COURT ARCHIVE

Sikkim High Court judgments, 2021

151 judgments · page 7 of 8

High Courts03 Apr 2021Dismissed

Naw Raj Bhattarai & Others Vs State Of Sikkim & Others

Sikkim High Court · (2021) 04 SIK CK 0005

Service Rules Of The Advanced Technical Centre, 2003 — Rule 5, 6, 7, 8, 8(2)Constitution Of India, 1950 — Article 12, 14, 15, 16, 32, 226, 309, 315, 320, 335

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High Courts03 Apr 2021Disposed Of

Jigmi Phunchok Bhutia Vs Aishwarya Rai & Anr

Sikkim High Court · (2021) 04 SIK CK 0002

Code Of Civil Procedure, 1908 — Section 151Code Of Civil Procedure, 1908 — Order 7 Rule 11Specific Relief Act, 1963 — Section 34, 35

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High Courts01 Apr 2021Disposed Of

In Re : Lack Of Electricity And Water Supply At Lower Luing, East Sikkim Vs

Sikkim High Court · (2021) 04 SIK CK 0006

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High Courts27 Mar 2021Dismissed

Branch Manager New India Assurance Co. Ltd Vs Shyam Babu Singh & Ors

Sikkim High Court · (2021) 03 SIK CK 0023

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High Courts24 Mar 2021Dismissed

Central Bureau Of Investigation Vs Dr. Pratap Makhija And Others

Sikkim High Court · (2021) 03 SIK CK 0021

Indian Penal Code, 1860 — Section 120A, 120B, 197, 415, 420, 468, 471Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(1)(d)(iii), 13(2)Code Of Criminal Procedure, 1973 — Section 164

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High Courts24 Mar 2021Allowed

Shajal Rai Alias Adrian Vs State Of Sikkim

Sikkim High Court · (2021) 03 SIK CK 0019

Indian Penal Code, 1860 — Section 365, 376, 376(1), 506Code Of Criminal Procedure, 1973 — Section 157, 161, 164

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High Courts19 Mar 2021Allowed

Karma Tenzing And Ors Vs Chief Of The Army Staff And Ors

Sikkim High Court · (2021) 03 SIK CK 0018

Land Acquisition Act, 1894 — Section 4Right To Fair Compensation To Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 11, 24, 93, 93(2)Constitution Of India, 1950 — Article 226

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High Courts19 Mar 2021Disposed Of

Branch Manager, National Insurance Company Limited Vs Dechen Ongmoo Lepcha And Others

Sikkim High Court · (2021) 03 SIK CK 0017

Motor Vehicles Act, 1988 — Section 173, 173(1)

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High Courts17 Mar 2021Dismissed

D.B. Thapa Vs Urban Development & Housing Department

Sikkim High Court · (2021) 03 SIK CK 0020

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High Courts12 Mar 2021Disposed Of

Chophel Lepcha & Anr Vs State Of Sikkim & Others

Sikkim High Court · (2021) 03 SIK CK 0015

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High Courts10 Mar 2021Disposed Of

Arun Chettri Vs State Of Sikkim And Others

Sikkim High Court · (2021) 03 SIK CK 0013

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High Courts09 Mar 2021Disposed Of

Vivek Anand Basnett Vs Union Of India & Ors

Sikkim High Court · (2021) 03 SIK CK 0012

Representation Of The People Act, 1950 — Section 7A, 7(1A)Constitution Of India, 1950 — Article 371F

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High Courts06 Mar 2021Dismissed

Jigmi Phunchok Bhutia Vs Aishwarya Rai & Others

Sikkim High Court · (2021) 03 SIK CK 0016

Code Of Civil Procedure, 1908 — Section 99Code Of Civil Procedure, 1908 — Order 18 Rule 4, Order 20 Rule 3, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, Order 41 Rule 27, Order 41 Rule 28, Order 41 Rule 29, Order 41 Rule 31

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High Courts04 Mar 2021Allowed