High Courts30 Jun 2015Dismissed
State of Sikkim Vs Roshan Kumar Chettri
Sikkim High Court · (2015) 06 SIK CK 0017
Penal Code, 1860 (IPC) - Section 341, 354, 376, 447, 506
COURT ARCHIVE
Sikkim High Court judgments, 2015
101 judgments · page 3 of 6
High Courts29 Jun 2015Allowed
Pralhad Dani Chhetri and Others Vs Union of India and Others
Sikkim High Court · (2015) 06 SIK CK 0016
University Grants Commission Act, 1956 - Section 20
High Courts26 Jun 2015Disposed off
Sikkim Manipal University Vs Indira Gandhi National Open University, Distance Education Council and Others
Sikkim High Court · (2015) 06 SIK CK 0019
Constitution of India, 1950 - Article 245, 245(1), 254Indira Gandhi National Open University Act, 1985 - Section 16, 2, 5, 6University Grants Commission Act, 1956 - Section 12, 12(b), 12A, 12-A, 2(f)
High Courts24 Jun 2015Allowed
The Branch Manager, National Insurance Co. Ltd. Vs Navin Cintury and Others
Sikkim High Court · (2015) 06 SIK CK 0018
Motor Vehicles Act, 1988 - Section 173
High Courts22 Jun 2015Dismissed
Bhupal Gurung and Others Vs The State of Sikkim and Others
Sikkim High Court · (2015) 06 SIK CK 0015
Constitution of India, 1950 - Article 14, 16, 226
High Courts22 Jun 2015Partly Allowed
J. Geetha Vs The State of Sikkim and Others
Sikkim High Court · (2015) 06 SIK CK 0013
Constitution of India, 1950 - Article 14, 19 (6), 19(1)(g), 301, 301Lotteries (Regulation) Act, 1998 - Section 11, 12, 3, 4, 4 (c)
High Courts19 Jun 2015Dismissed
The Sikkim University and Others Vs The Sikkim State Human Rights Commission and Others
Sikkim High Court · (2015) 06 SIK CK 0014
High Courts17 Jun 2015Dismissed
Sanjay Tamang Vs State of Sikkim
Sikkim High Court · (2015) CriLJ 3936
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 323, 341, 354, 375, 376
High Courts16 Jun 2015Dismissed
The Branch Manager, National Insurance Co. Ltd. Vs Dawgey Sherpa and Others
Sikkim High Court · (2015) 06 SIK CK 0010
Motor Vehicles Act, 1988 - Section 173(1)
High Courts16 Jun 2015
Lazzu Lepcha Vs State of Sikkim and Others
Sikkim High Court · AIR 2015 Sikk 26
Arbitration and Conciliation Act, 1996 - Section 11
High Courts15 Jun 2015Dismissed
Sonam Namgyal and Others Vs State of Sikkim
Sikkim High Court · (2015) 06 SIK CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 227Penal Code, 1860 (IPC) - Section 302, 323, 325, 34, 506
High Courts11 Jun 2015Dismissed
Asian Enterprise and Others Vs The State of Sikkim and Others
Sikkim High Court · (2015) 06 SIK CK 0006
Constitution of India, 1950 - Article 226
High Courts11 Jun 2015Allowed
Maita Bahadur Subba Vs State of Sikkim and Others
Sikkim High Court · (2015) 06 SIK CK 0005
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 9, Order 9 Rule 8, Order 9 Rule 9, 151Limitation Act, 1963 - Section 5
High Courts11 Jun 2015Allowed
State of Sikkim Vs Manna Das Bahun
Sikkim High Court · (2015) CriLJ 3699
Criminal Procedure Code, 1973 (CrPC) - Section 228, 482Penal Code, 1860 (IPC) - Section 376, 376(1), 376(2), 376(2)(f)
High Courts11 Jun 2015Dismissed
Manna Das Bahun Vs State of Sikkim
Sikkim High Court · (2015) 06 SIK CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 377, 482Penal Code, 1860 (IPC) - Section 201, 202, 307, 34, 354
High Courts09 Jun 2015Allowed
B.K. Rai and Others Vs State of Sikkim
Sikkim High Court · (2015) 06 SIK CK 0008
High Courts09 Jun 2015Allowed
Kamal Gurung Vs State of Sikkim
Sikkim High Court · (2015) 06 SIK CK 0007
Penal Code, 1860 (IPC) - Section 120B, 120-B, 420Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(1)(d)(ii), 13(2), 19, 20
High Courts03 Jun 2015Dismissed
State of Sikkim Vs Anu Hang Subba
Sikkim High Court · (2015) 06 SIK CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 341, 376
High Courts03 Jun 2015
National Hydroelectric Power Corpn. Ltd. Vs The State of Sikkim and Others
Sikkim High Court · (2015) 86 VST 337
Constitution of India, 1950 - Article 366, 366(29-A)(d)Sikkim Sales Tax Act, 1983 - Section 13, 2, 2(m), 2(m)(b)
High Courts01 Jun 2015Allowed
Shobhana Sarda Vs Chaganlal Sarda and Others
Sikkim High Court · (2015) CriLJ 4204
Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 25