High Courts19 Dec 2016Allowed
Achuthan, P. Vs Sayishkumar, N.
High Court Of Kerala · (2017) 1 ILRKerala 751
Criminal Procedure Code, 1973 (CrPC) - Section 301
COURT ARCHIVE
High Court Of Kerala judgments, 2016
1,171 judgments · page 2 of 59
High Courts19 Dec 2016Partly Allowed
National Insurance Co. Ltd. Vs M/s. Pattu Agencies
High Court Of Kerala · (2017) AIR(Kerala) 133 : (2017) 1 ILRKerala 853 : (2017) 1 KerLJ 666
High Courts19 Dec 2016Dismissed
Meloor Service Co-Operative Bank Limited Vs Union of India
High Court Of Kerala · (2017) 2 KLT 19
Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 65B(44)
High Courts19 Dec 2016Allowed
Pynadath Granites Pvt. Ltd Vs K.S. Joy
High Court Of Kerala · (2017) 1 KerLJ 443
Constitution of India, 1950 - Article 226
High Courts19 Dec 2016Disposed Off
Pazhani Vs State of Kerala
High Court Of Kerala · (2017) 172 AIC 538 : (2017) 1 AICLR 683 : (2017) ALLMRCri 201 : (2017) 2 CriCC 468 : (2017) CriLJ 1662 : (2017) 2 CTC 689 : (2017) 1 ILRKerala 514 : (2017) 1 KerLJ 400 : (2017) 1 KLT 341 : (2017) 1 RCRCriminal 1045
Criminal Procedure Code, 1973 (CrPC) - Section 377, Section 378, Section 385, Section 386, Section 394, Section 394Penal Code, 1860 (IPC) - Section 70
High Courts19 Dec 2016Dismissed
The Indian National Trade Union Congress Vs State of Kerala
High Court Of Kerala · (2017) 1 ESC 474 : (2017) 1 KerLJ 215 : (2017) 2 KLT 719 : (2017) LIC 566 : (2017) 2 SCT 19
Kerala Public Service Commission (Additional Functions as Respects Certain Corporations and Companies) Act, 1970 - Section 3
High Courts19 Dec 2016Dismissed
Indian National Trade Union Congress Vs State of Kerala
High Court Of Kerala · (2017) 1 ESC 474 : (2017) 1 KerLJ 215 : (2017) 2 KLT 719 : (2017) LIC 566 : (2017) 2 SCT 19
Kerala Public Service Commission (Additional Functions as Respects the Kerala State Road Transport Corporation) Act, 1970 - Section 3
High Courts19 Dec 2016Disposed Off
Smitha Vs V. Krishnan
High Court Of Kerala · (2017) AIR(Kerala) 87 : (2017) 1 KerLJ 412 : (2017) 1 KLT 892 : (2017) 1 RCRRent 462
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 22Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3)
High Courts19 Dec 2016Dismissed
Kummili Veettil Pradeep Vs K.P. Swamikutty
High Court Of Kerala · (2017) 2 CivCC 310 : (2017) 2 KerLJ 203 : (2017) 1 KLT 1009
Limitation Act, 1963 - Article 34, Section 2(k)
High Courts19 Dec 2016Disposed Off
State of Kerala Vs Jayanandan @ Jayan
High Court Of Kerala · (2017) CriLJ 2218 : (2017) 1 KLT 83
Criminal Procedure Code, 1973 (CrPC) - Section 298Evidence Act, 1872 - Section 114, Section 122Penal Code, 1860 (IPC) - Section 302, Section 307, Section 392, Section 397, Section 449
High Courts19 Dec 2016Dismissed
P.V. Francis Vs P.V. Varghese
High Court Of Kerala · (2017) AIRCC 1231 : (2017) 1 KerLJ 543
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule 2 (2)
High Courts19 Dec 2016Dismissed
M/s. Poomkudy Auto Service (P) Ltd. Vs Parshanth Raghuvaran
High Court Of Kerala · (2017) 1 ILRKerala 427 : (2017) 1 KerLJ 430 : (2017) 1 KLT 356
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9, Order 1 Rule 9, Section 99Kerala Buildings (Lease and Rent Control) Act, 1965 - Section 11(3), Section 23
High Courts17 Dec 2016Dismissed
General Manager, Southern Railway Chennai Vs P. Hamsa
High Court Of Kerala · (2017) 1 KLT 80
Constitution of India, 1950 - Article 226
High Courts17 Dec 2016Allowed
Rev. Msgr, Philip Njaralakkatt Manager Vs State of Kerala
High Court Of Kerala · (2017) 1 ILRKerala 547 : (2017) 2 KLT 499
Constitution of India, 1950 - Article 226Kerala Panchayat Raj Act, 1994 - Section 207(c)
High Courts17 Dec 2016Disposed off
K.L. Rukmini Vs Kerala State Electricity Board
High Court Of Kerala · (2017) 2 LLJ 13
Constitution of India, 1950 - Article 226
High Courts17 Dec 2016Dismissed
Mariamma Thomas Vs S.M. Vdayanand
High Court Of Kerala · (2017) 1 KerLJ 726
High Courts17 Dec 2016Dismissed
Secretary, Kerala State Electricity Board Vs The Industrial Tribunal
High Court Of Kerala · (2017) 1 LLJ 744
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2
High Courts16 Dec 2016Disposed Off
K.G. Yahiya Ravuthar Vs State of Kerala
High Court Of Kerala · (2017) 1 KLT 552
Constitution of India, 1950 - Article 226Kerala Municipalities Act, 1994 - Section 447
High Courts16 Dec 2016Disposed Off
Shri P.P. Bhaskare Vs Commissioner of Income Tax
High Court Of Kerala · (2017) 295 CurTR 513 : (2017) 394 ITR 258
Income Tax Act, 1961 - Section 132, Section 144, Section 153A, Section 158B
High Courts16 Dec 2016Dismissed
A. Basheer Vs The District Labour Officer, Palakkad
High Court Of Kerala · (2017) 1 CLR 782
Constitution of India, 1950 - Article 226