High Courts23 Mar 2020Dismissed
Choda Bhutia And Others Vs State Of Sikkim And Others
Sikkim High Court · (2020) 03 SIK CK 0012
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Sikkim High Court judgments, 2020
99 judgments · page 5 of 5
High Courts23 Mar 2020
Depesh Tamang Vs State Of Sikkim
Sikkim High Court · (2020) 03 SIK CK 0011
Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(l), 6, 7Indian Penal Code, 1860 — Section 363, 376Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts23 Mar 2020Disposed Of
Branch Manager, National Insurance Company Limited Vs Bishal Chettri And Others
Sikkim High Court · (2020) 03 SIK CK 0010
Motor Vehicles Act, 1988 — Section 158(6), 163(A), 163(A)(1), 166, 166(4), 173Code Of Criminal Procedure, 1973 — Section 173(8)Code Of Civil Procedure, 1908 — Order 41 Rule 22
High Courts21 Mar 2020Allowed
Binod Sanyasi Vs State Of Sikkim
Sikkim High Court · (2020) 03 SIK CK 0009
Indian Penal Code, 1860 — Section 354, 376Protection Of Children From Sexual Offences Act, 2012 — Section 8, 9(m), 24Code Of Criminal Procedure, 1973 — Section 154, 161, 164, 313
High Courts21 Mar 2020
Yabesh Rai Vs State Of Sikkim
Sikkim High Court · (2020) 03 SIK CK 0008
Indian Penal Code, 1860 — Section 279, 304, 323, 324, 342, 354(D), 376(1), 506Code Of Criminal Procedure, 1973 — Section 164, 313, 360Probation Of Offenders Act, 1958 — Section 3, 4, 4(1)
High Courts17 Mar 2020Allowed
Alok Kumar Singh And Others Vs Union Of India And Others
Sikkim High Court · (2020) 03 SIK CK 0007
Central Civil Services (Revised Pay) Rules, 2008 — Rule 22, 22(I)(a)(1)Constitution Of India, 1950 — Article 14, 16
High Courts14 Mar 2020Dismissed
Nanda Lall Sharma @ Poudyal Bajey Vs State Of Sikkim
Sikkim High Court · (2020) 03 SIK CK 0006
Indian Penal Code, 1860 — Section 300, 302, 304Code Of Criminal Procedure, 1973 — Section 164, 313Evidence Act, 1872 — Section 105
High Courts14 Mar 2020Dismissed
State Of Sikkim Vs Karna Bahadur Rai
Sikkim High Court · (2020) 03 SIK CK 0005
Protection Of Children From Sexual Offences Act, 2012 — Section 3, 5, 5(1), 7, 9, 29Code Of Criminal Procedure, 1973 — Section 164
High Courts11 Mar 2020Disposed Of
Rupa Gurung Vs State Of Sikkim
Sikkim High Court · (2020) 03 SIK CK 0004
Sikkim Anti Drugs Act, 2006 — Section 7(a)(b), 9(1)(b), 14, 18, 18(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 37
High Courts06 Mar 2020Disposed Of
Branch Manager, National Insurance Co. Ltd Vs Dhan Bdr. Chhetri And Others
Sikkim High Court · (2020) 03 SIK CK 0003
High Courts05 Mar 2020
Sancha Bahadur Subba Vs Ramesh Sharma
Sikkim High Court · (2020) 03 SIK CK 0002
Negotiable Instruments Act, 1881 — Section 118(a), 118, 138, 138(b), 139Code Of Criminal Procedure, 1973 — Section 313, 357(3), 431General Clauses Act, 1897 — Section 27
High Courts04 Mar 2020Dismissed
Kiki Doma Bhutia Vs Bijendra Kumar Singh
Sikkim High Court · (2020) 03 SIK CK 0001
Code Of Criminal Procedure, 1973 — Section 202, 203, 204, 254, 255, 255(2), 256, 256(1), 256(2), 325, 360, 378, 378(1), 378(2), 378(4), 378(5), 378(6), 397, 491Negotiable Instruments Act, 1881 — Section 138, 142(1), 142(1)(a), 142(1)(b)
High Courts28 Feb 2020Disposed Of
Branch Manager, National Insurance Co. Ltd Vs Bishnu Maya Mukhia And Others
Sikkim High Court · (2020) 02 SIK CK 0006
Motor Vehicles Act, 1988 — Section 168
High Courts25 Feb 2020Disposed Of
Branch Manager, National Insurance Co. Ltd Vs Sancha Kumari Rai And Others
Sikkim High Court · (2020) 02 SIK CK 0005
High Courts20 Feb 2020Disposed Of
Nilu Thapa And Others Vs State Of Sikkim
Sikkim High Court · (2020) 02 SIK CK 0004
Indian Penal Code, 1860 — Section 354, 506, 509Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts19 Feb 2020Disposed Of
State Of Sikkim Vs Sashidhar Sharma
Sikkim High Court · (2020) 02 SIK CK 0003
Probation Of Offenders Act, 1958 — Section 4, 12Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354, 354(A)
High Courts18 Feb 2020Allowed
Kiran Limboo Vs Kussang Limboo And Others
Sikkim High Court · (2020) 02 SIK CK 0002
Code Of Civil Procedure, 1908 — Section 151Registration Act, 1908 — Section 17, 17(1)(b)Evidence Act, 1872 — Section 58, 67, 68, 114(g)
High Courts18 Feb 2020Dismissed
Branch Manager, National Insurance Co. Ltd Vs Chezing Bhutia And Others
Sikkim High Court · (2020) 02 SIK CK 0001
High Courts03 Jan 2020Dismissed
Sikkim Manipal University Vs Union Of India And Others
Sikkim High Court · (2020) 01 SIK CK 0001
University Grants Commission Act, 1956 — Section 12, 12(A), 20, 20(1), 22, 26, 28University Grants Commission (Open And Distance Learning) Regulations, 2017 — Regulation 2(a)[sic], 2(g), 2(k), 3(1), 3(1)(ii), 3(ii), 13, 13(2), 13(6), 13(7), 13(7)(i), 13(7)(v)Constitution Of India, 1950 — Article 14, 19(1)(g), 21, 21(A), 245