High Courts30 May 2015Dismissed
Defence Estate Officer Vs Public of Lachen and Others
Sikkim High Court · (2015) 05 SIK CK 0013
COURT ARCHIVE
Sikkim High Court judgments, 2015
101 judgments · page 4 of 6
High Courts28 May 2015Allowed
Tshering Uden Bhutia Vs The State of Sikkim
Sikkim High Court · (2015) CriLJ 4920
Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts27 May 2015Allowed
Kamal Rai Vs The Branch Manager, United India Insurance Company Limited and Others
Sikkim High Court · (2015) 05 SIK CK 0011
Motor Vehicles Act, 1988 - Section 173
High Courts26 May 2015Dismissed
J.B. Chettri and Others Vs The Chief Secretary, Government of Sikkim and Others
Sikkim High Court · (2015) 05 SIK CK 0014
Constitution of India, 1950 - Article 19, 19(1)(g), 21, 300A, 301General Clauses Act, 1897 - Section 23Motor Vehicles Act, 1988 - Section 100, 110, 212, 27, 41
High Courts25 May 2015Allowed
Summit Online Trade Solutions Private Limited and Others Vs The State of Sikkim and Others
Sikkim High Court · (2015) 05 SIK CK 0012
Constitution of India, 1950 - Article 226
High Courts22 May 2015Disposed off
Subash Rai Vs State of Sikkim
Sikkim High Court · (2015) CriLJ 3840
Penal Code, 1860 (IPC) - Section 149, 307, 320, 324, 326
High Courts21 May 2015Partly Allowed
The Branch Manager, National Insurance Co. Ltd. Vs Tshering Doma Bhutia and Others
Sikkim High Court · (2015) 05 SIK CK 0009
Motor Vehicles Act, 1988 - Section 163A, 163-A, 166
High Courts19 May 2015Dismissed
Pranil Gupta Vs State of Sikkim
Sikkim High Court · (2015) 05 SIK CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 363, 375, 376Protection of Children from Sexual Offences Act, 2012 - Section 2(d), 29, 3, 30, 30(1)
High Courts19 May 2015Allowed
Sonam Topgay Bhutia Vs Chander Pal and Others
Sikkim High Court · (2015) 05 SIK CK 0006
Arbitration and Conciliation Act, 1996 - Section 34, 34(3), 35, 9Civil Procedure Code, 1908 (CPC) - Order 21 Rule 41, Order 47 Rule 1, 151Constitution of India, 1950 - Article 226
High Courts13 May 2015
Devendra Karki Vs State of Sikkim
Sikkim High Court · (2015) 05 SIK CK 0004
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 41, 42, 44, 50, 52
High Courts06 May 2015Disposed off
The Branch Manager, National Insurance Company Limited Vs Babita Gurung (Manger) and Others
Sikkim High Court · (2015) 05 SIK CK 0005
Motor Vehicles Act, 1988 - Section 173, 173(1)
High Courts06 May 2015
The Branch Manager, National Insurance Company Limited Vs Mon Maya Gurung and Others
Sikkim High Court · (2015) 3 ACC 589
Motor Vehicles Act, 1988 - Section 173
High Courts01 May 2015Partly Allowed
The Branch Manager, National Insurance Company Limited Vs Nimai Chandra Pal and Others
Sikkim High Court · (2016) 1 ACC 562 : (2015) 6 ALLMR 10
Motor Vehicles Act, 1988 - Section 163A, 163-A, 166, 168, 173
High Courts01 May 2015
Sumantra Gupta Vs State of Sikkim
Sikkim High Court · (2015) 05 SIK CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 34, 419, 420
High Courts30 Apr 2015Disposed off
The Branch Manager, National Insurance Company Limited and Others Vs Passang Ringzing Sherpa and Others
Sikkim High Court · (2015) 3 ACC 818
Motor Vehicles Act, 1988 - Section 173(1)
High Courts23 Apr 2015Dismissed
State (Central Bureau of Investigation) Vs Sonam Wangdi
Sikkim High Court · (2015) 04 SIK CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 161, 162Evidence Act, 1872 - Section 103, 106Prevention of Corruption Act, 1988 - Section 13, 13(1)(e), 13(2)
High Courts21 Apr 2015Dismissed
Chabi Kharka Vs State of Sikkim
Sikkim High Court · (2015) CriLJ 2619 : (2016) 1 Crimes 117
Criminal Procedure Code, 1973 (CrPC) - Section 329, 391, 482Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 302, 84
High Courts21 Apr 2015Dismissed
State of Sikkim Vs Buddhiman Subba
Sikkim High Court · (2015) 04 SIK CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 377Penal Code, 1860 (IPC) - Section 409, 418, 420, 468Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(2)
High Courts20 Apr 2015Allowed
Bhim Biswakarma Vs State of Sikkim
Sikkim High Court · (2015) CriLJ 2736
Penal Code, 1860 (IPC) - Section 302, 376
High Courts17 Apr 2015Dismissed
Rajendra Prasad Vs The Sikkim University and Others
Sikkim High Court · (2015) 04 SIK CK 0011
Constitution of India, 1950 - Article 226Sikkim University Act, 2006 - Section 12(2), 12(3), 20, 26