High Courts20 Dec 1974
Malayalam Plantations Ltd., Cochin Vs Inspector of Plantations Mundakayam and Others
High Court Of Kerala · AIR 1975 Ker 86 : (1975) 30 FLR 148
Maternity Benefits Act, 1961 — Section 5(3)
COURT ARCHIVE
High Court Of Kerala judgments, 1974
126 judgments · page 1 of 7
High Courts18 Dec 1974
Vannarath Parvathi Amma and Others Vs Vannarath Lakshmi Amma and Others
High Court Of Kerala · AIR 1975 Ker 147
High Courts05 Dec 1974Dismissed
Fathima Beebi Vs M.K. Ravindranathan and Others
High Court Of Kerala · AIR 1975 Ker 202
Constitution of India, 1950 — Article 123, 213
High Courts27 Nov 1974
Fathima Beebi Vs M.K. Ravindranathan and Others
High Court Of Kerala · (1975) CriLJ 1164
Constitution of India, 1950 — Article 123, 14, 19, 21, 22
High Courts27 Nov 1974
Superintendent, Lokhart Estate Vs Kaliappan
High Court Of Kerala · (1976) 1 LLJ 354
Employees Compensation Act, 1923 — Section 12PLANTATIONS LABOUR ACT, 1951 — Section 15
High Courts25 Nov 1974
Employees'' State Insurance Corporation Vs Smt. Suhara Beevi
High Court Of Kerala · (1975) 2 LLJ 255
Employees Compensation Act, 1923 — Section 3Employees State Insurance Act, 1948 — Section 2, 46, 51C, 82
High Courts25 Nov 1974Allowed
Smt. Seetha and Others Vs Kayiyath Krishnan and Others
High Court Of Kerala · AIR 1975 Ker 70
High Courts25 Nov 1974Dismissed
Kollanchil Padinhakkara Abdulrahiman and Another Vs Kunhimohamad and Others
High Court Of Kerala · AIR 1975 Ker 150
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4Transfer of Property Act, 1882 — Section 123
High Courts14 Nov 1974Dismissed
Kuniyil Parvathi Amma and Others Vs Vilangil Mani Amma
High Court Of Kerala · AIR 1975 Ker 139
Transfer of Property Act, 1882 — Section 44, 47
High Courts06 Nov 1974
Geevarghese Yohannan and Another Vs P.J. Abraham Kathanar and Others
High Court Of Kerala · (1975) CriLJ 985
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts30 Oct 1974Dismissed
Neelakantan Sreedharan Vs Subba Bhakthan Narayana Bhakthan
High Court Of Kerala · AIR 1976 Ker 47
Transfer of Property Act, 1882 — Section 107, 108
High Courts23 Oct 1974Dismissed
Korah Thomas Vs John Mathew
High Court Of Kerala · AIR 1975 Ker 140
Limitation Act, 1963 — Article 136, 18, 19, 31
High Courts22 Oct 1974
Padmanabhan Bhavani and Others Vs Govindan Bhargavi and Another
High Court Of Kerala · AIR 1975 Ker 83
Post Office Savings Bank General Rules, 1981 — Rule 37
High Courts14 Oct 1974Allowed
Krishna Menon Bhaskara Menon and Others Vs Madhavan
High Court Of Kerala · AIR 1976 Ker 62
Kerala Land Reforms Act, 1963 — Section 4ATransfer of Property Act, 1882 — Section 1, 92
High Courts11 Oct 1974Dismissed
Kesava Panicker Vs Damodara Panicker and Others
High Court Of Kerala · AIR 1976 Ker 86
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts11 Oct 1974
Assainar and Another Vs Income Tax Officer and Others
High Court Of Kerala · (1975) 101 ITR 854
Income Tax Act, 1961 — Section 132, 132(1), 132(7)
High Courts30 Sept 1974
K. Madusudanan Namboodiri Vs Unni Nair and Others
High Court Of Kerala · (1975) CriLJ 751
Criminal Procedure Code, 1973 (CrPC) — Section 246Penal Code, 1860 (IPC) — Section 34, 380
High Courts27 Sept 1974
Commissioner of Income Tax Vs N.S. and North Malabar Public Conveyance (P.) Ltd.
High Court Of Kerala · (1976) 102 ITR 36
Income Tax Act, 1961 — Section 45, 48, 52, 52(2)
High Courts27 Sept 1974Allowed
Kaderkunhi Beary and Others Vs Kadre Beary and Others
High Court Of Kerala · AIR 1976 Ker 92
Civil Procedure Code, 1908 (CPC) — Section 11Kerala Land Reforms Act, 1963 — Section 4A(1)
High Courts26 Sept 1974Partly Allowed
Kannu Rowther Vs Kerala State Road Transport Corporation
High Court Of Kerala · AIR 1975 Ker 109
Motor Vehicles Act, 1939 — Section 110B