High Courts01 Nov 1982Allowed
C. Ramankutty Warrier Vs State of Kerala and Another
High Court Of Kerala · (1982) KLJ 578
Penal Code, 1860 (IPC) — Section 268, 290
COURT ARCHIVE
High Court Of Kerala judgments, 1982
258 judgments · page 3 of 13
High Courts30 Oct 1982Dismissed
N. Ravindra Nathan Nair Vs Saraswati Amma Ambujakshi Amma
High Court Of Kerala · (1982) 10 KL CK 0029
Kerala Land Reforms (Amendment) Act, 1969 — Section 1(12), 1(2), 1(3), 2(57)Kerala Land Reforms Act, 1963 — Section 13, 132(3), 14, 15, 16
High Courts29 Oct 1982
Ghee Varghese Lukose Vs Addl. Agrl. Income Tax Officer-II and Others
High Court Of Kerala · (1983) 143 ITR 404
Constitution of India, 1950 — Article 226Kerala Agricultural Income Tax Act, 1950 — Section 17, 17(2), 18, 18(1), 18(2)
High Courts29 Oct 1982Dismissed
Cochin Port Trust Vs Associated Cotton Traders Limited and Others
High Court Of Kerala · AIR 1983 Ker 154 : (1983) 1 ILR (Ker) 751
Contract Act, 1872 — Section 151, 152, 162Evidence Act, 1872 — Section 106Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts29 Oct 1982
K.K. Chandrasenan and Others Vs State of Kerala
High Court Of Kerala · (1982) 10 KL CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 272, 273, 304, 304A, 328
High Courts29 Oct 1982
C. Unni Vs State of Kerala
High Court Of Kerala · (1983) CriLJ 583
Essential Commodities Act, 1955 — Section 3, 6, 6A, 6B, 6C
High Courts25 Oct 1982
V. V. Padmini Amma and Others Vs Govinda Menon and Others
High Court Of Kerala · (1983) KLJ 23
Transfer of Property Act, 1882 — Section 58
High Courts25 Oct 1982Dismissed
Vincent Panikulangara Vs The University of Kerala and Another
High Court Of Kerala · (1982) 10 KL CK 0001
Kerala University (Amendment) Act, 1971 — Section 53Kerala University Act, 1969 — Section 2(12), 2(17), 2(24)Kerala University Act, 1974 — Section 17, 2, 21, 57, 57(8)
High Courts22 Oct 1982
Commissioner of Income Tax Vs Malayala Manorama and Co. Ltd.
High Court Of Kerala · (1983) 33 CTR 277 : (1983) 1 ILR (Ker) 533 : (1983) 143 ITR 29
Income Tax Act, 1961 — Section 119, 33, 34(3)
High Courts21 Oct 1982Allowed
N.S. Jayanandan Vs State of Kerala and Others
High Court Of Kerala · AIR 1983 Ker 46
Civil Procedure Code, 1908 (CPC) — Section 80Evidence Act, 1872 — Section 115Motor Vehicles Act, 1939 — Section 110B
High Courts21 Oct 1982Dismissed
THL Kerala Transport Co. Vs Kunnath Textiles
High Court Of Kerala · (1984) ACJ 440 : (1983) KLJ 245
Carriers Act, 1865 — Section 6, 8Contract Act, 1872 — Section 151, 152
High Courts18 Oct 1982Dismissed
C.K. Viswambharan and Others Vs State of Kerala and Others
High Court Of Kerala · (1982) 10 KL CK 0026
Constitution of India, 1950 — Article 14, 16, 16(1), 16(4), 320Industrial Disputes Act, 1947 — Section 25F, 25G, 25HKerala Public Service Commission (Consultation) Regulations, 1957 — Regulation 5
High Courts18 Oct 1982
Viswanathan Vs State of Kerala
High Court Of Kerala · (1983) 2 LLJ 309
Constitution of India, 1950 — Article 14, 16, 320Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts18 Oct 1982Dismissed
V.J. Thomas Vettom and K.M.J. Joseph and Another Vs Kuttanad Rubber Co. Ltd. and Others
High Court Of Kerala · (1984) 56 CompCas 284 : (1983) 1 ILR (Ker) 501
Companies Act, 1956 — Section 235, 237, 243, 244, 246Evidence Act, 1872 — Section 111
High Courts18 Oct 1982Allowed
Economic Transport Organisation Vs State of Kerala and Others
High Court Of Kerala · AIR 1983 Ker 44 : (1982) KLJ 691
Constitution of India, 1950 — Article 245Kerala Motor Vehicles Rules, 1989 — Rule 225Motor Vehicles Act, 1939 — Section 2(23), 66A(1), 68(2)
High Courts16 Oct 1982Dismissed
Commissioner of Agricultural Income Tax Vs Midland Rubber and Produce Co. Ltd.
High Court Of Kerala · (1990) 52 TAXMAN 250
Income Tax Act, 1961 — Section 37(2)
High Courts15 Oct 1982Dismissed
S.V. Purushothaman Vs State of Kerala and Others
High Court Of Kerala · AIR 1983 Ker 118
Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 226
High Courts14 Oct 1982Dismissed
The New India Assurance Company Ltd. Vs O.V. Radhakrishnan and Others
High Court Of Kerala · (1982) 10 KL CK 0019
Motor Vehicles Act, 1988 — Section 96(2), 96(6)
High Courts14 Oct 1982Dismissed
Dr. A.K. Sabhapathy Vs State of Kerala and Others
High Court Of Kerala · AIR 1983 Ker 24
Constitution of India, 1950 — Article 14, 226, 254Indian Medical Council Act, 1956 — Section 15, 15(2)
High Courts14 Oct 1982Allowed
S. Abubaker Vs Life Insurance Corporation of India
High Court Of Kerala · (1986) 59 CompCas 267
Insurance Act, 1938 — Section 45