High Courts20 Dec 1968Dismissed
Sales Tax Officer, Special Circle, Ernakulam Vs D.C. Johar and Sons Ltd., Ernakulam
High Court Of Kerala · (1969) KLJ 529
Kerala General Sales Tax Act, 1963 — Section 2
COURT ARCHIVE
High Court Of Kerala judgments, 1968
281 judgments · page 1 of 15
High Courts20 Dec 1968Dismissed
Sales Tax Officer, Special Circle Vs Phipson and Co. Ltd.
High Court Of Kerala · (1969) KLJ 519 : (1968) 24 STC 542
Central Sales Tax Act, 1956 — Section 2, 3, 5, 6, 9Constitution of India, 1950 — Article 226
High Courts20 Dec 1968Dismissed
South India Corporation (Agencies) Private Ltd. Vs State Trading Corporation of India Ltd.
High Court Of Kerala · (1969) KLJ 222
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14, 115
High Courts20 Dec 1968Dismissed
South India Corporation (Agencies) Private Ltd., Madras Vs State Trading Corporation of India Ltd., Cochin
High Court Of Kerala · AIR 1970 Ker 138
Civil Procedure Code, 1908 (CPC) — Order 29 Rule 1, Order 6 Rule 14, 115
High Courts20 Dec 1968Allowed
Damodaran Nair Vs The District Collector and others
High Court Of Kerala · (1969) KLJ 190
Arms Act, 1959 — Section 17, 17(1), 17(3), 17(3)(b), 17(S)
High Courts19 Dec 1968Dismissed
Kalu Parvathi and another Vs G. Krishnan Nair, Nedumangad
High Court Of Kerala · (1969) KLJ 599
Civil Procedure Code, 1908 (CPC) — Section 15, 6Kerala Court Fees and Suits Valuation Act, 1959 — Section 43, 7, 7(4), 7(4)(b), 7(4)(c)
High Courts16 Dec 1968
Kathayee Cotton Mills (Private), Ltd. Vs Regional Provident Fund Commissioner and Another
High Court Of Kerala · (1970) 1 LLJ 77
Constitution of India, 1950 — Article 14Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts16 Dec 1968Partly Allowed
S. Gopalan Nair Vs State of Kerala
High Court Of Kerala · AIR 1970 Ker 70 : (1970) 1 LLJ 110
Constitution of India, 1950 — Article 309Kerala Civil Services (Classification, Control and Appeal) Rules, 1960 — Rule 10(1)
High Courts16 Dec 1968
Board of Revenue (Taxes) and Another Vs Parasurama Ayyar (S.)
High Court Of Kerala · (1970) 1 LLJ 520
Constitution of India, 1950 — Article 311
High Courts16 Dec 1968Dismissed
Gopalan Nair Vs The State of Kerala
High Court Of Kerala · (1969) KLJ 481
High Courts13 Dec 1968
N. Vittal Prabhu Vs State of Kerala and others
High Court Of Kerala · (1970) KLJ 52
High Courts11 Dec 1968Dismissed
Amikutty Umma Vs Veerankutty Haji
High Court Of Kerala · (1969) KLJ 409
Civil Procedure Code, 1908 (CPC) — Section 153, 96, 96(1)Provincial Insolvency Act, 1920 — Section 28(2)
High Courts11 Dec 1968
Abraham John Vs State of Kerala
High Court Of Kerala · (1969) CriLJ 1577
Evidence Act, 1872 — Section 114, 138, 4Penal Code, 1860 (IPC) — Section 120B, 143, 147, 148, 149
High Courts10 Dec 1968
Joseph D. Kunnappalli Vs Superintendent of Post Offices and Others
High Court Of Kerala · (1970) 1 LLJ 457
Constitution of India, 1950 — Article 19, 311, 352, 358
High Courts06 Dec 1968Dismissed
Mytheen Kunju Abdul Hameed Vs State Bank of Travancore, Quilon Branch
High Court Of Kerala · (1969) KLJ 549
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152, 153, 34
High Courts06 Dec 1968
Rao (U.S.R.), Shore Officer, New India Fisheries Ltd. Vs Vljaya Kumar (N.) and Others
High Court Of Kerala · (1970) 1 LLJ 285
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts04 Dec 1968
Perumal Goundan (R) Vs Divisional Personnel Officer, Southern Railway and Another
High Court Of Kerala · (1970) 1 LLJ 270
High Courts04 Dec 1968
Joseph Franklin Vs Madura Company (Private) Ltd. and Another
High Court Of Kerala · (1970) 1 LLJ 116
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts29 Nov 1968Allowed
The Marakkara Educational and Development Society Vs State of Kerala and another
High Court Of Kerala · (1969) KLJ 122
Kerala Education Rules, 1959 — Rule 10
High Courts29 Nov 1968Allowed
Kuruvilla Vs The Accommodation Controller and Thasildar and others
High Court Of Kerala · (1969) KLJ 429
Constitution of India, 1950 — Article 311(2)Kerala Buildings (Lease and Rent Control) Act, 1965 — Section 4(3), 4(7)