Tribunals and Commissions21 Mar 2024Disposed Of
News item titled "Wagholi residents hit the roads" appearing in the Pune mirror dated 11.02.2024 Vs
National Green Tribunal · (2024) 03 NGT CK 0024
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 7 of 105
Tribunals and Commissions20 Mar 2024Dismissed
Kuldeep Singh Khaira & Ors Vs State of Punjab & Ors
National Green Tribunal · (2024) 03 NGT CK 0032
National Green Tribunal Act, 2010 — Section 14
Tribunals and Commissions20 Mar 2024
Abhisht Kusum Gupta Vs Mr. Mukesh Agarwal
National Green Tribunal · (2024) 03 NGT CK 0031
Tribunals and Commissions20 Mar 2024Disposed Of
Vibhor Mittal Vs M/s Unnati Construction Private Limited (Divesh Kumar Goel)
National Green Tribunal · (2024) 03 NGT CK 0030
Tribunals and Commissions20 Mar 2024
News Item titled "khanij mafiyao ke hausle buland raet ghaat mein avaidh uttkhanan rokne gayi khanij team per jaanleva hamla gaadiyo mein todfod kisiki sheh prr gundagardi" appearing in Lalluram.com dated 30.01.2024 Vs
National Green Tribunal · (2024) 03 NGT CK 0029
Tribunals and Commissions20 Mar 2024
News item titled "Rajasthan News "avaidh khanan ke khilaaf pradeshvyapi abhiyan ke tehet 24 ton avaidh bajri samaet garnaet zapt jaanch jaari� appearing in Amar Ujala dated 28.01.2024 Vs
National Green Tribunal · (2024) 03 NGT CK 0028
Tribunals and Commissions19 Mar 2024Disposed Of
Saraswati Behera Vs Residence Welfare Association Block 20 to 35
National Green Tribunal · (2024) 03 NGT CK 0033
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions19 Mar 2024Disposed Of
Om Pal Singh Vs Ram Babu Gupta
National Green Tribunal · (2024) 03 NGT CK 0022
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions18 Mar 2024
Rajesh Sharma Vs State of Haryana & Ors
National Green Tribunal · (2024) 03 NGT CK 0036
Tribunals and Commissions18 Mar 2024
News item titled "Hazaribagh: Lal Balu ka kala khel: lagi hai rok, panch gunee adhik keemat par bech rahe maafia" appearing in Lagatar dated 07.02.2024 Vs
National Green Tribunal · (2024) 03 NGT CK 0035
Tribunals and Commissions18 Mar 2024
Rajesh Kumar Dokwal Vs Govt. Of NCT of Delhi
National Green Tribunal · (2024) 03 NGT CK 0034
Tribunals and Commissions15 Mar 2024Disposed Of
Sukhdeep Singh Buttar Vs Punjab Pollution Control Board Through Its Chairman
National Green Tribunal · (2024) 03 NGT CK 0012
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)Water (Prevention and Control of Pollution) Act, 1974 — Section 25, 26, 31Air (Prevention and Control of Pollution) Act, 1981 — Section 21
Tribunals and Commissions15 Mar 2024Disposed Of
News Published In The Newspaper 'The Hindu' Dated 04.02.23 Titled "19 Families Shifted After Houses In J & K Village Develop Cracks" Vs
National Green Tribunal · (2024) 03 NGT CK 0011
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions14 Mar 2024Disposed Of
News item titled "MP: Sehore mei Hitech machine se Narmada mei ho raha ret ka avaidh khanan, prashashan ne kee karyavai, rodar aur JCB jabt" appearing in ABP News dated 04.02.2024 Vs
National Green Tribunal · (2024) 03 NGT CK 0014
Tribunals and Commissions14 Mar 2024Disposed Of
News item titled "Umaria: nahi tham raha avaidh ret khanan, police ne phir jabt kia ek tractor, khanij vibhag ko nahi jaankari" appearing in Amar Ujala dated 03.02.2024 Vs
National Green Tribunal · (2024) 03 NGT CK 0013
Tribunals and Commissions13 Mar 2024Disposed Of
Unscientific cutting of Hills in Saurab Van Vihar in Palampur causing environmental destruction and land slide Vs
National Green Tribunal · (2024) 03 NGT CK 0016
Tribunals and Commissions13 Mar 2024Disposed Of
Manish Kumar Vs Govt. of NCT of Delhi & Ors
National Green Tribunal · (2024) 03 NGT CK 0015
Tribunals and Commissions12 Mar 2024Disposed Of
News item titled "Rajasthan mein avaidh khanan ka mila bada khel 21 crore se adhik kee Shaasti lagai" appearing in Abhay India dated 28.01.2024 Vs
National Green Tribunal · (2024) 03 NGT CK 0018
Tribunals and Commissions12 Mar 2024Disposed Of
News item titled "Korba gram panchayat chicholi mein dhadalle se ho raha ret ka avaidh khanan evam parivahan, dekhen video" appearing in CGNN 24 News Vs
National Green Tribunal · (2024) 03 NGT CK 0017
Tribunals and Commissions11 Mar 2024Disposed Of
News item titled "1 killed 25 injured in explosion at temple firecracker unit at Thripunithura in Kerala" appearing in The Hindu dated 12.02.2024 Vs
National Green Tribunal · (2024) 03 NGT CK 0019