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Sikkim High Court judgments, 2014

85 judgments · page 5 of 5

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High Courts28 Feb 2014Allowed

Smt. Passang Lepcha and Others Vs Shri Saney Tshering Lepcha

Sikkim High Court · (2014) 02 SIK CK 0001

Civil Procedure Code Amendment Act, 1999 - Section 31(i)Civil Procedure Code, 1908 (CPC) - Order 20 Rule 20, Order 20 Rule 6A, Order 21 Rule 41, Order 41 Rule 1, Order 41 Rule 12
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High Courts27 Feb 2014

State of Sikkim Vs Smt. Sem Sodeun Wangdi and Shri Sanjay Kumar Agarwal

Sikkim High Court · (2014) 02 SIK CK 0004

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2 151Forest (Conservation) Act, 1980 - Section 2
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High Courts20 Feb 2014Dismissed

The Branch Manager, Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Shital Tamang, Miss Srijana Tamang, Miss Pranita Tamang and Miss Radhika Tamang

Sikkim High Court · (2014) 2 ACC 784

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High Courts18 Feb 2014Disposed Off

Public and Pipon Vs Union of India, GOC and The District Collector, North Sikkim

Sikkim High Court · (2014) 02 SIK CK 0002

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High Courts30 Jan 2014Dismissed

The Branch Manager, National Insurance Company Ltd., East Sikkim Vs Smt. Rina Subba (Lama), Miss Amrapali Lama and Shri Amit Jaiswal

Sikkim High Court · (2014) 3 ACC 190

Motor Vehicles Act, 1988 - Section 140 166 173
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