Tribunals and Commissions30 Oct 2023Disposed Of
Puja Kumar Vs M/s Ansal API
National Green Tribunal · (2023) 10 NGT CK 0042
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 13 of 105
Tribunals and Commissions30 Oct 2023Disposed Of
News Item Titled "Tn Cracker Unit Blast Kills 10 Owner Arrested" Appearing In Times Of India Dated 10.10.2023 Vs
National Green Tribunal · (2023) 10 NGT CK 0041
Tribunals and Commissions30 Oct 2023Disposed Of
In re: News item appearing in Hindu dated 09.10.2023 titled �Bengaluru cracker godown blast: toll rises to 14; three held� Vs
National Green Tribunal · (2023) 10 NGT CK 0040
Tribunals and Commissions20 Oct 2023Disposed Of
In re : News item appeared in East Mojo on 05.10.2023 titled �Sikkim : Here�s why the Chungthang Hydro-dam breach is a BIG DEAL� Vs
National Green Tribunal · (2023) 10 NGT CK 0035
Tribunals and Commissions18 Oct 2023Disposed Of
Residents Welfare Association, F-Block (West), Vikas Puri Vs Horticulture Department of Municipal Corporation, Delhi & Anr
National Green Tribunal · (2023) 10 NGT CK 0031
Tribunals and Commissions17 Oct 2023Disposed Of
News Clipping Published In Bhopal's Newspaper "Nav Duniya" Dated 12.10.2023 Titled "Paanch Saal Mei 500 Crore Kharch Phir Bhi Jalashayo V Khule Mein Bah Raha Sewage" Vs
National Green Tribunal · (2023) 10 NGT CK 0032
Tribunals and Commissions16 Oct 2023Disposed Of
Ashok Sharma Vs U.T. Of Jammu & Kashmir
National Green Tribunal · (2023) 10 NGT CK 0033
Tribunals and Commissions13 Oct 2023Disposed Of
Suman Vs Asha Devi & Ors
National Green Tribunal · (2023) 10 NGT CK 0034
National Green Tribunal Act, 2010 — Section 14, 15, 16
Tribunals and Commissions12 Oct 2023Disposed Of
Sudhir Vs Ministry of Environment, Forest & Climate Change & Ors
National Green Tribunal · (2023) 10 NGT CK 0021
Tribunals and Commissions12 Oct 2023Disposed Of
Vipin Kumar Vs Uttarakhand Pollution Control Board & Ors
National Green Tribunal · (2023) 10 NGT CK 0019
Environment (Protection) Act, 1986 — Section 6, 25Air (Prevention & Control of Pollution) Act, 1981 — Section 21
Tribunals and Commissions12 Oct 2023Disposed Of
Prasoon Pant & Anr Vs Union of India & Ors
National Green Tribunal · (2023) 10 NGT CK 0018
Tribunals and Commissions12 Oct 2023Disposed Of
Bhanu Pratap Chohan Vs State of Uttar Pradesh
National Green Tribunal · (2023) 10 NGT CK 0017
Tribunals and Commissions11 Oct 2023Disposed Of
Amit Sharma Vs Haryana Pond & Waste Water Management Authority & Ors
National Green Tribunal · (2023) 10 NGT CK 0023
Tribunals and Commissions11 Oct 2023Disposed Of
Om Prakash Gupta Vs Gorakhpur Development Authority & Ors
National Green Tribunal · (2023) 10 NGT CK 0022
Tribunals and Commissions10 Oct 2023Disposed Of
Girja Shankar Rai & Ors Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 10 NGT CK 0024
Code of Civil Procedure, 1908 — Order 1 Rule 10
Tribunals and Commissions09 Oct 2023Disposed Of
Sugandha Vs Ministry of Road Transport and Highways
National Green Tribunal · (2023) 10 NGT CK 0028
Tribunals and Commissions09 Oct 2023Disposed Of
In re: news report appearing inExpress News Service dated14.09.2023 titled�Ramakkallake in TN polluted &emits foul smell, residents demandrejuvenation� Vs
National Green Tribunal · (2023) 10 NGT CK 0027
Tribunals and Commissions06 Oct 2023Disposed Of
Dharmendra Kumar Singh Vs Union of India & Ors
National Green Tribunal · (2023) 10 NGT CK 0030
Tribunals and Commissions06 Oct 2023Dismissed
Suntera Singh Yadav Vs UP Pollution Control Board & Ors
National Green Tribunal · (2023) 10 NGT CK 0029
Tribunals and Commissions05 Oct 2023Disposed Of
M. Haridasan Vs State of Kerala & Ors
National Green Tribunal · (2023) 10 NGT CK 0015