Tribunals and Commissions19 Jul 2023Disposed Of
Sachin Sharma Vs State of Himachal Pradesh
National Green Tribunal · (2023) 07 NGT CK 0025
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 19 of 105
Tribunals and Commissions19 Jul 2023Disposed Of
Anuj Singh Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 07 NGT CK 0024
Constitution of India, 1950 — Article 14, 37, 39(b), 143(1)Mines and Mineral (Development and Regulation) Act, 1957 — Section 8A(5), 8A(6), 8(B) , 15Environment (Protection) Act 1986 — Section 3, 3(1), 3(2)(v), 3(3)
Tribunals and Commissions19 Jul 2023Disposed Of
Gangadut Bharadwaj National President Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 07 NGT CK 0023
Tribunals and Commissions19 Jul 2023Disposed Of
D. K. Puri Vs Govt. Of NCT of Delhi & Ors
National Green Tribunal · (2023) 07 NGT CK 0022
Noise Pollution (Regulation and Control) Rules, 2000 — Rule 4, 7 (1)
Tribunals and Commissions19 Jul 2023Allowed
Jagdev (Deceased) through legal heir Vinayak Khatri Vs Lieutenant Governor of Delhi & Ors
National Green Tribunal · (2023) 07 NGT CK 0021
Code of Civil Procedure, 1908 — Section 151
Tribunals and Commissions18 Jul 2023Disposed Of
Sunaina Vs State of Punjab & Ors
National Green Tribunal · (2023) 07 NGT CK 0033
Tribunals and Commissions18 Jul 2023Disposed Of
Dr. Ashok Kumar Vs State of U.P. & Ors
National Green Tribunal · (2023) 07 NGT CK 0029
Tribunals and Commissions18 Jul 2023Disposed Of
Pramod Kumar Agarwal Vs State of U.P. & Ors
National Green Tribunal · (2023) 07 NGT CK 0028
Tribunals and Commissions18 Jul 2023Disposed Of
Abhay Tyagi Vs Uttar Pradesh State Industrial Development Authority & Anr
National Green Tribunal · (2023) 07 NGT CK 0027
Constitution of India, 1950 — Article 14National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions17 Jul 2023Disposed Of
Vijay Kishor Goswami Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 07 NGT CK 0035
Tribunals and Commissions13 Jul 2023Disposed Of
Subhash Khandelwal & Anr Vs North Delhi Municipal Corporation
National Green Tribunal · (2023) 07 NGT CK 0008
Tribunals and Commissions12 Jul 2023Disposed Of
Minakshi Arora (Deceased) through legal heir Kesar Singh Vs State of Uttarakhand & Ors
National Green Tribunal · (2023) 07 NGT CK 0015
Tribunals and Commissions12 Jul 2023Disposed Of
Narendra Kushwaha & Anr Vs Union of India & Ors
National Green Tribunal · (2023) 07 NGT CK 0014
Tribunals and Commissions12 Jul 2023Disposed Of
Dharmender Kumar Singh Vs State of U.P. & Ors
National Green Tribunal · (2023) 07 NGT CK 0013
Right to Information Act, 2005 — Section 6Wildlife Protection Act, 1972 — Section 18, 21, 22, 24, 24(2)(A), 24(2)(k)Environment (Protection) Act, 1986 — Section 3(3)
Tribunals and Commissions12 Jul 2023Disposed Of
Pragati Kumar Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 07 NGT CK 0012
Tribunals and Commissions12 Jul 2023Disposed Of
Sanjay Kushwaha Vs State of U.P.& Ors
National Green Tribunal · (2023) 07 NGT CK 0011
Tribunals and Commissions12 Jul 2023Disposed Of
Rana Singh Chouhan Vs State of Jharkhand & Ors
National Green Tribunal · (2023) 07 NGT CK 0009
Water (Prevention and Control of Pollution) Act, 1974 — Section 33AAir (Prevention and Control of Pollution) Act, 1981 — Section 31AMines and Minerals (Development and Regulation) Act, 1957 — Section 9, 9B, 9C, 95
Tribunals and Commissions11 Jul 2023Disposed Of
Amit Das Vs State of Uttarakhand & Ors
National Green Tribunal · (2023) 07 NGT CK 0019
Tribunals and Commissions11 Jul 2023Disposed Of
Anand Singh & Ors Vs State of Uttarakhand & Ors
National Green Tribunal · (2023) 07 NGT CK 0018
Water (Prevention and Control of Pollution) Act, 1974 — Section18(1)(b), 33Air (Prevention and Control of Pollution) Act, 1981 — Section 31A
Tribunals and Commissions11 Jul 2023Disposed Of
In re : News item published in The Siasat Daily dated 18.04.2023 titled �Sand mafia attacks Bihar Mines Department team, beats up woman official�Vs
National Green Tribunal · (2023) 07 NGT CK 0017
Indian Penal Code, 1860 — Section 379