High Courts09 Sept 2015Dismissed
Thakur Singh Chettri and Others Vs Dharma Samsher Basnett and Others
Sikkim High Court · AIR 2015 Sikk 27
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 107, 151
COURT ARCHIVE
Sikkim High Court judgments, 2015
101 judgments · page 2 of 6
High Courts08 Sept 2015Dismissed
Abhijit Dasgupta Vs The State of Sikkim
Sikkim High Court · (2015) 09 SIK CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 395, 401Penal Code, 1860 (IPC) - Section 120B, 403, 409, 420
High Courts27 Aug 2015Allowed
Supratim Datta Vs Moutushi Sen
Sikkim High Court · AIR 2015 Sikk 18 : (2016) 1 DMC 340
Criminal Procedure Code, 1973 (CrPC) - Section 125Evidence Act, 1872 - Section 103, 114(g), 3Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(i-a), 25
High Courts20 Aug 2015Dismissed
Prakash Pradhan and Others Vs The State of Sikkim
Sikkim High Court · (2015) 08 SIK CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 165Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 42, 42(1), 42(2), 50, 57Penal Code, 1860 (IPC) - Section 34
High Courts19 Aug 2015Partly Allowed
The Branch Manager, National Insurance Co. Ltd. Vs Navin Cintury and Others
Sikkim High Court · (2015) 4 ACC 510
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151Criminal Procedure Code, 1973 (CrPC) - Section 174Motor Vehicles Act, 1988 - Section 163, 166, 183, 184, 187
High Courts13 Aug 2015Dismissed
United Bank of India and Others Vs Pradeep Basnet and Others
Sikkim High Court · (2015) 08 SIK CK 0007
Civil Procedure Code, 1908 (CPC) - Section 100, 96Constitution of India, 1950 - Article 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 17
High Courts13 Aug 2015Allowed
Dil Kumari Subba and Others Vs The Branch Manager, National Insurance Company Ltd.
Sikkim High Court · (2015) 08 SIK CK 0004
Motor Vehicles Act, 1988 - Section 163A, 163-A, 165, 166
High Courts13 Aug 2015Dismissed
State of Sikkim Vs Shanti Kumar Sharma
Sikkim High Court · (2015) 08 SIK CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Penal Code, 1860 (IPC) - Section 199, 417, 420, 464, 465
High Courts12 Aug 2015Allowed
Lachungmu Lepcha and Others Vs Gyatso Lepcha and Others
Sikkim High Court · (2015) 08 SIK CK 0006
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 13 Rule 13, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 6Constitution of India, 1950 - Article 371(F)(k)Evidence Act, 1872 - Section 50, 91, 92
High Courts12 Aug 2015Partly Allowed
The Branch Manager, Bajaj Allianz General Insurance Company Limited Vs Janga Bahadur Chettri and Others
Sikkim High Court · (2016) 1 ACC 799
Motor Vehicles Act, 1988 - Section 168, 173
High Courts05 Aug 2015Allowed
Tej Gurung Vs Kailash Chettri and Others
Sikkim High Court · (2015) 08 SIK CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 256, 82Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Aug 2015Disposed off
Tenzing Wangdi Lepcha Vs The Branch Manager, United India Insurance Co. Ltd.
Sikkim High Court · (2015) 4 ACC 766
Court Fees Act, 1870 - Section 11Motor Vehicles Act, 1988 - Section 163A, 165, 165, 166, 166
High Courts31 Jul 2015Disposed off
The Branch Manager, New India Assurance Company Ltd. Vs Suk Maya Sunar and Others
Sikkim High Court · (2015) 4 ACC 291
Employees Compensation Act, 1923 - Section 4, 4A(3)(a)
High Courts30 Jul 2015Partly Allowed
Dhan Maya Lepcha and Others Vs The Branch Manager, National Insurance Co. Ltd. and Others
Sikkim High Court · (2015) 07 SIK CK 0007
Minimum Wages Act, 1948 - Section 5Motor Vehicles Act, 1988 - Section 163A, 166
High Courts28 Jul 2015Partly Allowed
M.K. Gulati and Others Vs Sikkim Time Corporation Limited and Others
Sikkim High Court · (2015) 07 SIK CK 0006
Constitution of India, 1950 - Article 12, 14, 16, 21, 300A
High Courts27 Jul 2015Partly Allowed
Ten Tshering Lepcha Vs The State of Sikkim
Sikkim High Court · (2015) CriLJ 4632
Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 354, 375, 376, 448, 511
High Courts21 Jul 2015Allowed
Madhav Chettri Vs The State of Sikkim and Others
Sikkim High Court · (2015) LabIC 3883
Arms Act, 1959 - Section 3Constitution of India, 1950 - Article 311, 311(2)Penal Code, 1860 (IPC) - Section 380, 457
High Courts14 Jul 2015Dismissed
Lazong Bhutia and Others Vs The State of Sikkim and Others
Sikkim High Court · (2015) 07 SIK CK 0001
Constitution of India, 1950 - Article 309
High Courts07 Jul 2015
Chewang Pintso Bhutia and Others Vs State of Sikkim and Others
Sikkim High Court · (2015) 07 SIK CK 0003
Constitution of India, 1950 - Article 14
High Courts03 Jul 2015Dismissed
The Branch Manager, Reliance General Insurance Co. Ltd. Vs Rajat Modak and Others
Sikkim High Court · (2016) 1 ACC 482
Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 173, 173(1)