Tribunals and Commissions07 Mar 2024Dismissed
Deodas Ojha Vs State of Uttar Pradesh
National Green Tribunal · (2024) 03 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 8 of 105
Tribunals and Commissions06 Mar 2024Disposed Of
"Dr Lokesh Kumar Vs State of Haryana & Ors "
National Green Tribunal · (2024) 03 NGT CK 0008
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions06 Mar 2024Disposed Of
Pankaj Sharma Vs State of H.P.
National Green Tribunal · (2024) 03 NGT CK 0003
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions06 Mar 2024Dismissed
Prempal Vs State of UP & Ors
National Green Tribunal · (2024) 03 NGT CK 0002
Tribunals and Commissions05 Mar 2024Disposed Of
Ms. Somya Singh (Minor) Vs Commissioner of Police, Ghaziabad, UP & Ors
National Green Tribunal · (2024) 03 NGT CK 0004
Tribunals and Commissions04 Mar 2024Disposed Of
News item titled "Khule me pada chikitsa kachara, mareejo kee sehat par khatra" appearing in Hathras News dated 23.01.2024 Vs
National Green Tribunal · (2024) 03 NGT CK 0009
Tribunals and Commissions04 Mar 2024Disposed Of
News item titled "Chennai corporation issues notice to cattle farm after plaint over Adyar pollution" appearing in The New Indian Express dated 20.01.2024 Vs
National Green Tribunal · (2024) 03 NGT CK 0007
Tribunals and Commissions04 Mar 2024Disposed Of
Rajan Vs Govt. Of N.C.T. Of Delhi & Ors
National Green Tribunal · (2024) 03 NGT CK 0006
Delhi Preservation of Trees Act, 1994 — Section 5, 7, 9, 10, 24Delhi Preservation of Trees Rules, 1996 — Rule 12
Tribunals and Commissions29 Feb 2024Disposed Of
News item titled "Six workers killed in fire inside Nagaland rat-hole coal mine" appearing in The Hindu Bureau date 27.01.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0023
Tribunals and Commissions28 Feb 2024Disposed Of
Shailesh Singh Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2024) 02 NGT CK 0033
National Green Tribunal Act, 2010 — Section 30
Tribunals and Commissions28 Feb 2024Disposed Of
News item titled "Shahjahanpur: Khutar ke jangal mein pedo ka avaidh Kataan Dekh Hairan rah gaye mukhya van sanrakshak, vankarmiyo ko fatkara" appearing in Amar Ujala dated 13.01.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0024
Indian Penal Code, 1860 — Section 379, 411
Tribunals and Commissions27 Feb 2024Disposed Of
News item titled "3 killed as major fire breaks out at perfume warehouse near Bengaluru" appearing in The Indian Express dated 19.02.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0028
Tribunals and Commissions27 Feb 2024Disposed Of
Gaurav Kumar Bansal Vs Union of India & Ors
National Green Tribunal · (2024) 02 NGT CK 0027
National Green Tribunal Act, 2010 — Section 14Representation of the People Act, 1951 — Section 160
Tribunals and Commissions27 Feb 2024Disposed Of
News Item titled "Trees felled for eco-park leave behind barren land" appearing in The Times of India dated 12.01.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0026
Tribunals and Commissions27 Feb 2024Disposed Of
News Item titled "Landgrabbers take over Cooum" appearing in The Times of India dated 11.01.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0025
Tribunals and Commissions26 Feb 2024Disposed Of
Shailesh Singh Vs Sheela hospital & Trauma center
National Green Tribunal · (2024) 02 NGT CK 0032
Tribunals and Commissions26 Feb 2024Disposed Of
Salim Vs Ministry of Environment Forest and Climate Change & Ors
National Green Tribunal · (2024) 02 NGT CK 0031
Tribunals and Commissions26 Feb 2024Disposed Of
News item titled "Jamshedpur Sidgoda mein nadi se avaidh rup se Baalu dhulai ka khel jaari prashashan maun" appearing in Prabhat Khabar dated 24.12.2023 Vs
National Green Tribunal · (2024) 02 NGT CK 0030
Tribunals and Commissions26 Feb 2024Disposed Of
News item titled "Encroachers remain on lake despite HC fiat" appearing in The Times of India dated 11.01.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0029
Tribunals and Commissions14 Feb 2024Disposed Of
Dr. Krishan Pratap Singh Vs MoEF & CC & Ors
National Green Tribunal · (2024) 02 NGT CK 0016