High Courts21 Dec 1954Allowed
Chaithu Mohammed Asanar Pillai Vs N. Abdur Rahiman Sahib
High Court Of Kerala · AIR 1954 Ker 230
Civil Procedure Code, 1908 (CPC) — Section 48
COURT ARCHIVE
High Court Of Kerala judgments, 1954
110 judgments · page 1 of 6
High Courts02 Dec 1954Allowed
K.M.S. Mallayan Chettiar Vs Sivarama Pillai Krishna Pillai
High Court Of Kerala · AIR 1954 Ker 162
High Courts02 Dec 1954Allowed
Narayani Amma Kalliyani Amma Vs Narayani Amma Ichikutty Amma and another
High Court Of Kerala · AIR 1954 Ker 181
High Courts02 Dec 1954Dismissed
Kochan Nadar Yoven Nadar Vs Rayappan Nadar Varuvel Nadar
High Court Of Kerala · AIR 1954 Ker 182
High Courts24 Nov 1954Dismissed
A.V. Fernandez Vs State
High Court Of Kerala · AIR 1954 Ker 126
Constitution of India, 1950 — Article 286, 301, 303(1)
High Courts12 Nov 1954Allowed
Krishna Pillai Ayyanperumal Pillai Vs Geevarghese Oommen
High Court Of Kerala · AIR 1954 Ker 208
Civil Procedure Code, 1908 (CPC) — Section 48(1), 48(2)
High Courts10 Nov 1954Dismissed
Govindan Nair Neelakantan Nair Vs Narayani Amma
High Court Of Kerala · AIR 1954 Ker 235
Travancore Nair Act, 1912 — Section 26
High Courts10 Nov 1954Allowed
Ulahannan Mathai Vs State
High Court Of Kerala · AIR 1954 Ker 82
Constitution of India, 1950 — Article 301, 303, 304Government of India Act, 1935 — Section 109
High Courts28 Oct 1954Dismissed
Ittipennu Amma Devaki Amma Vs Krishna Kammathi Ramachandra Kammathi
High Court Of Kerala · AIR 1954 Ker 146
Transfer of Property Act, 1882 — Section 106, 107, 116
High Courts28 Oct 1954Allowed
Narayani Amma Karthiyani Amma Vs Narayanan Neelakantan and others
High Court Of Kerala · AIR 1954 Ker 150
Travancore Limitation Act, 1100 — Article 166
High Courts27 Oct 1954
A. Kunju Moideen Kunju Vs State of Travancore Cochin
High Court Of Kerala · AIR 1954 Ker 111
Constitution of India, 1950 — Article 286(1)
High Courts13 Oct 1954Dismissed
Ponniah Nadar Devadas Silas Vs Esakki Deviana and others
High Court Of Kerala · AIR 1954 Ker 180
High Courts11 Oct 1954Allowed
Velayudhan Narayanan Vs Mathevan Narayani and others
High Court Of Kerala · AIR 1954 Ker 163
General Clauses Act, 1897 — Section 16
High Courts01 Oct 1954Dismissed
Travancore Bank Ltd. Vs P.C. Abraham and another
High Court Of Kerala · AIR 1954 Ker 139
Provincial Insolvency Act, 1920 — Section 61Trusts Act, 1882 — Section 3
High Courts27 Sept 1954Allowed
Kalaperumal Nadar Michael Nadar Vs Ulakudayaperumal Subramonia Nadar
High Court Of Kerala · AIR 1954 Ker 232
Transfer of Property Act, 1882 — Section 61
High Courts23 Sept 1954Dismissed
Aiyappankutty Vs Mathoo Mathai and others
High Court Of Kerala · AIR 1954 Ker 65
Stamp Act, 1899 — Section 37
High Courts16 Sept 1954
Lukka Ulahannan Vs Travancore-Cochin State
High Court Of Kerala · AIR 1954 Ker 104 : (1955) CriLJ 852
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 27, 32Penal Code, 1860 (IPC) — Section 300, 304, 398
High Courts07 Sept 1954Allowed
Govinda Panicker Vs K. Balakrishna Marar and another
High Court Of Kerala · AIR 1954 Ker 42
Constitution of India, 1950 — Article 226
High Courts07 Sept 1954
Kunjuvaried Vs Radhalekshmi Naithiyaramma
High Court Of Kerala · AIR 1954 Ker 69
Evidence Act, 1872 — Section 92
High Courts03 Sept 1954
Malankara Rubber Produce Company Ltd. Vs Commr. of Agriculture Income Tax
High Court Of Kerala · (1954) 09 KL CK 0005
Income Tax Act, 1922 — Section 10(2)Travancore Agricultural Income Tax Act, 1119 — Section 7(2)Travancore Income Tax Act, 1121 — Section 14(3)