0031
Tribunals and Commissions20 Jul 2023Disposed Of
Md. HayathUdin Vs Union of India & Ors
National Green Tribunal · (2023) 07 NGT CK 0030
Tribunals and Commissions19 Jul 2023Disposed Of
Dr. Rajbir Arya Vs State of Haryana
National Green Tribunal · (2023) 07 NGT CK 0026