High Courts31 Dec 2012Allowed
Muhamad Shafi Vs State of Kerala and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 360
Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001 — Section 23, 27
COURT ARCHIVE
High Court Of Kerala judgments, 2012
2,273 judgments · page 1 of 114
High Courts31 Dec 2012
State of Kerala Vs Unni and Others
High Court Of Kerala · (2012) 12 KL CK 0052
Constitution of India, 1950 — Article 14, 141, 142, 144, 161Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 235(3), 26(a)(ii), 28, 28(2)Penal Code, 1860 (IPC) — Section 121, 132, 194, 201, 302
High Courts20 Dec 2012Dismissed
Sreeja T.A Vs State of Kerala
High Court Of Kerala · (2013) 1 KHC 117
High Courts20 Dec 2012Dismissed
Dinesan, Abdul Salam, Azeez and Pramod Vs State of Kerala
High Court Of Kerala · (2012) 12 KL CK 0121
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts20 Dec 2012Allowed
Securities and Exchange Board of India Vs Kunnamkulam Paper Mills Ltd. and Others
High Court Of Kerala · (2013) 113 CLA 253 : (2013) 178 CompCas 371 : (2013) 1 ILR (Ker) 149 : (2013) 1 KLJ 508 : (2013) 119 SCL 91
Companies Act, 1956 — Section 1, 108, 109, 110, 112Securities and Exchange Board of India Act, 1992 — Section 11, 11B, 15HB, 2, 2(1)(i)
High Courts20 Dec 2012
Thomas P.J. Vs The Tahsildar, Taluk Office Changanassery 686 001, The Village Officer, Vazhappilly East Village-686 101 and The Secretary Changanassery Municipality 686 001.
High Court Of Kerala · (2012) 12 KL CK 0094
High Courts20 Dec 2012
M. Muruga Das Vs Regional Commander and Others
High Court Of Kerala · (2013) 1 KLJ 698 : (2013) 1 KLT 780 : (2013) 2 SCT 817
High Courts20 Dec 2012Dismissed
Soumya, V. Vs State of Kerala and Another
High Court Of Kerala · (2013) 1 ILR (Ker) 513 : (2013) 1 KLJ 523 : (2013) 1 KLT 416
High Courts20 Dec 2012Dismissed
Shanimul Fatima and Others Vs State of Kerala and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 464
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 17(b), 18(a)(iv), 27(d), 32, 34
High Courts20 Dec 2012
M/s. SMA Restaurant and Services (Pvt.) Ltd. Vs State of Kerala and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 428 : (2013) 1 KLJ 487
Kerala Panchayat Raj Act, 1994 — Section 271(M)(4)(b), 271F, 271J, 271M, 271N
High Courts20 Dec 2012Allowed
Abidha Beevi Vs State of Kerala and Others
High Court Of Kerala · (2013) 1 ILR (Ker) 407 : (2013) 1 KLT 286
Criminal Procedure Code, 1973 (CrPC) — Section 107, 320(8)Kerala Anti-Social Activities (Prevention) Act, 2007 — Section 12, 2(p), 3
High Courts20 Dec 2012Allowed
State of Kerala Vs Thomas
High Court Of Kerala · (2013) 1 KLJ 602 : (2013) 1 KLT 358
Constitution of India, 1950 — Article 309
High Courts20 Dec 2012
Joshy Vs State of Kerala
High Court Of Kerala · (2013) CriLJ 2789 : (2013) 1 KLT 244
Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 — Section 12, 22, 24, 3(p), 31Food Safety and Standards Act, 2006 — Section 26, 3(j), 30, 92Prevention of Food Adulteration Act, 1954 — Section 2(v)
High Courts20 Dec 2012
Rafeeq Vs State of Kerala and The Station Hosue Officer Vaikom Police Station
High Court Of Kerala · (2012) 12 KL CK 0071
High Courts20 Dec 2012
M/s. P.V.M. Sand Vs The Senior Geologist District Office, Department of Mining and Geology Civil Station, Thrissur-686001 and The Secretary Pananchery Grama Panchayath, Pananchery (PO) Thrissur, Pin-686001
High Court Of Kerala · (2012) 12 KL CK 0070
High Courts20 Dec 2012Allowed
Brijeesh Mohammed and Another Vs Deputy Commissioner of Customs and Others
High Court Of Kerala · (2013) 2 RCR(Civil) 370
Customs Act, 1962 — Section 142, 142(1), 142(1)(c), 142(1)(c)(ii), 28(2)Transfer of Property Act, 1882 — Section 53
High Courts20 Dec 2012Allowed
Mayilvahanam Motors Shornur Vs The Regional Transport Officer (Taxation), Palakkad, Pin-678001, The Joint Regional Transport Officer (Taxation), Ottappalam, Palakkad District-679101, The Assistant Provident Fund Commissioner Employees Provident Organisation, Kozhikode-673020 and The Kerala Motor Transport Workers Welfare Fund Board Palakkad, Office of the District Executive Officer Palakkad-678001
High Court Of Kerala · (2012) 12 KL CK 0045
High Courts20 Dec 2012Allowed
Harish K.P. Vs SBI Life Insurance Company Ltd. and Assistant Vice President (HR) SBI Life Insurance Company Ltd.
High Court Of Kerala · (2012) 12 KL CK 0028
Constitution of India, 1950 — Article 12, 226
High Courts20 Dec 2012Dismissed
Kairali Ayurvedic Health Resort Pvt. Ltd. Vs Commercial Tax Officer
High Court Of Kerala · (2013) 1 KLT 99
Kerala General Sales Tax Act, 1963 — Section 43