High Courts12 Nov 2020Dismissed
State Of Sikkim Vs Tenzing Bhutia
Sikkim High Court · (2020) 11 SIK CK 0011
Indian Penal Code, 1860 — Section 302, 449Evidence Act, 1872 — Section 26, 27, 106Code Of Criminal Procedure, 1973 — Section 378, 386, 439
COURT ARCHIVE
Sikkim High Court judgments, 2020
99 judgments · page 2 of 5
High Courts12 Nov 2020Allowed/Disposed Of
Nil Kumar Dahal And Others Vs Indira Dahal And Others
Sikkim High Court · (2020) 11 SIK CK 0010
Punjab Laws Act, 1872 — Section 5Transfer Of Property Act, 1882 — Section 60Hindu Succession (Amendment) Act, 2005 — Section 2, 6
High Courts11 Nov 2020Dismissed
Tshering Ganjay Lachungpa Vs State Of Sikkim
Sikkim High Court · (2020) 11 SIK CK 0009
Code Of Criminal Procedure, 1973 — Section 173, 439Sikkim Anti Drugs Act, 2006 — Section 7(a), 7(b), 9, 14, 24, 37
High Courts09 Nov 2020Allowed
Mani Kumar Rai @ Tere Naam Vs State Of Sikkim
Sikkim High Court · (2020) 11 SIK CK 0008
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 164, 174, 313Evidence Act, 1872 — Section 24, 25, 26, 27
High Courts09 Nov 2020Disposed Of
Pankhuri Mishra And Others Vs Rinzing Lachungpa And Others
Sikkim High Court · (2020) 11 SIK CK 0007
Evidence Act, 1872 — Section 91, 92
High Courts09 Nov 2020Allowed
Kewal Rai Vs State Of Sikkim
Sikkim High Court · (2020) 11 SIK CK 0006
Indian Penal Code, 1860 — Section 302, 304, 307, 308, 324Code Of Criminal Procedure, 1973 — Section 313
High Courts06 Nov 2020Dismissed
Durga Bahadur Gurung Vs State Of Sikkim
Sikkim High Court · (2020) 11 SIK CK 0005
Indian Penal Code, 1860 — Section 372(2)(i), 376, 376(2)(f), 376(2)(f)(k)(h), 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 5(l), 5(j)(ii), 5(n)6Code Of Criminal Procedure, 1973 — Section 164, 293, 293(4)(e), 313
High Courts06 Nov 2020Dismissed
State Of Sikkim Vs Asal Kumar Thapa And Others
Sikkim High Court · (2020) 11 SIK CK 0004
Code Of Criminal Procedure, 1973 — Section 161, 173(8), 306, 311, 321, 397, 401, 494Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120(B), 420, 468, 471
High Courts06 Nov 2020Allowed
Sanchi Rai Vs State Of Sikkim
Sikkim High Court · (2020) 11 SIK CK 0003
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 6, 25, 26, 27
High Courts03 Nov 2020Allowed
Bir Bahadur Limboo Vs @Hash State Of Sikkim
Sikkim High Court · (2020) 11 SIK CK 0002
Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4Indian Penal Code, 1860 — Section 376, 376(1), 376(2)Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts02 Nov 2020Dismissed
Sun Pharma Laboratories Limited Vs Union Of India And Others
Sikkim High Court · (2020) 11 SIK CK 0001
Code Of Civil Procedure, 1908 — Section 151Central Goods And Services Tax Act, 2017 — Section 174(2)(c)
High Courts24 Oct 2020Allowed
Indra Kumar Chettri And Others Vs State Of Sikkim
Sikkim High Court · (2020) 10 SIK CK 0013
Indian Penal Code, 1860 — Section 324, 506
High Courts21 Oct 2020Disposed Of
Chandra Shekhar Gautam And Others Vs State Of Sikkim And Others
Sikkim High Court · (2020) 10 SIK CK 0012
High Courts21 Oct 2020Dismissed
Branch Manager, National Insurance Company Limited Vs Arjun Bhandari And Others
Sikkim High Court · (2020) 10 SIK CK 0011
Motor Vehicles Act, 1988 — Section 147(2), 166, 173Indian Penal Code, 1860 — Section 279, 304
High Courts20 Oct 2020Disposed Of
State Of Sikkim Vs Jigmee Bhutia
Sikkim High Court · (2020) 10 SIK CK 0010
Limitation Act, 1963 — Section 5
High Courts17 Oct 2020Disposed Of
D. B. Thapa Vs Urban Development And Housing Department
Sikkim High Court · (2020) 10 SIK CK 0009
Sikkim Allotment Of House Sites And Construction Of Building (Regulation And Control) Act, 1985 — Section 8
High Courts15 Oct 2020Disposed Of
Sikkim Drug Users Forum Vs State Of Sikkim And Others
Sikkim High Court · (2020) 10 SIK CK 0008
High Courts15 Oct 2020Disposed Of
Nasiruddin Ansari Vs State Of Sikkim And Others
Sikkim High Court · (2020) 10 SIK CK 0007
High Courts13 Oct 2020Disposed Of
P. K. Pradhan Vs State Of Sikkim And Others
Sikkim High Court · (2020) 10 SIK CK 0006
Constitution Of India, 1950 — Article 226, 227
High Courts13 Oct 2020Disposed Of
Karma Thupden Chopel Bhutia And Others Vs State Of Sikkim And Others
Sikkim High Court · (2020) 10 SIK CK 0005
Constitution Of India, 1950 — Article 226, 227