Tribunals and Commissions26 Sept 2023Disposed Of
Mahendra Singh Rawat Vs State of Uttarakhand
National Green Tribunal · (2023) 09 NGT CK 0028
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 15 of 105
Tribunals and Commissions26 Sept 2023Disposed Of
K.P. Singh & Ors. Vs U.P. Pollution Control Board & Ors
National Green Tribunal · (2023) 09 NGT CK 0027
Tribunals and Commissions26 Sept 2023Disposed Of
In re: News item titled Despite National Green Tribunal Ban, illegal sand mining is going on in Jharkhand appearing in Prabhat Khabar dated 08.09.2023. Vs
National Green Tribunal · (2023) 09 NGT CK 0026
Tribunals and Commissions26 Sept 2023Disposed Of
In re: New item titled �Snow-like Chemical foam haunts� Appearing in Express News Service dated 08.09.2023 Vs
National Green Tribunal · (2023) 09 NGT CK 0025
Tribunals and Commissions26 Sept 2023Disposed Of
Abhisht Kusum Gupta Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 09 NGT CK 0024
Tribunals and Commissions25 Sept 2023Disposed Of
In re: News item titled �Unbridled illegal mining next to officers: Video: Overloaded dumpers in front of Police� appearing in Dainik Bhaskar dated 08.09.2023 Vs
National Green Tribunal · (2023) 09 NGT CK 0031
Tribunals and Commissions25 Sept 2023Disposed Of
Draupadi Bai Vs State of Chhattisgarh
National Green Tribunal · (2023) 09 NGT CK 0030
Tribunals and Commissions22 Sept 2023Dismissed
Gurinderpreet Singh Vs State of Punjab & Ors
National Green Tribunal · (2023) 09 NGT CK 0013
Tribunals and Commissions22 Sept 2023Disposed Of
Swami Deen Vs State Of Uttar Pradesh
National Green Tribunal · (2023) 09 NGT CK 0012
Tribunals and Commissions21 Sept 2023Disposed Of
Sandeep & Ors Vs State of Haryana
National Green Tribunal · (2023) 09 NGT CK 0015
Tribunals and Commissions21 Sept 2023Dismissed
News Item Published In The Hindu Authored By Shri Jacob Koshy Titled More River Stretches Are Now Critically Polluted: Cpcb Vs Centeral Pollution Control Board
National Green Tribunal · (2023) 09 NGT CK 0014
Tribunals and Commissions20 Sept 2023Disposed Of
Sonu Kumar Vs State of Haryana & Ors
National Green Tribunal · (2023) 09 NGT CK 0018
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions20 Sept 2023Disposed Of
Tribunal on its own motion Vs State of Jharkhand
National Green Tribunal · (2023) 09 NGT CK 0017
Tribunals and Commissions20 Sept 2023Dismissed
Kishan Vs Divisional Commissioner of Delhi & Ors
National Green Tribunal · (2023) 09 NGT CK 0016
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions19 Sept 2023Disposed Of
Amulya Kumar Shahi & Ors Vs State of Haryana & Ors
National Green Tribunal · (2023) 09 NGT CK 0040
Tribunals and Commissions19 Sept 2023Disposed Of
Jugnoo Singh Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 09 NGT CK 0039
Tribunals and Commissions19 Sept 2023Disposed Of
Jitender Singh Vs Union of India & Ors
National Green Tribunal · (2023) 09 NGT CK 0038
Tribunals and Commissions18 Sept 2023Dismissed
Haryana State Pollution Control Board & Anr Vs M/s Mahadev Grit Udyog
National Green Tribunal · (2023) 09 NGT CK 0021
National Green Tribunal Act, 2010 — Section 16(f), 18Air (Prevention and Control of Pollution) Act, 1981 — Section 31(b)
Tribunals and Commissions18 Sept 2023Disposed Of
Jagdeep Kumar Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 09 NGT CK 0020
Tribunals and Commissions18 Sept 2023Disposed Of
In re: news item in NDTV dated 28.02.2023 titled �2 Dead, 2 Injured in Explosion at Gujarat Pharma Company� Vs
National Green Tribunal · (2023) 09 NGT CK 0019