COURT ARCHIVE

High Court Of Kerala judgments, 2012

2,273 judgments · page 113 of 114

High Courts09 Jan 2012

Mathai Varkey Muthirenthy Vs Bar Council of India and Others

High Court Of Kerala · AIR 2012 Ker 82 : (2012) 1 KLJ 341 : (2012) 2 RCR(Civil) 100

Advocates Act, 1961 — Section 48B, 49, 7Bar Council of India Rules, 1975 — Rule 5Bar Council of Kerala Rules, 1979 — Rule 34(3), 34(4), 34(5)

High Courts06 Jan 2012Dismissed

M/s. National Insurance Company Ltd. Vs Padmavathy and Another

High Court Of Kerala · (2013) ACJ 1272 : (2012) 134 FLR 367 : (2012) 3 KLJ 8 : (2012) LLR 815 : (2012) 3 TAC 771

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 162

High Courts06 Jan 2012Dismissed

National Insurance Co. Ltd. Vs Padmavathy

High Court Of Kerala · (2013) ACJ 1272 : (2012) 134 FLR 367 : (2012) 3 KLJ 8 : (2012) LLR 815 : (2012) 3 TAC 771

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Criminal Procedure Code, 1973 (CrPC) — Section 162

High Courts06 Jan 2012Allowed

Prabhakaran Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0081

Kerala Abkari Act, 1077 — Section 36

High Courts06 Jan 2012Allowed

Rajan @ Rajagopalan Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0063

Kerala Abkari Act, 1077 — Section 55, 63

High Courts06 Jan 2012Dismissed

Krishna Pillai Vs State of Kerala

High Court Of Kerala · (2012) 1 KLJ 324 : (2012) 1 RCR(Criminal) 849 : (2012) 1 RCR(Criminal) 849

Penal Code, 1860 (IPC) — Section 302, 366, 376

High Courts06 Jan 2012

Pramod Kumar V.P Vs The District Officer and Others

High Court Of Kerala · (2012) 1 KLJ 421

Kerala State and Subordinate Services Rules, 1958 — Rule 14, 15, 16, 17, 3

High Courts06 Jan 2012

In Re: Gopalan

High Court Of Kerala · (2012) 1 KLJ 670

Criminal Procedure Code, 1973 (CrPC) — Section 1, 2, 7(1)Family Courts Act, 1984 — Section 10, 12, 20, 3, 4Hindu Marriage Act, 1955 — Section 13B

High Courts06 Jan 2012Dismissed

Peethambharan Vs State of Kerala

High Court Of Kerala · (2012) 01 KL CK 0035

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

High Courts06 Jan 2012

Janaki Vs Chandran and Others

High Court Of Kerala · (2012) 1 KLJ 489

Kerala Court Fees and Suits Valuation Act, 1959 — Section 37(1), 37(2)

High Courts05 Jan 2012

CIT Vs Jose Kuruvinakunnel

High Court Of Kerala · (2012) 01 KL CK 0171

Income Tax Act, 1961 — Section 143(1)(a), 143(3), 147, 147(a), 148

High Courts05 Jan 2012

Baisil Attipetty @ Basil A.G. Vs State of Kerala and Others

High Court Of Kerala · (2012) 1 KLJ 339

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 7 Rule 10, Order 7 Rule 10A

High Courts05 Jan 2012

Padinhare Purayil Janaki and Another Vs State of Kerala and Others

High Court Of Kerala · (2012) 1 KLJ 328

Kerala High Court Act, 1958 — Section 5Kerala Land Acquisition Act, 1961 — Section 31Kerala Land Reforms Act, 1963 — Section 112, 112(1), 112(2), 112(3), 112(4)

High Courts05 Jan 2012

Salim Babu, P. K. Vs Chief General Manager, B.S.N.L. and others

High Court Of Kerala · (2012) 1 ILR (Ker) 541

Constitution of India, 1950 — Article 141, 226, 227

High Courts05 Jan 2012Dismissed

Harish Babu Maddineni Vs State of Kerala

High Court Of Kerala · (2012) 1 RCR(Criminal) 866 : (2012) 1 RCR(Criminal) 866

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 167(5), 437, 439

High Courts05 Jan 2012Dismissed

Dr. Harish Babu Maddineni Vs State of Kerala

High Court Of Kerala · (2012) 1 KLJ 189

Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2), 167(5), 437

High Courts05 Jan 2012

The Retired Teachers and Employees Union and Others Vs The State of Kerala and Others

High Court Of Kerala · (2012) 1 KLJ 447

Constitution of India, 1950 — Article 12, 14, 16, 162, 177

High Courts05 Jan 2012

Nithya K.V. Vs Cochin University of Science and Technology and Another

High Court Of Kerala · (2012) 3 KLJ 537

Calicut University Act, 1975 — Section 79AConstitution of India, 1950 — Article 14, 226Kerala University Act, 1974 — Section 80A

High Courts04 Jan 2012

Harrisons Malayalam Ltd. Vs The Regional Provident Commissioner and Others

High Court Of Kerala · (2012) 1 KLJ 398

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 15, 17, 2Employees State Insurance (Amendment) Act, 1989 — Section 14B, 29, 32A, 75, 76Employees State Insurance (General) Regulations, 1950 — Regulation 31, 31C

High Courts04 Jan 2012Dismissed

The Kerala State Electricity Board and The Dy. Tahsildar (LA) Vs Poulose

High Court Of Kerala · (2012) 01 KL CK 0110