High Courts20 Sept 2010Allowed
N.K. Raghavan Vs Union of India (UOI)
High Court Of Kerala · (2010) 09 KL CK 0411
COURT ARCHIVE
High Court Of Kerala judgments
54,365 judgments · page 1,389 of 2,719
High Courts20 Sept 2010Dismissed
V.P. Sameera Usman Vs E.C. Mammed Alias Cheriya Mammed
High Court Of Kerala · (2010) 09 KL CK 0340
Specific Relief Act, 1963 — Section 28
High Courts20 Sept 2010
Francis Vs Raphel
High Court Of Kerala · (2010) 09 KL CK 0339
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A
High Courts20 Sept 2010
Muhammed Ali Vs Naushad Ali P.V. and Sister Superior
High Court Of Kerala · (2010) 09 KL CK 0295
High Courts20 Sept 2010Allowed
Parameswaran Pillai Vs K. Suresh, E. Saju Nelson and The Manager
High Court Of Kerala · (2010) 09 KL CK 0294
High Courts20 Sept 2010
K.H. Muhammed Yoosuf Vs Ajith Kumar and Others
High Court Of Kerala · (2010) 09 KL CK 0140
Headload Workers Rules, 1981 — Rule 26A
High Courts20 Sept 2010
Jaslet Vs The Assistant Commissioner of Police, Circle Inspector of Police, The Sub Inspector of Police and Bernard alias Benny
High Court Of Kerala · (2010) 09 KL CK 0139
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts20 Sept 2010
Sasi Vs The Sub Inspector of Police and Others
High Court Of Kerala · (2010) 09 KL CK 0138
High Courts20 Sept 2010Dismissed
Puthumana Meenakshi Amma Vs Puthumana Kalliani Amma and Others
High Court Of Kerala · (2010) 09 KL CK 0059
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 22, Order 41 Rule 33Cochin Nair Act, 1095 — Section 64
High Courts20 Sept 2010Dismissed
Biodigital (P) Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2010) 09 KL CK 0058
Constitution of India, 1950 — Article 14
High Courts17 Sept 2010
M.J. Shaji Vs The Secretary, Muvattupuzha Municipality and Others
High Court Of Kerala · (2010) 09 KL CK 0428
High Courts17 Sept 2010
Preetha Vs Bhaskaran
High Court Of Kerala · (2011) 1 RCR(Civil) 260
Hindu Marriage Act, 1955 — Section 13(1), 23
High Courts17 Sept 2010Allowed
Sundar Raj Vs S. Sarasamma
High Court Of Kerala · (2010) 09 KL CK 0373
High Courts17 Sept 2010
K.M. Vikraman Nambiar Vs M. Sheeba
High Court Of Kerala · (2010) 09 KL CK 0345
Constitution of India, 1950 — Article 227
High Courts17 Sept 2010
Alocious Fernandez Vs J. Joosa Morias
High Court Of Kerala · (2010) 09 KL CK 0321
High Courts17 Sept 2010
Sujith K.T. and Saju K. Vs Mahatma Gandhi University, The Controller of Examinations and The Principal
High Court Of Kerala · (2010) 09 KL CK 0242
High Courts17 Sept 2010
Anila Babu and Sheri Mohan Vs State of Kerala and The Cochin Port Trust
High Court Of Kerala · (2010) 09 KL CK 0193
High Courts17 Sept 2010
S.R. Educational and Charitable Trust Vs The Union of India (UOI) and The Dental Council of India
High Court Of Kerala · (2010) 09 KL CK 0187
Dentists Act, 1948 — Section 10A
High Courts17 Sept 2010Dismissed
Moyish A.V., Preventive Officer, Sivasankaran P.G., Excise Guard, Excise, Haroon Rasheed M.A., Excise Guard and Ajayakumar C., Excise Guard, Excise Range Vs State of Kerala
High Court Of Kerala · (2010) 09 KL CK 0183