Tribunals and Commissions01 Dec 2023Disposed Of
Subhash Mishra & Ors Vs State of Uttarakhand
National Green Tribunal · (2023) 12 NGT CK 0001
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 12 of 105
Tribunals and Commissions30 Nov 2023Disposed Of
Sandeep Kumar Singh & Ors Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 11 NGT CK 0009
Tribunals and Commissions29 Nov 2023Dismissed
Satyendra Rawat Vs M/s. Medical Pollution Control Committee & Ors
National Green Tribunal · (2023) 11 NGT CK 0012
Tribunals and Commissions29 Nov 2023Disposed Of
News Item Titled "Prashashnik Ankush Ke Baad Aur Tej Hua Baalu Ke Avaidh Khanan Ka Khel" Appearing In Dainik Bharat Dated 02.11.2023. Vs
National Green Tribunal · (2023) 11 NGT CK 0011
Tribunals and Commissions29 Nov 2023Disposed Of
In re: News item appearing in The Indian Express dated 03.11.2023 titled �Tamil Nadu: Activists allege drinking water supplied from Madambakkam lake in Tambaram contaminated with sewage, civic body disagrees� Vs
National Green Tribunal · (2023) 11 NGT CK 0010
Tribunals and Commissions28 Nov 2023Disposed Of
In re : News item appearing in The Hindu dated 29.10.2023 titled �Will the tide turn for the ship that ran aground in Vizag?� Vs
National Green Tribunal · (2023) 11 NGT CK 0014
Tribunals and Commissions28 Nov 2023Disposed Of
Chetna Residents Welfare Association Mangol Puri Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2023) 11 NGT CK 0013
Tribunals and Commissions24 Nov 2023Disposed Of
M/s Malbros International Pvt. Ltd Vs Punjab Pollution Control Board & Ors
National Green Tribunal · (2023) 11 NGT CK 0015
National Green Tribunal Act, 2010 — Section 16, 17, 18(1)
Tribunals and Commissions03 Nov 2023Disposed Of
Gaurav Sharma Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2023) 11 NGT CK 0004
Tribunals and Commissions03 Nov 2023Disposed Of
R. Eswar Raj Vs State of Tamilnadu
National Green Tribunal · (2023) 11 NGT CK 0003
Tribunals and Commissions02 Nov 2023Dismissed
Himanshu Mittal & Anr Vs Union of India & Ors
National Green Tribunal · (2023) 11 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15, 18(1)National Green Tribunal (Practices and Procedure) Rules, 2011 — Rule 14
Tribunals and Commissions02 Nov 2023Disposed Of
Seetaram Vs Veerpal & Ors
National Green Tribunal · (2023) 11 NGT CK 0007
Tribunals and Commissions02 Nov 2023Disposed Of
In re : News item appearing in The New Indian Express dated 10.10.2023 Titled �Sewage from health complex at Tamil Nadu�s Sirugamani turns potential health hazard� Vs
National Green Tribunal · (2023) 11 NGT CK 0006
Tribunals and Commissions02 Nov 2023Disposed Of
In re : News item appearing in Onmanorama dated 09.10.2023 titled �Fire in Kozhikode waste treatment plant: Opposition alleges corporation�s conspiracy Vs
National Green Tribunal · (2023) 11 NGT CK 0005
Tribunals and Commissions01 Nov 2023Dismissed
Dr. Vijay Kumar Vs State Of Uttar Pradesh
National Green Tribunal · (2023) 11 NGT CK 0001
Code of Civil Procedure, 1908 — Order 26 Rule 9, Order 26 Rule 10, Order 26 Rule 10ANational Green Tribunal Act, 2010 — Section 14, 14(1), 14(2), 15, 19(1)Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26
Tribunals and Commissions31 Oct 2023Disposed Of
In re: News item appearing in The Tribune dated 03.10.2023 titled �Faridabad residents see red over inefficient waste disposal Vs
National Green Tribunal · (2023) 10 NGT CK 0039
Tribunals and Commissions31 Oct 2023Disposed Of
Rajesh Kumar Vs State of Haryana
National Green Tribunal · (2023) 10 NGT CK 0038
Tribunals and Commissions31 Oct 2023Disposed Of
Vinod Kumar Singh Vs State of Uttar Pradesh
National Green Tribunal · (2023) 10 NGT CK 0037
Tribunals and Commissions31 Oct 2023Disposed Of
Gopal Gujar & Ors Vs State of Rajasthan
National Green Tribunal · (2023) 10 NGT CK 0036
Tribunals and Commissions30 Oct 2023Disposed Of
Ashish Rawal Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 10 NGT CK 0043