In re: News item appearing in The Times of India dated 12.12.2023 titled �Durgam Cheruvu chokes on sewage, will Hyderabad rescue its iconic lake?�Vs State of Telangana & Ors
National Green Tribunal · (2024) 01 NGT CK 0009
COURT ARCHIVE
2,083 judgments · page 10 of 105
National Green Tribunal · (2024) 01 NGT CK 0009
National Green Tribunal · (2024) 01 NGT CK 0012
National Green Tribunal · (2024) 01 NGT CK 0011
National Green Tribunal · (2024) 01 NGT CK 0010
National Green Tribunal · (2024) 01 NGT CK 0013
National Green Tribunal · (2024) 01 NGT CK 0006
National Green Tribunal · (2024) 01 NGT CK 0005
National Green Tribunal · (2024) 01 NGT CK 0004
National Green Tribunal · (2024) 01 NGT CK 0008
National Green Tribunal · (2024) 01 NGT CK 0007
National Green Tribunal · (2024) 01 NGT CK 0002
National Green Tribunal · (2024) 01 NGT CK 0003
National Green Tribunal · (2023) 12 NGT CK 0031
National Green Tribunal · (2023) 12 NGT CK 0030
National Green Tribunal · (2023) 12 NGT CK 0029
National Green Tribunal · (2023) 12 NGT CK 0028
National Green Tribunal · (2023) 12 NGT CK 0027
National Green Tribunal · (2023) 12 NGT CK 0026
National Green Tribunal · (2023) 12 NGT CK 0020
National Green Tribunal · (2023) 12 NGT CK 0019