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Judgment
This is an application to review the order dated 11th July, 2023 passed in in Execution Application No. 10/2023 in Original Application No. 214/2021. The relevant portion of the order is quoted below:
“5. Since the authorities have to take action according to the internal departmental rules thus initially, we grant three months’ time to take further necessary action in compliance of the order and further have to submit report with all details after three months by e-mail at judicial-ngt@gov.in preferably in the form of searchable PDF/OCR support PDF and nit in the form of Image PDF. DPCC and CPCV need to continue the monitoring on regular bases and give statis on water balancing and proper CTO conditions.
List this matter on 20th October, 2023”
Since the matter is pending, thus there is nothing to reconsider the order in question. Review application filed is not maintainable. However, the applicant is at liberty to mention the facts at the time of hearing of Execution Application No. 10/2023 on the date already fixed.
With these observations, the application stands disposed of.