High Courts08 Oct 2020
Chhabil Dass Agarwal Vs State Of Sikkim And Others
Sikkim High Court · (2020) 10 SIK CK 0004
Arbitration And Conciliation Act, 1996 — Section 11, 12(5)
COURT ARCHIVE
Sikkim High Court judgments, 2020
99 judgments · page 3 of 5
High Courts07 Oct 2020Allowed
Dean Vs Sikkim Students Welfare Association Of Chandigarh And Others
Sikkim High Court · (2020) 10 SIK CK 0003
Limitation Act, 1963 — Section 5, 14Sikkim High Court (Practice & Procedure) Rules, 2011 — Rule 148
High Courts06 Oct 2020Disposed Of
Chung Chung Lepcha Vs State Of Sikkim And Others
Sikkim High Court · (2020) 10 SIK CK 0002
High Courts03 Oct 2020Disposed Of
Bishnu Maya Rai Vs Rameshwar Prasad And Others
Sikkim High Court · (2020) 10 SIK CK 0001
Code Of Civil Procedure, 1908 — Section 11, Order 2 Rule 2
High Courts30 Sept 2020Disposed Of
Ghausul Azam @ Guddu And Others Vs State Of Sikkim
Sikkim High Court · (2020) 09 SIK CK 0011
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120(B), 232, 307, 323, 324, 342, 420, 468, 471, 498(A)Constitution Of India, 1950 — Article 226
High Courts29 Sept 2020Dismissed
Chewang Dorjee Bhutia Vs Ruth Haleem @ Ruth Karthak Lepcha And Others
Sikkim High Court · (2020) 09 SIK CK 0010
Code Of Civil Procedure, 1908 — Section 11Sikkim Registration Of Document Rules, 1930 — Rule 21, 24Constitution Of India, 1950 — Article 371(f)
High Courts28 Sept 2020Dismissed
Karmapa Charitable Trust And Others Vs State Of Sikkim And Others
Sikkim High Court · (2020) 09 SIK CK 0009
Code Of Civil Procedure, 1908 — Section 115, 151, Order 7 Rule 14, Order 8 Rule 1, Order 8 Rule 1(A), Order 8 Rule 1(A)(3), Order 8 Rule 2(3), Order 14 Rule 3, Order 16 Rule 1, Order 16 Rule 1(A), Order 18 Rule 4Evidence Act, 1872 — Section 3, 5, 136Constitution Of India, 1950 — Article 226, 227
High Courts25 Sept 2020Dismissed
Suk Bir Chettri Vs Jamuna Chettri And Others
Sikkim High Court · (2020) 09 SIK CK 0008
Hindu Marriage Act, 1955 — Section 13(1)(a), 13(1)(i)
High Courts19 Sept 2020Dismissed
Sikkim Organics Vs Union Of India And Others
Sikkim High Court · (2020) 09 SIK CK 0007
Central Excise Act, 1944 — Section 35(F)
High Courts17 Sept 2020
Krishna Kumari Chettri And Others Vs State Of Sikkim And Others
Sikkim High Court · (2020) 09 SIK CK 0006
Disaster Management Act, 2005 — Section 51(b)Code Of Criminal Procedure, 1973 — Section 144Sikkim Public Health And Safety (COVID -19) Regulations, 2020 — Regulation 3, 3(b), 3(2)
High Courts14 Sept 2020Dismissed
Sangh Enterprises Pvt. Ltd Vs State Of Sikkim And Others
Sikkim High Court · (2020) 09 SIK CK 0005
Constitution Of India, 1950 — Article 226
High Courts14 Sept 2020Dismissed
Bhakta Bahadur Subba Vs State Of Sikkim
Sikkim High Court · (2020) 09 SIK CK 0004
Indian Penal Code, 1860 — Section 354, 376, 376(2)(i), 376(2)(n), 376(3), 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(j)(ii), 5(l), 6, 7, 8, 29, 30Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts14 Sept 2020Disposed Of
Kalzang Dorjee Lepcha Vs State Of Sikkim And Others
Sikkim High Court · (2020) 09 SIK CK 0003
High Courts14 Sept 2020Dismissed
Naresh Kumar Rai Vs State Of Sikkim And Others
Sikkim High Court · (2020) 09 SIK CK 0002
Sikkim Armed Police Force Act, 1981 — Section 2(c), 27Sikkim Armed Police Force (Recruitment, Promotion And Other Conditions Of Service) Rules, 1989 — Rule 28Sikkim Sub-Ordinate (Ministerial And Executive) Service Rules, 1984 — Rule 2(j), 10
High Courts14 Sept 2020Allowed
Deepak Rai Vs State Of Sikkim
Sikkim High Court · (2020) 09 SIK CK 0001
Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 307, 325, 326
High Courts26 Aug 2020Disposed Of
Arun Chettri Vs State Of Sikkim And Others
Sikkim High Court · (2020) 08 SIK CK 0005
Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)
High Courts25 Aug 2020Allowed
Sangam Rai And Others Vs State Of Sikkim
Sikkim High Court · (2020) 08 SIK CK 0004
Indian Penal Code, 1860 — Section 34, 341, 354, 354(B)Code Of Criminal Procedure, 1973 — Section 154, 164, 313Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts20 Aug 2020Disposed Of
Silajit Guha Vs Sikkim University And Others
Sikkim High Court · (2020) 08 SIK CK 0003
Sexual Harassment Of Women At Workplace (Prevention, Prohibition And Redressal) Act, 2013 — Section 2(g), 2(o), 2(o)(vi), 2(o)(v)
High Courts19 Aug 2020Disposed Of
D. K Vs State Of Sikkim @RESPONDEN
Sikkim High Court · (2020) 08 SIK CK 0002
Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 5(m), 5(n), 6, 9(l), 9(m), 9(n), 10, 29, 30Code Of Criminal Procedure, 1973 — Section 164Evidence Act, 1872 — Section 8, 35
High Courts13 Aug 2020Allowed
Dorjee Tamang And Others Vs State Of Sikkim
Sikkim High Court · (2020) 08 SIK CK 0001
Indian Penal Code, 1860 — Section 143, 149, 447, 500, 506, 509Code Of Criminal Procedure, 1973 — Section 320, 482