High Courts29 Dec 2020Disposed Of
Sasankan Vs State Of Kerala And Ors
High Court Of Kerala · (2020) 12 KL CK 0382
COURT ARCHIVE
High Court Of Kerala judgments, 2020
616 judgments · page 1 of 31
High Courts29 Dec 2020Disposed Of
Sameera And Anr Vs District Level Authorization Committee For Transplantation Of Human Organs And Ors
High Court Of Kerala · (2020) 12 KL CK 0381
High Courts29 Dec 2020Allowed
XXX Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0380
Indian Penal Code, 1860 — Section 376(2)Protection Of Children From Sexual Offences Act, 2012 — Section 5(J)(ii), 6
High Courts29 Dec 2020Disposed Of
Nidheesh And Ors Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0379
Prevention Of Damage To Public Property Act, 1984 — Section 3(1)
High Courts29 Dec 2020Allowed
Jayesh Vs Station House Officer And Ors
High Court Of Kerala · (2020) 12 KL CK 0378
Indian Penal Code, 1860 — Section 376(2)(n)Scheduled Castes And Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)(a)
High Courts29 Dec 2020Allowed
Swarag @ Manoj Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0377
Code Of Criminal Procedure, 1973 — Section 439Kerala Abkari Act, — Section 8(1), 8(2)
High Courts29 Dec 2020
Jamsheer Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0376
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 323, 324, 326, 427
High Courts29 Dec 2020Allowed
Sivadas P.D. Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0375
Code Of Criminal Procedure, 1973 — Section 439Kerala Abkari Act, — Section 55(a), 57(a)
High Courts29 Dec 2020Allowed
Santhosh Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0374
Code Of Criminal Procedure, 1973 — Section 439Abkari Act, — Section 55(a)
High Courts29 Dec 2020Allowed
Shefeek Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0373
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 202, 323, 326
High Courts29 Dec 2020Dismissed
Aboobacker A Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0372
Code Of Criminal Procedure, 1973 — Section 439Kerala Forest Act, 1961 — Section 47B(1), 47C(1), 47D(1), 47F(1), 47G(1), 47H(1), 52
High Courts29 Dec 2020Allowed
Aashish Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0371
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3(a), 4
High Courts29 Dec 2020Allowed
Vipin P.V. And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0370
Kerala Abkari Act, — Section 58
High Courts29 Dec 2020Allowed
Abraham @ Kuri Binu Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0369
Code Of Criminal Procedure, 1973 — Section 439Kerala Abkari Act, — Section 55(g)
High Courts29 Dec 2020Dismissed
Rahul K Reji Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0368
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 24(b)(ii)(c)
High Courts29 Dec 2020Dismissed
Jaleel M.K Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0367
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 354AProtection Of Children From Sexual Offences Act, 2012 — Section 9(f), 10, 11, 12
High Courts29 Dec 2020Dismissed
Pranav M.A Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0366
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 294(b), 308, 324, 341, 506(ii)
High Courts29 Dec 2020Allowed
Pradeen And Anr Vs State Of Kerala And Anr
High Court Of Kerala · (2020) 12 KL CK 0365
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 294(b), 308, 323, 324, 341, 354, 354B, 427, 451
High Courts29 Dec 2020Allowed
Akhil K C Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0364
Indian Penal Code, 1860 — Section 34, 308, 323, 324, 341, 427, 506(1)Code Of Criminal Procedure, 1973 — Section 107
High Courts29 Dec 2020Dismissed
Syam Kumar T.S And Anr Vs State Of Kerala
High Court Of Kerala · (2020) 12 KL CK 0363
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 294(b), 308, 324, 341