Tribunals and Commissions05 Oct 2023Disposed Of
Dinesh Kumar Vs State of H.P
National Green Tribunal · (2023) 10 NGT CK 0014
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 14 of 105
Tribunals and Commissions05 Oct 2023Dismissed
Mohan Goel Vs RG�s House (Farm House)
National Green Tribunal · (2023) 10 NGT CK 0013
Tribunals and Commissions05 Oct 2023Allowed
Satyendra Rawat Vs M/s Medical Pollution Control Committee & Ors
National Green Tribunal · (2023) 10 NGT CK 0001
Water (Prevention & Control of Pollution) Act, 1974 — Section 25, 26Air (Prevention & Control of Pollution) Act, 1981 — Section 21, 22
Tribunals and Commissions04 Oct 2023Disposed Of
Narender Sirohi Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 10 NGT CK 0008
Tribunals and Commissions04 Oct 2023Disposed Of
Palla & Ors Vs State of Uttarakhand
National Green Tribunal · (2023) 10 NGT CK 0007
Tribunals and Commissions04 Oct 2023Disposed Of
M/s City Lodge Vs Uttar Pradesh Pollution Control Board, Ghaziabad & Anr
National Green Tribunal · (2023) 10 NGT CK 0006
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions04 Oct 2023Disposed Of
Vijaypa Vs State of U.P. & Ors
National Green Tribunal · (2023) 10 NGT CK 0005
Tribunals and Commissions04 Oct 2023Disposed Of
Harsh Chouhan Vs State of Haryana
National Green Tribunal · (2023) 10 NGT CK 0004
Tribunals and Commissions04 Oct 2023Disposed Of
M/s. Moon Process Vs Uttar Pradesh Pollution Control Board & Ors
National Green Tribunal · (2023) 10 NGT CK 0003
Tribunals and Commissions04 Oct 2023Disposed Of
Atluri Srivasa Rao Rtd Vs State of Andhra Pradesh
National Green Tribunal · (2023) 10 NGT CK 0002
National Green Tribunal Act, 2010 — Section 16, 18(1)
Tribunals and Commissions03 Oct 2023Disposed Of
Rajender Vs Union of India & Ors
National Green Tribunal · (2023) 10 NGT CK 0012
Tribunals and Commissions03 Oct 2023Disposed Of
Federal MogulGoetze (India) Limited Vs Punjab Pollution Control Board
National Green Tribunal · (2023) 10 NGT CK 0011
National Green Tribunal Act, 2010 — Section 16
Tribunals and Commissions03 Oct 2023Disposed Of
Ranjeet Kumar Ray Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 10 NGT CK 0010
Tribunals and Commissions03 Oct 2023Disposed Of
Atul Handa & Anr Vs Govt. Of NCT of Delhi
National Green Tribunal · (2023) 10 NGT CK 0009
Tribunals and Commissions29 Sept 2023Disposed Of
Alu Mullah Vs Municipal Committee Longowal & Anr
National Green Tribunal · (2023) 09 NGT CK 0034
Tribunals and Commissions27 Sept 2023Disposed Of
Kamal Singh Vs Haryana State Pollution Control Board & Ors
National Green Tribunal · (2023) 09 NGT CK 0023
Tribunals and Commissions27 Sept 2023Disposed Of
Raghbir Singh Vs State of Haryana
National Green Tribunal · (2023) 09 NGT CK 0022
Haryana Shehri Vikas Pradhikaran Act, 1977 — Section 18(1) (B)
Tribunals and Commissions26 Sept 2023Disposed Of
Balbir Sandhu & Ors Vs State of U.P. & Anr
National Green Tribunal · (2023) 09 NGT CK 0036
Tribunals and Commissions26 Sept 2023Disposed Of
Vikas Kumar Vs State of Haryana & Ors
National Green Tribunal · (2023) 09 NGT CK 0035
Tribunals and Commissions26 Sept 2023Disposed Of
Amir Khan Vs State of Haryana & Anr
National Green Tribunal · (2023) 09 NGT CK 0029