High Courts29 Dec 1982Dismissed
State of Kerala Vs Mundoli Hydru
High Court Of Kerala · (1983) KLJ 402
Constitution of India, 1950 — Article 149, 226, 295
COURT ARCHIVE
High Court Of Kerala judgments, 1982
231 judgments · page 1 of 12
High Courts23 Dec 1982Allowed
New India Assurance Co. Ltd. and Another Vs San Jose Maritime Ltd. and Others
High Court Of Kerala · AIR 1983 Ker 98 : (1985) 57 CompCas 606
Bills of Lading Act, 1856 — Section 1, 3
High Courts22 Dec 1982
Umadbhai Chaturbhai Patel and Others Vs Goswamini Shrimati Ratnaprabha
High Court Of Kerala · AIR 1983 Ker 238
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, 47, 92
High Courts22 Dec 1982Dismissed
Chandrika Vs Gangadharan and Others
High Court Of Kerala · (1982) 12 KL CK 0006
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 35, Order 21 Rule 35(1), Order 21 Rule 94, Order 21 Rule 95
High Courts17 Dec 1982Allowed
Union of India (UOI) Vs Universal Traders Corporation, Cochin
High Court Of Kerala · AIR 1983 Ker 173
Railways Act, 1890 — Section 73, 74(3), 76
High Courts16 Dec 1982Allowed
S. Padmavathi Amma and Others Vs State of Kerala and Others
High Court Of Kerala · AIR 1983 Ker 88 : (1983) 1 ILR (Ker) 301
Constitution of India, 1950 — Article 226Kerala Land Acquisition Act, 1961 — Section 3, 42, 43, 43(1), 6
High Courts16 Dec 1982Dismissed
T.A. Rajendran Vs Vayalar Ravi and Others
High Court Of Kerala · AIR 1983 Ker 105
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 14, 2
High Courts14 Dec 1982
Dr. A. K. Sabhapathy Vs The State of Kerala and Others
High Court Of Kerala · (1983) KLJ 45
Constitution of India, 1950 — Article 14, 226, 254, 254(1), 254(2)
High Courts13 Dec 1982
Narayana Iyer Mahadevan Vs Narayana Vadhyar and Others
High Court Of Kerala · (1983) KLJ 794
High Courts06 Dec 1982
Madhavan Vs Commissioner of Income Tax
High Court Of Kerala · (1983) 1 ILR (Ker) 811 : (1983) 2 LLJ 356
High Courts02 Dec 1982Dismissed
Kunjukrishnan Vs State of Kerala and Others
High Court Of Kerala · AIR 1983 Ker 73
Contract Act, 1872 — Section 32, 56Kerala Forest Act, 1961 — Section 79
High Courts02 Dec 1982Dismissed
Abraham Jacob Vs Alice Kurien and Others
High Court Of Kerala · (1983) KLJ 55
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 10, 115, 146, 47Transfer of Property Act, 1882 — Section 122
High Courts01 Dec 1982Allowed
K.M. Mohammed Jalaludeen Hamsa Koya Vs The Senior Superintendent of Post Offices and Others
High Court Of Kerala · (1983) KLJ 29
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 336
High Courts30 Nov 1982Dismissed
State of Kerala and Another Vs K.K. Padmavathi and Others
High Court Of Kerala · (1982) 11 KL CK 0010
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 22(1), Order 41 Rule 33Motor Vehicles Act, 1939 — Section 90, 90(1), 90(2)
High Courts26 Nov 1982Allowed
Sukumaran Nair Vs The Postmaster General and Others
High Court Of Kerala · (1982) 11 KL CK 0012
Civil Services (Classification, Control and Appeal) Rules — Rule 11, 16
High Courts23 Nov 1982
Kerala Minerals Employees Congress Vs Assistant Labour Commissioner and Others
High Court Of Kerala · (1983) 1 ILR (Ker) 289 : (1983) 1 LLJ 424
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10A, 11, 12, 18
High Courts17 Nov 1982Dismissed
Achuthan Pillai Vs Marikar (Motors) Ltd., Trivandrum and Others
High Court Of Kerala · AIR 1983 Ker 81
Evidence Act, 1872 — Section 101, 102, 103, 104, 3
High Courts12 Nov 1982
H.A. Najeema Beevi Vs Kerala Public Service Commission
High Court Of Kerala · (1983) ACJ 574
Constitution of India, 1950 — Article 14, 16, 315(1), 317, 320Kerala State and Subordinate Services Rules, 1958 — Rule 9
High Courts12 Nov 1982
Najeema Beevi Vs Public Service Commission
High Court Of Kerala · (1983) 1 ILR (Ker) 546 : (1983) 1 LLJ 433
Constitution of India, 1950 — Article 14, 315, 317, 320