High Courts21 Dec 2016Dismissed
S. Purushothaman Vs Union of India
High Court Of Kerala · (2017) 1 KerLJ 694
Central Civil Services (Commutation of Pension) Rules, 1981 - Rule 9(6)
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,058 judgments · page 1 of 53
High Courts21 Dec 2016Disposed Off
Bhagath Krishnan Vs Cochin University of Science And Technology
High Court Of Kerala · (2017) 2 KLT 9
Constitution of India, 1950 - Article 226
High Courts21 Dec 2016Dismissed
The General Secretary, N.S.S. Head Office Vs The Labour Court, Kolam
High Court Of Kerala · (2017) 1 CLR 774 : (2017) 153 FLR 575 : (2017) 1 LLN 729
Industrial Disputes Act, 1947 - Section 10(1)
High Courts21 Dec 2016Dismissed
Afsal Baker Vs Maya Printers
High Court Of Kerala · (2017) 1 CivCC 624 : (2017) 1 ILRKerala 578 : (2017) 1 KerLJ 396 : (2017) 1 KLT 213
Negotiable Instruments Act, 1881 (NI) - Section 30, Section 37Partnership Act, 1932 - Section 69(2)
High Courts21 Dec 2016Disposed Off
State of Kerala Vs Malayala Manorama Company Limited, Kottayam
High Court Of Kerala · (2017) 1 KerLJ 514 : (2017) 2 KLT 36
Copyright Act, 1957 - Section 17(b)Kerala General Sales Tax Act, 1963 - Section 5
High Courts21 Dec 2016Dismissed
M/s. Beepath Castings Pvt. Ltd. Vs State of Kerala
High Court Of Kerala · (2017) 2 ILRKerala 16 : (2017) 1 KLT 598
Kerala Value Added Tax Act, 2003 - Section 24
High Courts21 Dec 2016Dismissed
M/s. Silver Line Villas and Apartments Pvt. Ltd. Vs State of Kerala
High Court Of Kerala · (2017) 2 ILRKerala 29 : (2017) 2 KLT 770
Kerala Value Added Tax Act, 2003 - Section 6, Section 8Kerala Value Added Tax Rules, 2005 - Rule 24, Rule 24B
High Courts20 Dec 2016Dismissed
Loucy Babu Vs Director General of Prisons and Correctional Service
High Court Of Kerala · (2017) 1 ILRKerala 721 : (2017) 1 KerLJ 452 : (2017) 1 KLT 412
Kerala Prisons and Correctional Services (Management) Act, 2010 - Section 73
High Courts20 Dec 2016Disposed Off
State of Kerala Vs Ramachandran Nair
High Court Of Kerala · (2017) 1 KLT 296
Land Acquisition Act, 1894 - Section 54
High Courts20 Dec 2016Allowed
State of Kerala Vs Suresh
High Court Of Kerala · (2017) 2 ILRKerala 340 : (2017) 1 KLT 73
Kerala Revenue Recovery Act, 1968 - Section 44(1)
High Courts20 Dec 2016Dismissed
Kerala State Backward Classes Development Corporation Ltd. Vs The Industrial Tribunal
High Court Of Kerala · (2017) 153 FLR 362 : (2017) 1 ILRKerala 529 : (2017) 1 KLT 728 : (2017) 1 LLJ 518
Industrial Disputes Act, 1947 - Section 2(j)
High Courts20 Dec 2016Allowed
Basheer Vs District Collector
High Court Of Kerala · (2017) 7 FLT 290 : (2017) 1 KLT 201
Mines And Minerals (Development And Regulation) Act, 1957 - Section 2, Section 4
High Courts20 Dec 2016Disposed Off
Survajith S. Krishnan Vs Principal Chief Conservator Of Forests (Wild Life) And Chief Wild Life
High Court Of Kerala · (2017) 7 FLT 77
Constitution of India, 1950 - Article 226Kerala Captive Elephants (Management and Maintenance) Rules, 2003 - Rule 9Wild Life (Protection) Act, 1972 - Section 48-A
High Courts19 Dec 2016Dismissed
Moidu, A.P. Vs Narayanan, P.V.
High Court Of Kerala · (2017) 1 ILRKerala 352 : (2017) 1 KerLJ 374 : (2017) 1 KLT 520
Specific Relief Act, 1963 - Section 34, Section 37, Section 38, Section 6Waqf Act, 1995 - Section 3R, Section 40, Section 5, Section 6, Section 7
High Courts19 Dec 2016Disposed Off
Prabhakaran Vs Manikantan
High Court Of Kerala · (2017) 173 AIC 550 : (2017) 2 CriCC 533 : (2017) 1 ILRKerala 679 : (2017) 1 KerLJ 536 : (2017) 1 KLT 367
Criminal Procedure Code, 1973 (CrPC) - Section 378(1)Kerala High Court Act, 1958 - Section 3(13)(a)Penal Code, 1860 (IPC) - Section 302
High Courts19 Dec 2016Allowed
Achuthan, P. Vs Sayishkumar, N.
High Court Of Kerala · (2017) 1 ILRKerala 751
Criminal Procedure Code, 1973 (CrPC) - Section 301
High Courts19 Dec 2016Partly Allowed
National Insurance Co. Ltd. Vs M/s. Pattu Agencies
High Court Of Kerala · (2017) AIR(Kerala) 133 : (2017) 1 ILRKerala 853 : (2017) 1 KerLJ 666
High Courts19 Dec 2016Dismissed
Meloor Service Co-Operative Bank Limited Vs Union of India
High Court Of Kerala · (2017) 2 KLT 19
Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 65B(44)
High Courts19 Dec 2016Allowed
Pynadath Granites Pvt. Ltd Vs K.S. Joy
High Court Of Kerala · (2017) 1 KerLJ 443
Constitution of India, 1950 - Article 226
High Courts19 Dec 2016Disposed Off
Pazhani Vs State of Kerala
High Court Of Kerala · (2017) 172 AIC 538 : (2017) 1 AICLR 683 : (2017) ALLMRCri 201 : (2017) 2 CriCC 468 : (2017) CriLJ 1662 : (2017) 2 CTC 689 : (2017) 1 ILRKerala 514 : (2017) 1 KerLJ 400 : (2017) 1 KLT 341 : (2017) 1 RCRCriminal 1045
Criminal Procedure Code, 1973 (CrPC) - Section 377, Section 378, Section 385, Section 386, Section 394, Section 394Penal Code, 1860 (IPC) - Section 70