Tribunals and Commissions14 Feb 2024Dismissed
S. Muralidharan Vs Ministry of Environment, Forest and Climate Change & Ors
National Green Tribunal · (2024) 02 NGT CK 0015
National Green Tribunal Act, 2010 — Section 14, 15
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 9 of 105
Tribunals and Commissions14 Feb 2024Disposed Of
News Item titled "Feeling anxious? Toxic air could be to blame" appearing in Times of India dated 10.10.2023 Vs
National Green Tribunal · (2024) 02 NGT CK 0014
Tribunals and Commissions14 Feb 2024Disposed Of
Shankar Lal Balotia Vs State of Rajasthan
National Green Tribunal · (2024) 02 NGT CK 0013
Tribunals and Commissions14 Feb 2024Disposed Of
Motilal Vs State of Madhya Pradesh
National Green Tribunal · (2024) 02 NGT CK 0012
Tribunals and Commissions13 Feb 2024Disposed Of
Ganesh Chand Sharma Vs State of Uttarakhand & Ors
National Green Tribunal · (2024) 02 NGT CK 0018
Tribunals and Commissions13 Feb 2024Dismissed
R.M. Asif Vs Rail Land Development Authority & Ors
National Green Tribunal · (2024) 02 NGT CK 0017
Forest (Conservation) Act, 1980 — Section 2
Tribunals and Commissions12 Feb 2024Disposed Of
Ravi V Vs State of Karnataka & Ors
National Green Tribunal · (2024) 02 NGT CK 0022
Tribunals and Commissions12 Feb 2024Disposed Of
Anuraj R Vs State of Kerala & Ors
National Green Tribunal · (2024) 02 NGT CK 0020
Tribunals and Commissions12 Feb 2024Disposed Of
Dilip Dev Vs State of Madhya Pradesh
National Green Tribunal · (2024) 02 NGT CK 0019
Tribunals and Commissions09 Feb 2024Disposed Of
News Item titled "Secunderabad complex fined for felling trees" appearing in the times of India dated 06.01.2024 Vs
National Green Tribunal · (2024) 02 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions07 Feb 2024Disposed Of
Anirban Ghorai Vs State of Karnataka & Ors
National Green Tribunal · (2024) 02 NGT CK 0004
Tribunals and Commissions07 Feb 2024Disposed Of
News Item titled "Forest Dept. objects to operating flights over protected areas" appearing in the Times of India dated 31.12.2023 Vs
National Green Tribunal · (2024) 02 NGT CK 0003
Tribunals and Commissions07 Feb 2024Disposed Of
News item titled "Illegal sand mining continues unabated on Goan riverbeds" appearing in O Herald dated 30.12.2023 Vs
National Green Tribunal · (2024) 02 NGT CK 0002
Tribunals and Commissions06 Feb 2024Dismissed
Anil Kumar Vs State of Haryana & Ors
National Green Tribunal · (2024) 02 NGT CK 0007
Tribunals and Commissions06 Feb 2024Disposed Of
Tushar Goswami Vs Union of India Through the Secretary Ministry of Environment Forest & Climate Change
National Green Tribunal · (2024) 02 NGT CK 0006
Wild Life (Protection) Act, 1972 — Section 26A(3)
Tribunals and Commissions06 Feb 2024Disposed Of
News item titled "Kalyan Villagers allege chemical dumping in Nullah, seek MPCB intervention" appearing in Hindustan Times dated 30.12.2023 Vs
National Green Tribunal · (2024) 02 NGT CK 0005
Tribunals and Commissions05 Feb 2024Disposed Of
Anuj Sharma Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2024) 02 NGT CK 0011
Tribunals and Commissions05 Feb 2024Disposed Of
Hemlata Devi and Ors Vs M/s. APCO Infratech Private Limited & Ors
National Green Tribunal · (2024) 02 NGT CK 0010
Tribunals and Commissions05 Feb 2024Disposed Of
News item titled "Sand Mining: 20 arrested 40 big boats seized in Bihar Police operation on Sone river" appearing in www.downtoearth.org dated 22.12.2023 Vs
National Green Tribunal · (2024) 02 NGT CK 0009
Tribunals and Commissions05 Feb 2024Disposed Of
News item titled "Sewage stench drives students of government school out of classroom in Karnataka�s Hallur" appearing in The New Indian Express dated 21.12.2023 Vs
National Green Tribunal · (2024) 02 NGT CK 0008