Tribunals and Commissions22 Aug 2023Disposed Of
Residents Of Village Adampur, PO Masodikhera, District Dholpur Vs State of Rajasthan
National Green Tribunal · (2023) 08 NGT CK 0032
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 17 of 105
Tribunals and Commissions18 Aug 2023Disposed Of
Anand Vs Public Health Engineering Department Haryana & Ors
National Green Tribunal · (2023) 08 NGT CK 0025
Tribunals and Commissions17 Aug 2023Disposed Of
Dr. Anshu Vs Ministry of Environment, Forest & Climate Change
National Green Tribunal · (2023) 08 NGT CK 0021
Tribunals and Commissions17 Aug 2023Disposed Of
Abhisht Kusum Gupta Vs Govt. Of NCT Delhi & Ors
National Green Tribunal · (2023) 08 NGT CK 0020
Tribunals and Commissions17 Aug 2023Disposed Of
R. P. Singhal & Ors Vs Department of Forest & Wildlife
National Green Tribunal · (2023) 08 NGT CK 0019
Tribunals and Commissions15 Aug 2023Disposed Of
Shailendra Kumar Sharma Vs State of Uttarakhand
National Green Tribunal · (2023) 08 NGT CK 0038
Tribunals and Commissions15 Aug 2023Disposed Of
In re : News item titled appearing in The Hindu dated 29.08.2023. �960 acres of lake encroachments yet to be cleared in Bengaluru� Vs
National Green Tribunal · (2023) 08 NGT CK 0036
Tribunals and Commissions14 Aug 2023Disposed Of
Lal Chand Sharma Vs State of U.P.
National Green Tribunal · (2023) 08 NGT CK 0040
Tribunals and Commissions14 Aug 2023Disposed Of
In re : News item titled �Chhattisgarh : Worker killed as molten slag falls on him at steel plant� appearing in PTI dated 22.08.2023. Vs
National Green Tribunal · (2023) 08 NGT CK 0039
Tribunals and Commissions14 Aug 2023Disposed Of
Nathu Ram Vs Ministry of Road Transport & Highways
National Green Tribunal · (2023) 08 NGT CK 0023
Tribunals and Commissions13 Aug 2023Dismissed
Ashok Singh Vs State of U.P. & Ors
National Green Tribunal · (2023) 08 NGT CK 0042
Tribunals and Commissions12 Aug 2023Dismissed
Amit Ahlawat Vs Ministry Of Environment Forest And Climate Change
National Green Tribunal · (2023) 08 NGT CK 0044
Tribunals and Commissions12 Aug 2023Dismissed
Haider Ali Vs Union of India & Ors
National Green Tribunal · (2023) 08 NGT CK 0043
Tribunals and Commissions11 Aug 2023Dismissed
Haryana State Pollution Control Board & Anr Vs M/s V K Stone Crushing Co
National Green Tribunal · (2023) 08 NGT CK 0045
National Green Tribunal Act, 2010 — Section 16(f), 18Air (Prevention and Control of Pollution) Act, 1981 — Section 31(b)
Tribunals and Commissions11 Aug 2023Disposed Of
Gaurav Garg Vs Union of India & Ors
National Green Tribunal · (2023) 08 NGT CK 0009
Tribunals and Commissions11 Aug 2023Disposed Of
Gurpreet Singh Bagga Vs MoEF & Ors
National Green Tribunal · (2023) 08 NGT CK 0008
Constitution of India, 1950 — Article 226
Tribunals and Commissions11 Aug 2023Disposed Of
Kaushal Kumar Tripathi Vs Ministry of Urban Development
National Green Tribunal · (2023) 08 NGT CK 0007
Tribunals and Commissions10 Aug 2023Disposed Of
Deepak Tripathi Vs State of Haryana
National Green Tribunal · (2023) 08 NGT CK 0012
Noise Pollution (Regulation And Control) Rules, 2000 — Rule 5(4), 5(5), 7, 7(1), 7(2)
Tribunals and Commissions10 Aug 2023Disposed Of
Vinod Kumar Jangra Vs State of Haryana & Ors
National Green Tribunal · (2023) 08 NGT CK 0011
Tribunals and Commissions09 Aug 2023Disposed Of
Threat To Life Arising Out Of Coal Mining In South Garo Hills District Vs State Of Meghalaya
National Green Tribunal · (2023) 08 NGT CK 0015