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High Court Of Kerala judgments, 2012

2,273 judgments · page 114 of 114

High Courts04 Jan 2012

Prasad Vs State of Kerala and Another

High Court Of Kerala · (2012) 1 KLJ 658

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 277, 34Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 24(1), 43, 49, 49(1)
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High Courts04 Jan 2012Dismissed

Prasad Vs State of Kerala

High Court Of Kerala · (2012) 2 EFLT 680

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 277, 34Water (Prevention and Control of Pollution) Act, 1974 — Section 24, 24(1), 43, 49, 49(1)
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High Courts03 Jan 2012

C.S. Varkey Vs Sunny Zacharias

High Court Of Kerala · (2012) 1 KLJ 372

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 6 Rule 15, Order 6 Rule 2, Order 7 Rule 14, Order 7 Rule 14(1)Kerala Civil Rules of Practice, 1971 — Rule 16, 16(1)Kerala High Court Act, 1958 — Section 5
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