Tribunals and Commissions14 Sept 2023Disposed Of
Narayan Das & Anr Vs State of H.P.
National Green Tribunal · (2023) 09 NGT CK 0037
COURT ARCHIVE
National Green Tribunal judgments
2,083 judgments · page 16 of 105
Tribunals and Commissions13 Sept 2023Dismissed
Kaushambi Apartments Residents Welfare Association Vs
National Green Tribunal · (2023) 09 NGT CK 0033
National Green Tribunal Act, 2010 — Section 14, 15, 16, 17, 18(1)
Tribunals and Commissions13 Sept 2023Disposed Of
Pilli Surendra Babu Vs Union of India & Ors
National Green Tribunal · (2023) 09 NGT CK 0032
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions05 Sept 2023Disposed Of
Vikram Vs State of Haryana
National Green Tribunal · (2023) 09 NGT CK 0005
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions05 Sept 2023Dismissed
Dr. Ravindra Shukla Vs State of U.P. & Ors
National Green Tribunal · (2023) 09 NGT CK 0004
National Green Tribunal Act, 2010 — Section 14, 15(b), 15(c), 18(1), 18(2)
Tribunals and Commissions05 Sept 2023Disposed Of
In re: news report published in The Hindu dated 28.08.2023 titled �Eight killed in blast at illegal fireworks unit in West Bengal� Vs
National Green Tribunal · (2023) 09 NGT CK 0003
Tribunals and Commissions05 Sept 2023Disposed Of
In Re: News Report Published In The Hindu Dated 29.08.2023 Titled �Fish Kill At Lingambudhi Lake In Mysuru� Vs
National Green Tribunal · (2023) 09 NGT CK 0002
Tribunals and Commissions05 Sept 2023Disposed Of
Bhera Lal Goyal & Ors Vs Ministry of Environment, Forest and Climate Change & Ors
National Green Tribunal · (2023) 09 NGT CK 0001
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions04 Sept 2023Disposed Of
Joginder Kumar Lamba Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 09 NGT CK 0007
Tribunals and Commissions04 Sept 2023Disposed Of
Nishant Bhargav Vs State of Uttar Pradesh
National Green Tribunal · (2023) 09 NGT CK 0006
Code of Criminal Procedure, 1973 — Section 133
Tribunals and Commissions01 Sept 2023Disposed Of
Virender Kumar Tyagi Vs State of U.P.
National Green Tribunal · (2023) 09 NGT CK 0010
National Green Tribunal Act, 2010 — Section 14, 15
Tribunals and Commissions01 Sept 2023Disposed Of
In re : news report published in The Times of India dated 31.08.2023 titled �5 die in toxic gas leak at MP factory� Vs
National Green Tribunal · (2023) 09 NGT CK 0009
Tribunals and Commissions01 Sept 2023Disposed Of
Abdul Sattar Silawat Vs State of Rajasthan
National Green Tribunal · (2023) 09 NGT CK 0008
Tribunals and Commissions31 Aug 2023Disposed Of
Sushil Raghav Vs State of Uttar Pradesh & Ors
National Green Tribunal · (2023) 08 NGT CK 0035
Tribunals and Commissions25 Aug 2023Disposed Of
Sachin Tyagi & Anr Vs USK Exports Private Limited & Ors
National Green Tribunal · (2023) 08 NGT CK 0030
Tribunals and Commissions25 Aug 2023Disposed Of
Ashok Kumar Gupta & Ors Vs Ministry of Housing and Urban Affairs & Anr
National Green Tribunal · (2023) 08 NGT CK 0029
Tribunals and Commissions25 Aug 2023Disposed Of
Shailesh Singh Vs Central Pollution Control Board & Ors
National Green Tribunal · (2023) 08 NGT CK 0026
Tribunals and Commissions24 Aug 2023Disposed Of
S. K. Singh Vs State of Uttar Pradesh & Anr
National Green Tribunal · (2023) 08 NGT CK 0028
Tribunals and Commissions24 Aug 2023Disposed Of
Dr. Bharat Jhunjhunwala Vs Union of India & Ors
National Green Tribunal · (2023) 08 NGT CK 0027
National Green Tribunal Act, 2010 — Section 14, 15, 18
Tribunals and Commissions22 Aug 2023Disposed Of
Deepak Tripathi Vs State of Haryana & Ors
National Green Tribunal · (2023) 08 NGT CK 0034
Noise Pollution (Regulation And Control) Rules, 2000 — Rule 5(4), 5(5), 7, 7(1), 7(2)