High Courts24 Sept 2014
Gaming India Distributor Limited Vs The State of Sikkim
Sikkim High Court · (2014) 09 SIK CK 0016
COURT ARCHIVE
Sikkim High Court judgments, 2014
85 judgments · page 2 of 5
High Courts24 Sept 2014Disposed Off
Tenchung Lachungpa Vs Chief Secretary
Sikkim High Court · (2014) 09 SIK CK 0014
High Courts23 Sept 2014
Moutushi Datta Vs Surpratim Datta
Sikkim High Court · (2015) CriLJ 512
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 25
High Courts18 Sept 2014
Oriental Industries Limited Vs Union of India
Sikkim High Court · (2014) 09 SIK CK 0018
Income Tax Act, 1961 — Section 127, 2
High Courts18 Sept 2014
Yuksom Engineering Works Private Limited Vs Union of India
Sikkim High Court · (2014) 09 SIK CK 0017
Income Tax Act, 1961 — Section 127, 2
High Courts18 Sept 2014
Denzong Albrew Private Limited Vs Union of India
Sikkim High Court · (2014) 09 SIK CK 0009
Income Tax Act, 1961 — Section 127, 2
High Courts18 Sept 2014
Envision Private Limited Vs Union of India
Sikkim High Court · (2014) 09 SIK CK 0008
Income Tax Act, 1961 — Section 131, 2
High Courts18 Sept 2014
Teesta Rangit Private Limited Vs Union of India
Sikkim High Court · (2014) 09 SIK CK 0004
Income Tax Act, 1961 — Section 2
High Courts18 Sept 2014
Mount Distilleries Limited Vs Union of India
Sikkim High Court · (2014) 09 SIK CK 0003
Income Tax Act, 1961 — Section 127, 2
High Courts18 Sept 2014
Everest Industries Private Limited Vs Union of India
Sikkim High Court · (2014) 09 SIK CK 0002
Income Tax Act, 1961 — Section 127, 2
High Courts17 Sept 2014Allowed
Chungthang Hydro Power Private Limited Vs High Powered Committee for Hydro Electric Projects
Sikkim High Court · (2014) 09 SIK CK 0010
Constitution of India, 1950 — Article 12, 226
High Courts17 Sept 2014Allowed
Prabhat Kiran Rai Vs The State of Sikkim
Sikkim High Court · (2015) CriLJ 189
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 324, 354A, 354A(i), 448
High Courts15 Sept 2014Dismissed
The Branch Manager,United India Insurance Company Limited Vs Biresh Giri
Sikkim High Court · (2015) 1 ACC 243 : (2016) ACJ 38 : (2015) 2 AnWR 284
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a)(ii), 3, 4
High Courts11 Sept 2014Dismissed
Shanti Devi Vs Subhash Kumar Pradhan Subhash Kumar Pradhan Vs Shanti Devi
Sikkim High Court · (2015) AIR (Sikk) 13
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
High Courts10 Sept 2014
T. Ongyal Bhutia Vs Phumpi Bhutia
Sikkim High Court · (2014) 09 SIK CK 0012
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 26, Order 41 Rule 27, 80Evidence Act, 1872 — Section 110, 90
High Courts29 Aug 2014Dismissed
Teesta Rangit Private Limited Vs Director of Sikkim State Lotteries,Finance,Revenue and Expenditure Deptt.
Sikkim High Court · (2014) 08 SIK CK 0008
High Courts27 Aug 2014Dismissed
Narad Pariyar Vs State of Sikkim
Sikkim High Court · (2014) 08 SIK CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 105, 145Penal Code, 1860 (IPC) — Section 14, 300, 302, 304, 84
High Courts26 Aug 2014Disposed Off
Tseten Tashi Bhutia Vs The State Bank of Sikkim
Sikkim High Court · (2014) 08 SIK CK 0009
Constitution of India, 1950 — Article 14, 16Payment of Gratuity Act, 1972 — Section 14, 5
High Courts25 Aug 2014Dismissed
Milan Kumar Diyali Vs State of Sikkim
Sikkim High Court · (2014) 08 SIK CK 0006
Penal Code, 1860 (IPC) — Section 365
High Courts19 Aug 2014Allowed
Veena Devi Sharma Vs State of Sikkim
Sikkim High Court · (2014) CriLJ 4458
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437AEvidence Act, 1872 — Section 27, 9Penal Code, 1860 (IPC) — Section 302, 364