High Courts21 Dec 1990Allowed
Sukumaran Vs Union of India (UOI)
High Court Of Kerala · (1991) 1 KLJ 171
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
COURT ARCHIVE
High Court Of Kerala judgments, 1990
638 judgments · page 1 of 32
High Courts21 Dec 1990
Sukumaran and Another Vs Union Bank of India and Others
High Court Of Kerala · (1991) 1 KLJ 171
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts21 Dec 1990
The Copra Trading Ests. Vs Industrial Tribunal and others
High Court Of Kerala · (1991) 1 KLJ 231
Minimum Wages Act, 1948 — Section 2(g), 27, 5(1)(a)
High Courts20 Dec 1990Allowed
S.R. Varadaraja Reddiar Vs Francis Xavier Joseph Periaria
High Court Of Kerala · AIR 1991 Ker 288
Contract Act, 1872 — Section 23, 29Evidence Act, 1872 — Section 115Specific Relief Act, 1963 — Section 10
High Courts19 Dec 1990
P. Bhaskaran Pillai Vs State of Kerala and Another
High Court Of Kerala · (1990) 12 KL CK 0044
Income Tax Act, 1961 — Section 184Notaries Act, 1952 — Section 10, 2, 3, 4, 5Notaries Rules, 1956 — Rule 12, 13, 14, 17, 3
High Courts19 Dec 1990Dismissed
New India Assurance Co. Ltd. Vs Koyammu and Others
High Court Of Kerala · (1991) ACJ 429
Civil Procedure Code, 1908 (CPC) — Section 122, 35Constitution of India, 1950 — Article 225, 226, 227Motor Vehicles Act, 1988 — Section 110
High Courts19 Dec 1990Allowed
Mrs. Sumangala T. Pai Vs S. Sundaresa Pai and Others
High Court Of Kerala · AIR 1991 Ker 259
Evidence Act, 1872 — Section 45Succession Act, 1925 — Section 63, 67, 68
High Courts19 Dec 1990Allowed
A. Gourisankar Vs The State of Kerala
High Court Of Kerala · AIR 1991 Ker 225
Constitution of India, 1950 — Article 14, 19(1)Notaries Act, 1952 — Section 5Notaries Rules, 1956 — Rule 7
High Courts19 Dec 1990Allowed
Sasidharan Pillai Vs Devaky Amma Ratnamma and Others
High Court Of Kerala · (1991) 1 KLJ 559
Contract Act, 1872 — Section 12, 12(3)
High Courts18 Dec 1990
K. Rajendran Vs State Transport Appellate Tribunal and Others
High Court Of Kerala · (1990) 12 KL CK 0055
Constitution of India, 1950 — Article 14, 19(1)General Clauses Act, 1897 — Section 6Kerala Motor Vehicles Rules, 1989 — Rule 172
High Courts18 Dec 1990
P.A. John Vs Corporation of Cochin and others
High Court Of Kerala · (1991) 1 KLJ 124
Kerala Municipal Corporation Act, 1961 — Section 429
High Courts18 Dec 1990
Krishnamoorthy Vs Gulam Rasool and Others
High Court Of Kerala · (1990) 12 KL CK 0040
Partition Act, 1893 — Section 3(2), 4, 4(2)
High Courts18 Dec 1990
Joshy Raphel and others Vs R.T.A. and Others
High Court Of Kerala · (1991) 1 KLJ 165
Motor Vehicles Act, 1988 — Section 115, 7, 71, 71(2), 72(1)
High Courts18 Dec 1990
K. Moideenkutty Vs R.T.A. and Others
High Court Of Kerala · (1991) 1 KLJ 182
Kerala Motor Vehicles Rules, 1961 — Rule 203AMotor Vehicles Act, 1939 — Section 63
High Courts18 Dec 1990
B. Sudhakara Manotithaya and Others Vs K. Premalatha and Others
High Court Of Kerala · (1990) 12 KL CK 0006
Benami Transactions (Prohibition) Act, 1988 — Section 4Kerala Joint Hindu Family System (Abolition) Act, 1975 — Section 74Succession Act, 1925 — Section 63
High Courts17 Dec 1990
A.S. Guna Shenoy (HUF) Vs Commissioner of Income Tax and Others
High Court Of Kerala · (1991) 191 ITR 63
Income Tax Act, 1961 — Section 45
High Courts17 Dec 1990
V. Asokan Vs A.K. Balan
High Court Of Kerala · (1990) 12 KL CK 0025
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 48, Order 21 Rule 52
High Courts14 Dec 1990
The Dist. Executive Officer, Kerala Motor Transport Workers Welfare Fund Board Vs State of Kerala and Another
High Court Of Kerala · (1990) 12 KL CK 0049
Central Excises and Salt Act, 1944 — Section 35C(2)Kerala Motor Transport Workers Welfare Fund Board Act, 1985 — Section 3, 6, 6(2), 7
High Courts14 Dec 1990
M.C. Jacob Vs State Bank of Travancore
High Court Of Kerala · (1991) 1 KLJ 169
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
High Courts14 Dec 1990
A. Gopalakrishna Prabhu Vs The Chairman and Managing Director, Central Bank of India and Others
High Court Of Kerala · (1990) 12 KL CK 0043
Constitution of India, 1950 — Article 12, 14, 226