High Courts19 Aug 2014Allowed
Master Biswas Basnet Vs State of Sikkim
Sikkim High Court · (2014) 08 SIK CK 0005
COURT ARCHIVE
Sikkim High Court judgments, 2014
85 judgments · page 3 of 5
High Courts19 Aug 2014Allowed
Sangay Bhutia Vs The Branch Manager,National Insurance Company Ltd.
Sikkim High Court · (2015) 1 ACC 526 : (2015) ACJ 2222
High Courts19 Aug 2014Allowed
Sanjay Bhutia and Others Vs National Insurance Co. Ltd. and Others
Sikkim High Court · (2015) 3 ACC 158
High Courts18 Aug 2014Partly Allowed
Aktar Alam Vs The State of Sikkim
Sikkim High Court · (2014) CriLJ 4493
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 145, 91, 92Penal Code, 1860 (IPC) — Section 361, 363, 366
High Courts11 Aug 2014Allowed
Laxmi Prasad Tewari Vs The State of Sikkim
Sikkim High Court · (2014) 08 SIK CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 162, 91Evidence Act, 1872 — Section 59, 60Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts11 Aug 2014Partly Allowed
Tula Ram Chettri Vs Kul Bahadur Chettri
Sikkim High Court · (2014) 08 SIK CK 0003
High Courts30 Jul 2014Disposed Off
Public and Panchayats of North Sikkim Vs The Chief Engineer,Project Swastik
Sikkim High Court · (2014) 07 SIK CK 0003
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 81
High Courts30 Jul 2014
Meena Rawat Vs Shiv Kumar Pradhan
Sikkim High Court · (2014) 07 SIK CK 0002
Family Courts Act, 1984 — Section 19(1)
High Courts28 Jul 2014Dismissed
State of Sikkim Vs Tempa Lendup Lachenpa
Sikkim High Court · (2014) CriLJ 4504
Arms Act, 1959 — Section 25(1-B)(a)Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 307, 323
High Courts23 Jul 2014Allowed
Shri Sourav Kafley Vs Sikkim Public Service Commission
Sikkim High Court · (2015) LabIC 219
University Grants Commission Act, 1956 — Section 26
High Courts22 Jul 2014Dismissed
Mani Kumar Gurung Vs The State of Sikkim
Sikkim High Court · (2014) 07 SIK CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts17 Jul 2014
Mahendra Pradhan Vs Hanuman Prasad Agarwal
Sikkim High Court · (2014) 07 SIK CK 0005
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts16 Jul 2014Partly Allowed
Bikram Pradhan Vs State of Sikkim
Sikkim High Court · (2014) 07 SIK CK 0007
Penal Code, 1860 (IPC) — Section 279, 304A, 338
High Courts15 Jul 2014
Tashi De Lek Gaming Solutions Pvt. Limited Vs The Union of India
Sikkim High Court · (2014) 48 GST 409 : (2014) 36 STR 964
High Courts02 Jul 2014Partly Allowed
State of Sikkim Vs Aita Hang Subba
Sikkim High Court · (2014) CriLJ 3850
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 380, 457
High Courts25 Jun 2014
State of Sikkim Vs Shilash Biswakarma
Sikkim High Court · (2015) ALLMR(Cri) 126 : (2014) CriLJ 4656
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 5, 5(3)
High Courts25 Jun 2014
State of Sikkim Vs Divya Biswakarma
Sikkim High Court · (2014) CriLJ 3847
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 5, 5(3)
High Courts25 Jun 2014Disposed Off
Piyush Tewari Vs The Chief Secretary
Sikkim High Court · (2014) 06 SIK CK 0004
High Courts09 Jun 2014Dismissed
Pave Infrastructure Pvt. Ltd. Vs Union of India
Sikkim High Court · AIR 2014 Sikk 18
Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 23, 28
High Courts05 Jun 2014Dismissed
The Branch Manager, National Insurance Co. Ltd. Vs Krishna Bdr. Chettri
Sikkim High Court · (2014) 4 ACC 354
Motor Vehicles Act, 1988 — Section 166, 168, 173